High Courts18 Aug 2005Allowed
Nirmal Maria Vs Ram Singh and Others
Punjab And Haryana At Chandigarh · (2006) 2 ACC 233 : (2007) ACJ 82 : (2006) 142 PLR 476
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,659 of 4,620
High Courts18 Aug 2005Allowed
Murti Mata Bhadhar Kali and Another Vs Municipal Corporation and Another
Punjab And Haryana At Chandigarh · (2005) 3 CivCC 605 : (2006) 142 PLR 29 : (2005) 4 RCR(Civil) 136
Constitution of India, 1950 — Article 227
High Courts18 Aug 2005
Gurmeet Kaur and Another Vs Mohinder Singh and Others
Punjab And Haryana At Chandigarh · (2006) 142 PLR 684 : (2006) 1 RCR(Civil) 59
Motor Vehicles Act, 1988 — Section 110A
High Courts18 Aug 2005Allowed
Ranjit Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2005) 08 P&H CK 0002
Penal Code, 1860 (IPC) — Section 34, 452
High Courts17 Aug 2005Allowed
Joginder Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2005) 15 CriminalCC 1063
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts17 Aug 2005Allowed
Rup Lal Mehta and Another Vs Chief Settlement Commissioner, Rehabilitation Department and Others
Punjab And Haryana At Chandigarh · (2006) 142 PLR 346 : (2005) 4 RCR(Civil) 318
Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 24
High Courts17 Aug 2005Dismissed
The New India Assurance Company Ltd. Vs Shanti Devi and Others
Punjab And Haryana At Chandigarh · (2006) 3 ACC 442 : (2006) ACJ 1501 : (2006) 142 PLR 313 : (2006) 1 RCR(Civil) 664
Motor Vehicles Act, 1988 — Section 149(2)
High Courts17 Aug 2005
Roshan Lal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 1 RCR(Criminal) 795
Penal Code, 1860 (IPC) — Section 304A
High Courts16 Aug 2005Allowed
Bhag Singh Vs Punjab and Sind Bank and Others
Punjab And Haryana At Chandigarh · (2005) 141 PLR 861
Arms Act, 1959 — Section 25Constitution of India, 1950 — Article 14Industrial Disputes Act, 1947 — Section 33C(2)
High Courts16 Aug 2005Allowed
Yatna (Smt.) alias Rachna Vs Rajesh Jain
Punjab And Haryana At Chandigarh · (2006) 142 PLR 152 : (2005) 4 RCR(Civil) 299
Civil Procedure Code, 1908 (CPC) — Section 24Hindu Marriage Act, 1955 — Section 13, 9
High Courts16 Aug 2005Dismissed
Sham Lal Gupta Vs Hemco Industries (P) Limited
Punjab And Haryana At Chandigarh · (2006) 1 BC 384 : (2008) 143 CompCas 319 : (2005) 141 PLR 635
Companies Act, 1956 — Section 433, 434, 439Limitation Act, 1963 — Article 24, 62 , 70
High Courts16 Aug 2005Allowed
Ram Karan Vs Managing Director, Pepsu Road Transport Corporation and Another
Punjab And Haryana At Chandigarh · (2005) 141 PLR 580
Constitution of India, 1950 — Article 21
High Courts12 Aug 2005Dismissed
Lal Singh and Others Vs Surjit Kaur
Punjab And Haryana At Chandigarh · (2006) 143 PLR 242 : (2005) 4 RCR(Civil) 719
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 42
High Courts12 Aug 2005Dismissed
Haryana Public Service Commission Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2005) 141 PLR 486
Constitution of India, 1950 — Article 14Prevention of Corruption Act, 1988 — Section 10, 11, 12, 13, 14Prevention of Corruption Rules — Rule 6(3)
High Courts12 Aug 2005Allowed
Des Raj alias Desa Vs State of Punjab
Punjab And Haryana At Chandigarh · (2005) 4 RCR(Criminal) 171
Arms Act, 1959 — Section 25
High Courts12 Aug 2005Dismissed
Rajni Bajaj and Others Vs Ram Piari
Punjab And Haryana At Chandigarh · (2006) 1 CivCC 711 : (2006) 142 PLR 708 : (2006) 1 RCR(Civil) 153
Civil Procedure Code, 1908 (CPC) — Section 100Registration Act, 1908 — Section 17
High Courts11 Aug 2005Dismissed
Jagdish and Others Vs Om Parkash and Others
Punjab And Haryana At Chandigarh · (2006) 142 PLR 485 : (2005) 4 RCR(Civil) 406
Civil Procedure Code, 1908 (CPC) — Section 100, 151Punjab Village Common Lands (Regulation) Act, 1961 — Section 13, 13A, 13C, 2, 7
High Courts11 Aug 2005Dismissed
Haryana Urban Development Authority Vs Dharam Pal Gupta
Punjab And Haryana At Chandigarh · (2006) 142 PLR 375 : (2006) 1 RCR(Civil) 670
Civil Procedure Code, 1908 (CPC) — Section 100, 5
High Courts11 Aug 2005Dismissed
Navin Jindal Vs Assistant Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2006) 202 CTR 86 : (2006) 280 ITR 608
High Courts11 Aug 2005Dismissed
Haryana Dairy Development Cooperative Federation Ltd. Vs Makkar Transport
Punjab And Haryana At Chandigarh · (2005) 08 P&H CK 0074
Arbitration Act, 1940 — Section 11, 12, 14, 17, 20Civil Procedure Code, 1908 (CPC) — Section 144, 151, 152, 153, 2(2)Constitution of India, 1950 — Article 227