High Courts29 Mar 2006
State of Punjab Vs Ashwani Kumar
Punjab And Haryana At Chandigarh · (2006) 144 PLR 540 : (2006) 3 RCR(Civil) 823
Arbitration Act, 1940 — Section 20, 5, 8
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,613 of 4,620
High Courts29 Mar 2006Allowed
Surinder Singh Aneja Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 3 RCR(Criminal) 10
Penal Code, 1860 (IPC) — Section 120B, 409
High Courts29 Mar 2006Allowed
Niranjan Dass and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2006) 143 PLR 335 : (2007) 1 SLJ 489
Constitution of India, 1950 — Article 14, 16
High Courts29 Mar 2006
Laxmi Vs Lajwanti & Ors.
Punjab And Haryana At Chandigarh · (2006) 2 CurLJ 547 : (2006) 1 PLJ 90
High Courts29 Mar 2006
Anoop Singh and etc. Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) CriLJ 3077 : (2007) 1 DMC 273 : (2006) 2 RCR(Criminal) 824
Criminal Procedure Code, 1973 (CrPC) — Section 313Dowry Prohibition Act, 1961 — Section 2Evidence Act, 1872 — Section 113A, 113B
High Courts29 Mar 2006Dismissed
Santa Singh Vs Binder Singh and Others
Punjab And Haryana At Chandigarh · (2006) 4 CivCC 608 : (2007) 1 RCR(Civil) 162
Specific Relief Act, 1963 — Section 16(c)
High Courts29 Mar 2006Allowed
Ganda Singh Harnam Singh and another Vs Zora Singh and others
Punjab And Haryana At Chandigarh · AIR 2006 P&H 21
High Courts29 Mar 2006Allowed
Rajbir Singh Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2006) 3 RCR(Criminal) 195
Criminal Procedure Code, 1973 (CrPC) — Section 319
High Courts29 Mar 2006Allowed
Ram Dhari and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 3 RCR(Criminal) 85
Penal Code, 1860 (IPC) — Section 149, 302
High Courts28 Mar 2006Dismissed
Prem Singh and another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 3 RCR(Criminal) 1004
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
High Courts28 Mar 2006
National Insurance Company Limited Vs Pappu and Others
Punjab And Haryana At Chandigarh · (2006) 3 ACC 309
Motor Vehicles Act, 1988 — Section 149
High Courts28 Mar 2006
New India Assurance Co. Ltd. Vs Sudesh Kumari and Others
Punjab And Haryana At Chandigarh · (2006) 3 ACC 80
Insurance Act, 1938 — Section 64VBMotor Vehicles Act, 1988 — Section 147, 149
High Courts28 Mar 2006Dismissed
Chandu Lal Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 143 PLR 534 : (2006) 2 RCR(Civil) 780
Constitution of India, 1950 — Article 226Haryana Panchayati Raj Act, 1994 — Section 175, 177, 177(2)
High Courts28 Mar 2006Dismissed
Rajinder Kaur and Another Vs Dajit Kaur and Others
Punjab And Haryana At Chandigarh · (2006) 4 CivCC 454 : (2006) 143 PLR 690 : (2007) 5 RCR(Civil) 273
Civil Procedure Code, 1908 (CPC) — Section 15Constitution of India, 1950 — Article 227Court Fees Act, 1870 — Section 7
High Courts28 Mar 2006
Dharampal Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 2007 P&H 37 : (2006) 3 CivCC 595 : (2006) 144 PLR 110 : (2006) 3 RCR(Civil) 5
Constitution of India, 1950 — Article 226Delhi Development Act, 1957 — Section 21(1), 21(2)
High Courts27 Mar 2006Dismissed
Constable Subhash Chander Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2006) 143 PLR 338
Constitution of India, 1950 — Article 14, 226
High Courts27 Mar 2006Dismissed
Smt. Indu Jain Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2006) 202 CTR 570
Income Tax Act, 1961 — Section 133(6), 260A
High Courts27 Mar 2006Dismissed
New India Assurance Company Limited Vs Mohinder Singh and Others
Punjab And Haryana At Chandigarh · (2006) 3 ACC 328 : (2007) ACJ 936 : (2006) 144 PLR 342(1) : (2006) 4 RCR(Civil) 805
Motor Vehicles Act, 1988 — Section 139(2), 173
High Courts24 Mar 2006
Ramesh Chand Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 03 P&H CK 0140
Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(i)
High Courts24 Mar 2006Dismissed
The Oriental Insurance Co. Ltd. Vs Ashwinder Singh and Others
Punjab And Haryana At Chandigarh · (2007) ACJ 2250 : AIR 2006 P&H 209 : (2006) 4 CivCC 440 : (2006) 143 PLR 318 : (2006) 3 RCR(Civil) 120
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Motor Vehicles Act, 1988 — Section 149(2)