High Courts19 Apr 2006
Commissioner of Income Tax Vs Oswal Woollen Mills Ltd.
Punjab And Haryana At Chandigarh · (2006) 206 CTR 144 : (2007) 289 ITR 261
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,609 of 4,620
High Courts19 Apr 2006
Commissioner of Income Tax Vs Suraj Bhan
Punjab And Haryana At Chandigarh · (2006) 203 CTR 230 : (2007) 294 ITR 481
Income Tax Act, 1961 — Section 271(1)
High Courts19 Apr 2006
Prem Narain and Co. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2006) 202 CTR 449 : (2006) 287 ITR 56
Income Tax Act, 1961 — Section 45, 52, 52(2)
High Courts19 Apr 2006
Chopra v. Land Developers Private Limited Vs Jatinder Nath and another
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Civil) 43
High Courts19 Apr 2006Allowed
Balkar Singh and Others Vs Harnam Singh and Others
Punjab And Haryana At Chandigarh · (2006) 4 CivCC 425 : (2006) 144 PLR 278 : (2006) 3 RCR(Civil) 500
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 9 Rule 13Constitution of India, 1950 — Article 227
High Courts19 Apr 2006Dismissed
Executive Engineer, T.L.S.C., P.S.E.B., Division Vs Jaspal Singh and Others
Punjab And Haryana At Chandigarh · (2007) ACJ 1803 : (2006) 144 PLR 712 : (2006) 3 RCR(Civil) 823
High Courts19 Apr 2006Dismissed
Shri Mukhtiar Singh Vs District Development and Panchayat Officer and Others
Punjab And Haryana At Chandigarh · (2006) 144 PLR 104 : (2006) 4 RCR(Civil) 804
Punjab Public Premises and Land (Eviction and Rent Recovery) Act, 1973 — Section 4
High Courts19 Apr 2006Allowed
Anju Bala and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2006) 17 CriminalCC 548
Penal Code, 1860 (IPC) — Section 406, 498A
High Courts19 Apr 2006Allowed
Gopal Thakur Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 3 RCR(Criminal) 547
Penal Code, 1860 (IPC) — Section 302
High Courts19 Apr 2006
Krishan Kumar and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 3 RCR(Criminal) 7
Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts19 Apr 2006Allowed
Rajesh Garg Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Criminal) 1
High Courts19 Apr 2006
Hardev Singh Vs Surinder Kaur & Ors.
Punjab And Haryana At Chandigarh · (2006) 2 CurLJ 557 : (2006) ISJ 421 : (2006) 1 PLJ 93
High Courts18 Apr 2006Allowed
Paramjit Singh @ Pamma Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2006) 18 CriminalCC 412 : (2006) 2 RCR(Criminal) 829
Constitution of India, 1950 — Article 226, 227
High Courts18 Apr 2006Allowed
Paramjit Singh @ Pamma Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2006) 18 CriminalCC 412
Constitution of India, 1950 — Article 226, 227
High Courts18 Apr 2006Dismissed
Rajinder Kumar alias Sonu Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 04 P&H CK 0135
Penal Code, 1860 (IPC) — Section 302
High Courts18 Apr 2006
Ranjit Kaur and Others Vs Surjit Kaur and Others
Punjab And Haryana At Chandigarh · (2007) 147 PLR 663
Succession Act, 1925 — Section 282, 372
High Courts18 Apr 2006Dismissed
The New India Assurance Co. Ltd. Vs Meena and Others
Punjab And Haryana At Chandigarh · (2007) 1 ACC 623 : (2006) 144 PLR 715 : (2006) 3 RCR(Civil) 758
Motor Vehicles Act, 1988 — Section 147, 149(2), 170Penal Code, 1860 (IPC) — Section 279, 304A, 337, 427
High Courts18 Apr 2006
ATM International Vs Joint DGFT
Punjab And Haryana At Chandigarh · (2007) 207 ELT 199
High Courts18 Apr 2006Dismissed
Union of India (UOI) and Others Vs S.S. Bawa and Another
Punjab And Haryana At Chandigarh · (2006) 143 PLR 590
Central Civil Services (Leave Travel Concession) Rules, 1988 — Rule 12, 12(3), 18Constitution of India, 1950 — Article 14, 226, 227
High Courts18 Apr 2006Allowed
Ex. Rfn. Hoshiar Singh Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2006) 144 PLR 97
Army Act, 1950 — Section 34, 38, 39, 80, 91Army Rules, 1954 — Rule 178, 179Constitution of India, 1950 — Article 226, 311(2)