High Courts24 Apr 2006Dismissed
Axia Engg. Works Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2006) 204 CTR 467 : (2007) 292 ITR 577 : (2007) 159 TAXMAN 28
Income Tax Act, 1961 — Section 133A, 145(2), 260A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,608 of 4,620
High Courts24 Apr 2006Dismissed
Commissioner of Wealth-tax Vs Mangat Rai Dhanda
Punjab And Haryana At Chandigarh · (2006) 284 ITR 371
Wealth Tax Act, 1957 — Section 27(3), 5(1)Wealth Tax Rules, 1957 — Rule 2
High Courts24 Apr 2006Allowed
Lalita and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 18 CriminalCC 635 : (2006) 2 RCR(Criminal) 835
Penal Code, 1860 (IPC) — Section 406, 498A
High Courts21 Apr 2006Dismissed
Smt. Parkash Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 2006 P&H 219 : (2006) 143 PLR 577 : (2006) 3 RCR(Civil) 464
Constitution of India, 1950 — Article 136Land Acquisition Act, 1894 — Section 17, 17(1), 17(4), 4, 4(1)
High Courts21 Apr 2006Allowed
Raju and Others Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2006) 143 PLR 588
High Courts21 Apr 2006Allowed
Santosh Singh Vs Amar Kaur and Others
Punjab And Haryana At Chandigarh · (2006) 4 CivCC 212 : (2006) 144 PLR 122 : (2006) 3 RCR(Civil) 67
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts21 Apr 2006Allowed
Tarun Bhandari Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 143 PLR 719 : (2006) 2 RCR(Civil) 817
Constitution of India, 1950 — Article 226, 227Haryana Municipal Act, 1973 — Section 21, 21(1), 21(2), 21(3), 21(4)Haryana Municipal Election Rules, 1978 — Rule 72A, 72A(1), 72A(3)
High Courts21 Apr 2006Dismissed
Commissioner of Income Tax Vs Branch Manager, LIC of India
Punjab And Haryana At Chandigarh · (2006) 203 CTR 603 : (2008) 298 ITR 358
Income Tax Act, 1961 — Section 10(14), 192, 201(1), 201(1A), 260A
High Courts21 Apr 2006Allowed
Commissioner of Central Excise Vs Azad Engg. Works
Punjab And Haryana At Chandigarh · (2006) 202 ELT 423
High Courts21 Apr 2006Allowed
Prithvi Singh Vs Prithvi Singh Shiv Kumar Vs C.B.I.
Punjab And Haryana At Chandigarh · (2006) 3 RCR(Criminal) 281
Penal Code, 1860 (IPC) — Section 120BPrevention of Corruption Act, 1988 — Section 13(1)(c)
High Courts21 Apr 2006Allowed
Bhajan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 3 RCR(Criminal) 692
Penal Code, 1860 (IPC) — Section 363, 366
High Courts21 Apr 2006Dismissed
Prithvi Singh Vs C.B.I
Punjab And Haryana At Chandigarh · (2006) 17 CriminalCC 718
Penal Code, 1860 (IPC) — Section 120BPrevention of Corruption Act, 1988 — Section 13(1)(c)
High Courts20 Apr 2006Allowed
Surjit Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 3 RCR(Criminal) 209
Penal Code, 1860 (IPC) — Section 302, 307
High Courts20 Apr 2006Allowed
Abhimanyu @ Mannu Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 2 RCR(Criminal) 706
Penal Code, 1860 (IPC) — Section 376, 506
High Courts20 Apr 2006Allowed
Parkash Chand Kapoor Chand, Commission Agents Vs Inderjit Singh and Others
Punjab And Haryana At Chandigarh · (2006) 144 PLR 206 : (2006) 3 RCR(Civil) 700
Evidence Act, 1872 — Section 65
High Courts20 Apr 2006Dismissed
Gagan Hotel and Restaurant Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2006) 144 PLR 772 : (2006) 4 RCR(Civil) 80
Constitution of India, 1950 — Article 19(1), 19(6), 47
High Courts19 Apr 2006
Commissioner of Income Tax Vs Nahar Spinning Mills Ltd.
Punjab And Haryana At Chandigarh · (2007) 293 ITR 516
Income Tax Act, 1961 — Section 256
High Courts19 Apr 2006Allowed
Anju Bala and others Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2006) 17 CriminalCC 548 : (2006) 3 RCR(Criminal) 191
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 406
High Courts19 Apr 2006
Pawan Kumar and others Vs Amar Nath and others
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Civil) 557
High Courts19 Apr 2006Dismissed
Darshan Singh Vs Kartar Singh and Others
Punjab And Haryana At Chandigarh · (2007) 1 CivCC 81 : (2007) 1 CivCC 81 : (2006) 144 PLR 719 : (2007) 1 RCR(Civil) 543
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42