High Courts21 Jul 2005Allowed
Sandeep @ Kartoon Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2005) 07 P&H CK 0044
Penal Code, 1860 (IPC) — Section 302, 377
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,664 of 4,620
High Courts21 Jul 2005Dismissed
Sandeep alias Kartoon Vs State of Haryana
Punjab And Haryana At Chandigarh · (2005) 15 CriminalCC 414
Criminal Procedure Code, 1973 (CrPC) — Section 363, 366
High Courts21 Jul 2005Dismissed
State of Haryana Vs Sandeep alias Kartoon
Punjab And Haryana At Chandigarh · (2005) 07 P&H CK 0009
Criminal Procedure Code, 1973 (CrPC) — Section 363, 366
High Courts20 Jul 2005Dismissed
State of Haryana and Others Vs Som Nath
Punjab And Haryana At Chandigarh · (2006) 142 PLR 275 : (2005) 4 RCR(Civil) 800
Haryana Ceiling on Land Holdings Act, 1972 — Section 8Punjab Security of Land Tenures Act, 1953 — Section 10B, 5, 5A
High Courts20 Jul 2005Dismissed
S.C.T. Limited and Another Vs Punjab State Electricity Board and Others
Punjab And Haryana At Chandigarh · AIR 2006 P&H 44 : (2005) 141 PLR 728 : (2005) 4 RCR(Civil) 81
Constitution of India, 1950 — Article 226Punjab State Electricity Board Purchase Regulations, 1981 — Regulation 8
High Courts20 Jul 2005Allowed
Gurmail Singh and Another Vs Punjab State and Others
Punjab And Haryana At Chandigarh · (2005) 141 PLR 719 : (2005) 4 RCR(Civil) 55
Punjab Land Reforms Act, 1972 — Section 9(1)
High Courts20 Jul 2005Allowed
Jarnail Singh, Science Master and Others Vs Khalsa High School and Others
Punjab And Haryana At Chandigarh · (2005) 141 PLR 438
Constitution of India, 1950 — Article 12, 14, 16, 21, 21A
High Courts20 Jul 2005
Maya Devi (Died) through LRs. Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2005) 4 RCR(Civil) 326
High Courts20 Jul 2005Dismissed
Mohinder Singh Sohan Pal Vs Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (2005) 107 FLR 1204
Industrial Disputes Act, 1947 — Section 25F
High Courts20 Jul 2005Allowed
Maya Bai and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 1 RCR(Criminal) 687
Penal Code, 1860 (IPC) — Section 325, 34
High Courts20 Jul 2005Dismissed
State of Punjab Vs Satnam Singh
Punjab And Haryana At Chandigarh · (2005) 4 RCR(Criminal) 920
Opium Act, 1878 — Section 9(1)
High Courts20 Jul 2005Allowed
Ajmer Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 1 RCR(Criminal) 847
Punjab Excise Act, 1914 — Section 61(1)(c)
High Courts19 Jul 2005Allowed
Smt. Sahab Kaur Vs Avtar Singh and Others
Punjab And Haryana At Chandigarh · (2006) 1 CivCC 31 : (2005) 141 PLR 766 : (2005) 3 RCR(Civil) 825
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 5, 2(11)Constitution of India, 1950 — Article 227
High Courts18 Jul 2005Dismissed
Makhan Singh and Others Vs Davinder Singh
Punjab And Haryana At Chandigarh · (2005) 15 CriminalCC 457
Penal Code, 1860 (IPC) — Section 324, 328
High Courts18 Jul 2005Allowed
Raj Din alias Raju Vs State of Punjab
Punjab And Haryana At Chandigarh · (2005) 4 RCR(Criminal) 161
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 34
High Courts16 Jul 2005Allowed
S.K. Jindal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2005) 07 P&H CK 0122
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts16 Jul 2005
Nirmala and Others Vs Satish and Others
Punjab And Haryana At Chandigarh · (2005) 4 ACC 643 : (2007) ACJ 435 : (2005) 141 PLR 461 : (2005) 4 RCR(Civil) 827
Motor Vehicles Act, 1988 — Section 149(2), 149(4), 149(5)Penal Code, 1860 (IPC) — Section 279, 304A
High Courts16 Jul 2005Dismissed
Sakatar Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2005) CriLJ 4772 : (2005) 3 RCR(Criminal) 896
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
High Courts15 Jul 2005Dismissed
Sukhdev Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2005) 4 RCR(Criminal) 694
Terrorist and Disruptive Activities (Prevention) Act, 1987 — Section 5
High Courts15 Jul 2005Dismissed
Ram Chand alias Ram Chand Shah Vs Rattan Lal (Died) through LRs.
Punjab And Haryana At Chandigarh · (2006) 1 CivCC 617 : (2006) 143 PLR 670 : (2006) 1 RCR(Rent) 85
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2)