High Courts26 Apr 2006Dismissed
Mohinder Kumar Vs Dhan Kumar
Punjab And Haryana At Chandigarh · (2007) 146 PLR 404 : (2006) 2 RCR(Rent) 192
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,607 of 4,620
High Courts26 Apr 2006Allowed
Mann Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 18 CriminalCC 310 : (2006) 3 RCR(Criminal) 948
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
High Courts26 Apr 2006Allowed
Jai Kaur and Others Vs Mohinder Singh
Punjab And Haryana At Chandigarh · (2006) 4 CivCC 316 : (2006) 144 PLR 499 : (2006) 3 RCR(Civil) 821
High Courts26 Apr 2006
Anita Singla and others Vs Avtar Singh and others
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Civil) 104
High Courts26 Apr 2006
Bishamber Dayal & Anr. Vs Firm Sukh Lal Shiv Narain
Punjab And Haryana At Chandigarh · (2006) 2 CurLJ 575 : (2006) 3 ICC 448 : (2006) 1 PLJ 374
High Courts26 Apr 2006
Shish Ram Vs Thandu and others
Punjab And Haryana At Chandigarh · (2006) 3 RCR(Civil) 616
High Courts25 Apr 2006
Regular Traders Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2007) 10 VST 245
Central Sales Tax Act, 1956 — Section 5, 9Income Tax Act, 1961 — Section 256, 66
High Courts25 Apr 2006Dismissed
Sarupa Vs Punjab National Bank and Another
Punjab And Haryana At Chandigarh · (2007) 3 BC 92
High Courts25 Apr 2006Dismissed
Alchemist Limited Company and Another Vs State Bank of Sikkim and Others
Punjab And Haryana At Chandigarh · AIR 2006 P&H 229
Civil Procedure Code, 1908 (CPC) — Section 20Constitution of India, 1950 — Article 226
High Courts25 Apr 2006Allowed
Mohd. Bashir Vs Maqsood and Others
Punjab And Haryana At Chandigarh · (2006) 144 PLR 525 : (2006) 3 RCR(Civil) 781
Constitution of India, 1950 — Article 226Punjab Land Revenue Act, 1887 — Section 20, 20(3), 20(4)
High Courts25 Apr 2006Allowed
Satbir Singh Vs Uttari Haryana Bijli Vitran Nigam Ltd. and Another
Punjab And Haryana At Chandigarh · (2006) 3 LLJ 936
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 47, 47(1), 47(2)
High Courts25 Apr 2006Allowed
Cobra Instalaciones Y. Services Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2007) 5 VST 109
Punjab General Sales Tax Act, 1948 — Section 12(3)
High Courts25 Apr 2006Dismissed
Aan Aam Prop. Narindra Palace Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2006) 204 CTR 222 : (2008) 301 ITR 163
Income Tax Act, 1961 — Section 144, 146, 148, 271(1)
High Courts25 Apr 2006Dismissed
Rajinder Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 143 PLR 474
Constitution of India, 1950 — Article 14, 141, 142, 16, 16(1)Haryana Government General Administration Department (General Services) Rules — Rule 6
High Courts25 Apr 2006Dismissed
Mahender Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 143 PLR 491
Constitution of India, 1950 — Article 14, 16(1)
High Courts25 Apr 2006
Master Pawan Kumar Vs Mohd.Kadir and others
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Civil) 38
High Courts25 Apr 2006Dismissed
Surinder Singh Vs Nasib Singh and Others
Punjab And Haryana At Chandigarh · (2006) 3 CivCC 595 : (2006) 144 PLR 109 : (2006) 3 RCR(Civil) 5
High Courts25 Apr 2006Dismissed
Lal Chand Godara Vs General Manager, Haryana Roadways and Others
Punjab And Haryana At Chandigarh · (2006) 111 FLR 316 : (2006) 3 LLJ 1087 : (2006) 144 PLR 105 : (2007) 1 SLJ 359
Constitution of India, 1950 — Article 226Payment of Wages Act, 1936 — Section 15, 17Punjab Civil Services (Punishment and Appeal) Rules, 1952 — Rule 7, 7.3(5)
High Courts25 Apr 2006Dismissed
Bishan Dass and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2006) 17 CriminalCC 234
Penal Code, 1860 (IPC) — Section 304B
High Courts24 Apr 2006
Mimla Devi and Others Vs Pepsu Road Transport Corporation and Others
Punjab And Haryana At Chandigarh · (2007) ACJ 2700 : (2007) 145 PLR 387 : (2006) 4 RCR(Civil) 230