High Courts18 Apr 2006
Ram Niwas Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) CriLJ 2719
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 174, 313Penal Code, 1860 (IPC) — Section 300, 302, 304
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,610 of 4,620
High Courts18 Apr 2006Dismissed
Mahant Teja Singh Vs Sat Pal and Another
Punjab And Haryana At Chandigarh · (2007) 1 CivCC 234 : (2007) 145 PLR 309 : (2006) 4 RCR(Civil) 636 : (2006) 2 RCR(Rent) 456
East Punjab Urban Rent Restriction Act, 1949 — Section 15(5)
High Courts18 Apr 2006Dismissed
J.C.T. Limited Vs Commissioner of Central Excise
Punjab And Haryana At Chandigarh · (2006) 202 ELT 773
Central Excises and Salt Act, 1944 — Section 11BConstitution of India, 1950 — Article 141
High Courts18 Apr 2006Allowed
Manohar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 2 RCR(Criminal) 819
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 149
High Courts18 Apr 2006Allowed
Dimpy Sharma Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 1 SLJ 519
High Courts17 Apr 2006Dismissed
Suraj Bhan and Sunil Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 04 P&H CK 0131
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302, 450
High Courts17 Apr 2006
Jagdish Chand Vs Haryana Tourism Corporation Ltd.
Punjab And Haryana At Chandigarh · (2007) 1 LLJ 92 : (2006) 143 PLR 795 : (2006) 2 RCR(Civil) 567
Constitution of India, 1950 — Article 226, 227Penal Code, 1860 (IPC) — Section 294, 510
High Courts17 Apr 2006
Raghbir Singh Vs Uttar Haryana Bijli Vitran Nigam Ltd. and Another
Punjab And Haryana At Chandigarh · (2006) 143 PLR 496
Haryana Compassionate Assistance to the Dependents of Deceased Government Employees Rules, 2003 — Rule 13, 3, 8
High Courts17 Apr 2006
Oriental Insurance Co. Ltd., Chandigarh Vs Kala Verma and others
Punjab And Haryana At Chandigarh · (2007) 1 PLR 201 : (2006) 4 RCR(Civil) 553
High Courts17 Apr 2006
State Bank of India Vs Plywood Palace and others
Punjab And Haryana At Chandigarh · (2006) 3 RCR(Civil) 64
High Courts17 Apr 2006Dismissed
Sethi Cotton Traders Vs Income Tax Officer
Punjab And Haryana At Chandigarh · (2006) 202 CTR 444 : (2006) 286 ITR 548
Income Tax Act, 1961 — Section 260A, 68
High Courts17 Apr 2006
Smt. Gobindi Devi Vs Haryana Vidyut Prasaran Nigam Ltd. and Others
Punjab And Haryana At Chandigarh · (2006) 143 PLR 741
Constitution of India, 1950 — Article 14, 226, 227
High Courts17 Apr 2006Dismissed
Mohan Lal Vs Rakesh Kumar Bhakoo and Another
Punjab And Haryana At Chandigarh · (2006) 4 CivCC 225 : (2006) 3 RCR(Civil) 713 : (2006) 2 RCR(Rent) 209
High Courts06 Apr 2006Dismissed
Kabal Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 04 P&H CK 0141
Penal Code, 1860 (IPC) — Section 302, 34
High Courts06 Apr 2006Dismissed
Inder Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 04 P&H CK 0140
Penal Code, 1860 (IPC) — Section 302, 34
High Courts06 Apr 2006Allowed
Manjit Kaur Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2007) 1 CivCC 260 : (2006) CriLJ 3172 : (2006) 4 RCR(Criminal) 680
Criminal Procedure Code, 1973 (CrPC) — Section 256, 256(1)Negotiable Instruments Act, 1881 (NI) — Section 138, 138BPenal Code, 1860 (IPC) — Section 420
High Courts06 Apr 2006Allowed
Baldev Singh Vs Gurdip Singh etc.
Punjab And Haryana At Chandigarh · (2006) 143 PLR 454 : (2006) 3 RCR(Civil) 420
Limitation Act, 1963 — Section 5
High Courts05 Apr 2006Dismissed
Mrs. Bimla Devi and Another Vs Rattan Singh
Punjab And Haryana At Chandigarh · (2006) 144 PLR 659 : (2006) 2 RCR(Rent) 202
Civil Procedure Code, 1908 (CPC) — Section 115Delhi Rent Control Act, 1958 — Section 25B(8)East Punjab Urban Rent Restriction Act, 1949 — Section 15, 15(5)
High Courts05 Apr 2006Allowed
Mohmad Yussin and Another Vs Faiz Mohd.
Punjab And Haryana At Chandigarh · (2006) 4 CivCC 152 : (2006) 144 PLR 569 : (2006) 3 RCR(Civil) 613
Specific Relief Act, 1963 — Section 28, 29
High Courts05 Apr 2006Allowed
Sita Ram and Sons Vs Executive Engineer, P.W.D. and Others
Punjab And Haryana At Chandigarh · (2006) 144 PLR 519 : (2006) 3 RCR(Civil) 743
Arbitration Act, 1940 — Section 14, 17Constitution of India, 1950 — Article 227