High Courts10 May 2006Allowed
Sukhdev Singh and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2006) 3 RCR(Criminal) 633
Criminal Procedure Code, 1973 (CrPC) — Section 197
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,603 of 4,620
High Courts09 May 2006Dismissed
Atma Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 3 RCR(Criminal) 989
Penal Code, 1860 (IPC) — Section 120B, 465
High Courts09 May 2006Dismissed
Man Singh Sehrawat Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 143 PLR 505
Constitution of India, 1950 — Article 226, 352Punjab Government National Emergency (Concession) Rules, 1965 — Rule 2
High Courts09 May 2006Allowed
Savitri Devi (died) through L.Rs. Vs Jia Lal Baldev Krishan Cheema and Others
Punjab And Haryana At Chandigarh · (2006) 4 CivCC 456 : (2006) 144 PLR 538 : (2006) 3 RCR(Civil) 782
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25
High Courts09 May 2006Dismissed
Subhash Vs Sheela Devi
Punjab And Haryana At Chandigarh · AIR 2007 P&H 68 : (2007) 146 PLR 770 : (2007) 1 RCR(Civil) 165
Hindu Marriage Act, 1955 — Section 13, 23
High Courts09 May 2006Dismissed
National Textiles Corporation Ltd. Vs S.K. Jain and Another
Punjab And Haryana At Chandigarh · (2006) 05 P&H CK 0004
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts08 May 2006Dismissed
Devinder Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2007) 145 PLR 337 : (2007) 2 RCR(Civil) 489
Land Acquisition Act, 1894 — Section 3, 38, 39, 4, 40
High Courts08 May 2006
Kanwal Singh and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 3 RCR(Criminal) 783
Penal Code, 1860 (IPC) — Section 149, 302
High Courts08 May 2006
Punjab Bearing Industries Ltd. Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (2006) 203 ELT 187
Central Excise Rules, 1944 — Rule 9(1), 96ZO, 96ZO(1), 96ZO(2), 96ZO(3)Central Excises and Salt Act, 1944 — Section 3, 3A, 3A(1), 3A(2), 3A(3)Customs Tariff Act, 1975 — Section 3
High Courts08 May 2006Dismissed
Commissioner of Income Tax Vs Agro Chemicals (India)
Punjab And Haryana At Chandigarh · (2007) 288 ITR 149
Income Tax Act, 1961 — Section 271
High Courts08 May 2006Allowed
Smt. Sushma Palta and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2006) 144 PLR 861 : (2006) 4 RCR(Civil) 223
Amritsar Improvement Trust Land Disposal (Amendment) Rules, 1975 — Rule 2Amritsar Improvement Trust Land Disposal Rules, 1951 — Rule 6, 6(1), 6(2)Land Acquisition Act, 1894 — Section 16
High Courts08 May 2006Dismissed
Sterling Publishers Pvt. Ltd. Vs Haryana State Industrial Development Corporation Ltd. and Another
Punjab And Haryana At Chandigarh · (2006) 144 PLR 32
Arbitration and Conciliation Act, 1996 — Section 8, 8(2)
High Courts08 May 2006Allowed
Dilawar Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 143 PLR 489
Constitution of India, 1950 — Article 226
High Courts08 May 2006Dismissed
Vinod Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 1 ALT(Cri) 4 : (2006) 143 PLR 499
Constitution of India, 1950 — Article 14, 16(1)
High Courts08 May 2006Dismissed
Dr. Sandeep and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 143 PLR 484
Constitution of India, 1950 — Article 14, 142, 16(1)
High Courts08 May 2006Dismissed
Sumitra Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 143 PLR 486
Constitution of India, 1950 — Article 226
High Courts08 May 2006Dismissed
Balwan Singh Madad Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2006) 143 PLR 494
Constitution of India, 1950 — Article 12, 226
High Courts08 May 2006Allowed
New India Assurance Co. Ltd. Vs Darshan Kaur and Others
Punjab And Haryana At Chandigarh · (2008) ACJ 919 : (2006) 144 PLR 82 : (2006) 4 RCR(Civil) 491
High Courts08 May 2006Allowed
Darshan Kaur and Others Vs Jarnail Singh and Others
Punjab And Haryana At Chandigarh · (2006) 4 ACC 601 : (2007) ACJ 1111 : (2006) 144 PLR 280 : (2006) 3 RCR(Civil) 501
High Courts08 May 2006
Gurbachan Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2007) 1 SLJ 523 : (2007) 3 UPLBEC 78
Constitution of India, 1950 — Article 226Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2, 3, 47