High Courts08 May 2006
Manohar Lal Soni Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 3 RCR(Criminal) 988
Prevention of Corruption Act, 1988 — Section 7
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,604 of 4,620
High Courts05 May 2006Dismissed
Idrish and Another Vs Ashok Malik and Another
Punjab And Haryana At Chandigarh · (2006) 3 RCR(Criminal) 947
Prevention of Cruelty to Animals Act, 1960 — Section 11
High Courts05 May 2006Dismissed
Ombir Singh and Others Vs Haryana Breweries Ltd. and Another
Punjab And Haryana At Chandigarh · (2007) 112 FLR 256 : (2006) 144 PLR 634 : (2007) 2 SLJ 504
Industrial Disputes (Central) Rules, 1957 — Rule 77, 78Industrial Disputes Act, 1947 — Section 12(5), 25(O), 25F, 25FFF, 25FFF(1)
High Courts05 May 2006Allowed
M/s. Jindal Machinery Store Vs State of Punjab thru. Insecticide Inspector
Punjab And Haryana At Chandigarh · (2006) 3 RCR(Criminal) 204
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts05 May 2006Dismissed
State of Haryana Vs Devinder
Punjab And Haryana At Chandigarh · (2007) 1 DMC 203 : (2006) 3 RCR(Criminal) 781
Criminal Procedure Code, 1973 (CrPC) — Section 164, 222, 313Penal Code, 1860 (IPC) — Section 302, 306
High Courts05 May 2006Allowed
Kamla Devi and Others Vs Surinder Kumar and Others
Punjab And Haryana At Chandigarh · (2006) 4 CivCC 322 : (2006) 144 PLR 371 : (2006) 4 RCR(Civil) 780 : (2006) 2 RCR(Rent) 484
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts05 May 2006Allowed
Gopal Singh Vs Sher Singh and Others
Punjab And Haryana At Chandigarh · (2006) 4 CivCC 391 : (2006) 143 PLR 686 : (2006) 3 RCR(Civil) 842
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, Order 21 Rule 99, Order 22 Rule 5, 47
High Courts05 May 2006Dismissed
Devi Dass Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2006) 3 RCR(Criminal) 927
Penal Code, 1860 (IPC) — Section 306, 34
High Courts05 May 2006Allowed
Vishnu Parkash Goel Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 3 RCR(Criminal) 203
Insecticides Act, 1968 — Section 17, 18
High Courts05 May 2006
Naresh Rani and Others Vs Rakesh Kumar Bansal
Punjab And Haryana At Chandigarh · (2007) 2 DMC 731
Hindu Marriage Act, 1955 — Section 24
High Courts05 May 2006Dismissed
Jinda Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2006) 3 RCR(Criminal) 640
Constitution of India, 1950 — Article 21Haryana Good Conduct Prisoners (Temporary Release) Act, 1988 — Section 3(3)
High Courts04 May 2006Dismissed
Sandeep Kumar Garg and Co. Vs Income Tax Officer
Punjab And Haryana At Chandigarh · (2006) 205 CTR 95 : (2008) 298 ITR 106
Income Tax Act, 1961 — Section 143(1), 143(3), 148, 271(1)
High Courts04 May 2006Dismissed
Ex-Hav. Shamsher Singh Vs The Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2006) 143 PLR 482
Army Rules, 1954 — Rule 13(2), 13(2A), 13(3), 15AConstitution of India, 1950 — Article 226Pension Regulations for Army, 1961 — Regulation 173
High Courts04 May 2006Dismissed
Balwinder Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 143 PLR 503
Constitution of India, 1950 — Article 226
High Courts04 May 2006Dismissed
Raj Kumar @ Raja and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) CriLJ 3236
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 313Penal Code, 1860 (IPC) — Section 201, 302, 307, 34, 364
High Courts04 May 2006
Saluja Fabrics Vs Commissioner of Customs
Punjab And Haryana At Chandigarh · (2007) 207 ELT 39
High Courts04 May 2006Dismissed
Digamber Singh Vs Haryana Urban Development Authority
Punjab And Haryana At Chandigarh · (2006) 144 PLR 759 : (2006) 4 RCR(Civil) 27
Constitution of India, 1950 — Article 226, 227Haryana Urban Development Authority Act, 1977 — Section 17, 18
High Courts03 May 2006Dismissed
Dharam Vir Vs Inderjit through Satya Vir Singh
Punjab And Haryana At Chandigarh · (2007) ACJ 2505 : (2006) 144 PLR 775 : (2006) 4 RCR(Civil) 65
Motor Vehicles Act, 1988 — Section 2, 2(28)
High Courts03 May 2006Dismissed
Amar Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2006) 143 PLR 602
Limitation Act, 1963 — Article 113, 58, 3
High Courts03 May 2006
Commissioner of Income Tax Vs Mahalaxmi Rice Factory
Punjab And Haryana At Chandigarh · (2006) 203 CTR 117
Income Tax Act, 1961 — Section 139(1), 139(5), 280O, 288, 32AB(5)