High Courts15 Jul 2005Allowed

Krishan Kumar Vs State Bank of Patiala and Others

Punjab And Haryana At Chandigarh · AIR 2006 P&H 22 : (2006) 1 BC 347 : (2006) 3 CivCC 241 : (2005) 141 PLR 575 : (2005) 4 RCR(Civil) 91

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5, Order 41 Rule 6, Order 41 Rule 6(2)
High Courts15 Jul 2005Dismissed

Usha Rani Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2005) 141 PLR 161

Constitution of India, 1950 — Article 226Punjab State Cooperative Milk Producers Federation Service Rules, 1985 — Rule 29, 30, 42, 42.1
High Courts14 Jul 2005Dismissed

Jagtar Singh Vs Gurmit Singh and Another

Punjab And Haryana At Chandigarh · AIR 2006 P&H 62 : (2006) 1 CivCC 329 : (2006) 142 PLR 58 : (2005) 4 RCR(Civil) 323

Civil Procedure Code, 1908 (CPC) — Section 100, 151Limitation Act, 1963 — Section 5
High Courts14 Jul 2005Dismissed

Gordhan Vs Pawan and Others

Punjab And Haryana At Chandigarh · (2006) 1 CivCC 639 : (2006) 142 PLR 335(1) : (2005) 4 RCR(Civil) 317

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)Constitution of India, 1950 — Article 227
High Courts13 Jul 2005

Patwant Kaur Vs Sarabjit Singh

Punjab And Haryana At Chandigarh · (2005) 3 CivCC 683 : (2006) 1 DMC 137 : (2005) 141 PLR 459 : (2005) 4 RCR(Civil) 78

Hindu Marriage (Amendment) Act, 1956 — Section 13
High Courts12 Jul 2005Allowed

Kiran Bala Vs Ram Phal

Punjab And Haryana At Chandigarh · (2005) 141 PLR 527 : (2005) 3 RCR(Civil) 511

Child Marriage Restraint Act, 1929 — Section 19, 4, 5, 6Civil Procedure Code, 1908 (CPC) — Section 24Hindu Marriage Act, 1955 — Section 9