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Punjab And Haryana At Chandigarh judgments

92,400 judgments · page 2,611 of 4,620

High Courts05 Apr 2006Allowed

Rajinder Kumar Chhibbar Vs Aseem Bakshi

Punjab And Haryana At Chandigarh · (2006) 143 PLR 624 : (2006) 3 RCR(Criminal) 586

Criminal Procedure Code, 1973 (CrPC) — Section 172, 173, 174, 175, 176Penal Code, 1860 (IPC) — Section 120B, 182, 262, 263, 380
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High Courts05 Apr 2006

Jeet Ram Vs Ganga Phal and Others

Punjab And Haryana At Chandigarh · (2006) 3 CivCC 416 : (2006) 143 PLR 432 : (2006) 3 RCR(Civil) 407

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 3(2), Order 22 Rule 4, Order 22 Rule 9Limitation Act, 1963 — Section 5
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High Courts04 Apr 2006Dismissed

Vijay Kumari Vs Seema Sharma

Punjab And Haryana At Chandigarh · (2006) 144 PLR 196 : (2006) 2 RCR(Rent) 231

East Punjab Urban Rent Restriction Act, 1949 — Section 13, 15(5)
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High Courts03 Apr 2006Dismissed

Charanjit Singh Mann Vs Neelam Mann

Punjab And Haryana At Chandigarh · AIR 2006 P&H 201 : (2006) 143 PLR 851 : (2006) 2 RCR(Civil) 497

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, Order 5 Rule 15, Order 9 Rule 13, 114, 151Constitution of India, 1950 — Article 142Hindu Marriage Act, 1955 — Section 10, 13, 13B, 13B(1), 13B(2)
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