High Courts28 Apr 2006
Harchand Kaur Vs Gobind Singh
Punjab And Haryana At Chandigarh · (2006) 1 PLJ 216 : (2006) 3 RCR(Civil) 100
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,606 of 4,620
High Courts28 Apr 2006Allowed
Davinder Kaur and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2006) 3 RCR(Criminal) 190
Penal Code, 1860 (IPC) — Section 406, 420
High Courts28 Apr 2006
Ram Partap Oil Extractions (P.) Ltd. Vs Asstt. Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2006) 154 TAXMAN 388
Income Tax Act, 1961 — Section 145
High Courts27 Apr 2006Dismissed
Bishna Ram etc. Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 3 RCR(Criminal) 772
Penal Code, 1860 (IPC) — Section 307, 34
High Courts27 Apr 2006Dismissed
Shoba Gupta Vs Dogar Singh etc.
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 579
Penal Code, 1860 (IPC) — Section 323, 34
High Courts27 Apr 2006Allowed
Joginder Singh and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 3 RCR(Criminal) 776
Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts27 Apr 2006Allowed
Rajesh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 3 RCR(Criminal) 777
Penal Code, 1860 (IPC) — Section 366A, 376
High Courts27 Apr 2006Allowed
Sukhmander Singh Vs Ram Kishan Harbans Lal
Punjab And Haryana At Chandigarh · (2006) 4 CivCC 638 : (2006) 4 CivCC 638 : (2006) 144 PLR 388 : (2006) 4 RCR(Civil) 676
High Courts27 Apr 2006Dismissed
Dr. Kamaldeep Dhawan Vs The Punjab University and Others
Punjab And Haryana At Chandigarh · (2006) 143 PLR 597
High Courts26 Apr 2006Dismissed
State of Punjab Vs Satpal and others
Punjab And Haryana At Chandigarh · (2006) 3 RCR(Criminal) 213
Penal Code, 1860 (IPC) — Section 304
High Courts26 Apr 2006Allowed
Gurmeet Kaur and Others Vs Punjab Roadways and Others
Punjab And Haryana At Chandigarh · (2006) 144 PLR 858 : (2006) 4 RCR(Civil) 63
Motor Vehicles Act, 1988 — Section 140
High Courts26 Apr 2006Allowed
Ram Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 144 PLR 514 : (2006) 3 RCR(Civil) 826
Land Acquisition Act, 1894 — Section 18, 4
High Courts26 Apr 2006
Commissioner of Income Tax Vs Oswal Woollen Mills Ltd.
Punjab And Haryana At Chandigarh · (2006) 206 CTR 137 : (2007) 289 ITR 266
High Courts26 Apr 2006Dismissed
Neeraj Sharma Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2006) 144 PLR 8 : (2006) 3 RCR(Civil) 140
Advocates Act, 1961 — Section 49Constitution of India, 1950 — Article 14Government of India Act, 1915 — Section 108
High Courts26 Apr 2006Allowed
Smt. Sarla Devi and Others Vs Hukam Chand
Punjab And Haryana At Chandigarh · (2006) 144 PLR 88 : (2006) 3 RCR(Civil) 719 : (2006) 2 RCR(Rent) 196
High Courts26 Apr 2006Dismissed
National Insurance Co. Ltd. Vs Bala Devi and Others
Punjab And Haryana At Chandigarh · (2006) 144 PLR 134 : (2006) 4 RCR(Civil) 131
Motor Vehicles Act, 1988 — Section 166
High Courts26 Apr 2006
Tej Ram and another Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2006) 4 CivCC 583 : (2006) 4 CivCC 583 : (2006) 3 RCR(Civil) 619
High Courts26 Apr 2006Allowed
Rachhpal Singh alias Pala and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 04 P&H CK 0040
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 323
High Courts26 Apr 2006Dismissed
Veer Bhan and another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 3 RCR(Criminal) 882
Penal Code, 1860 (IPC) — Section 148, 149
High Courts26 Apr 2006Allowed
Sajeev Kumar Sharma Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 04 P&H CK 0023
Drugs and Cosmetics Act, 1940 — Section 27(b)(ii)