High Courts15 May 2006Allowed
Harbhajan Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2006) 144 PLR 554 : (2006) 3 RCR(Civil) 633
Punjab Panchayati Raj Act, 1994 — Section 216, 216(2)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,601 of 4,620
High Courts15 May 2006Dismissed
Joginder Pal Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2006) 144 PLR 605 : (2006) 3 RCR(Civil) 615
High Courts15 May 2006Dismissed
Swinder Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2006) 05 P&H CK 0053
Penal Code, 1860 (IPC) — Section 302
High Courts15 May 2006Allowed
Ram Mehar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 3 RCR(Criminal) 991
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34
High Courts15 May 2006Disposed Off
Smt. Surjit Kaur Vs Commissioner of Income Tax, Jalandhar
Punjab And Haryana At Chandigarh · (2006) 05 P&H CK 0013
High Courts12 May 2006Allowed
Amrit Lal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 3 RCR(Criminal) 796
Prevention of Corruption Act, 1988 — Section 7
High Courts12 May 2006
Manoj Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) CriLJ 3005 : (2006) 3 RCR(Criminal) 328
Criminal Procedure Code, 1973 (CrPC) — Section 313, 377Penal Code, 1860 (IPC) — Section 426, 436, 84
High Courts12 May 2006Allowed
Bakhtaur Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) CriLJ 3574 : (2006) 3 RCR(Criminal) 642
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376, 452, 506
High Courts12 May 2006
Ram Pal Vs Kulwant Rai and others
Punjab And Haryana At Chandigarh · (2006) 3 ICC 647
High Courts12 May 2006
Joginder Singh and others Vs Surjit Kaur and others
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Civil) 24
High Courts12 May 2006Dismissed
Kala Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 143 PLR 441 : (2006) 3 RCR(Criminal) 562
Criminal Procedure Code, 1973 (CrPC) — Section 311, 482, 540Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 61
High Courts12 May 2006
Narain Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) CriLJ 2973 : (2006) 3 RCR(Criminal) 317
Criminal Procedure Code, 1973 (CrPC) — Section 173, 175, 313Penal Code, 1860 (IPC) — Section 304, 307, 325
High Courts12 May 2006Dismissed
Darshan Lal Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2006) 111 FLR 308 : (2006) 144 PLR 40
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 399Punjab Police Rules, 1934 — Rule 12.21, 16.2, 16.3
High Courts12 May 2006
Ram Pal Vs Akki Devi alias Savitari Devi and Others
Punjab And Haryana At Chandigarh · (2006) 4 CivCC 285 : (2006) 144 PLR 210 : (2006) 4 RCR(Civil) 516 : (2006) 3 RCR(Civil) 264
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 2, Order 22 Rule 4, 151
High Courts12 May 2006Dismissed
Ishwar Singh and Another Vs Rajender Singh and Others
Punjab And Haryana At Chandigarh · (2006) 4 CivCC 704 : (2006) 4 RCR(Civil) 541
High Courts12 May 2006Dismissed
Sher Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Criminal) 507
Penal Code, 1860 (IPC) — Section 376, 511
High Courts11 May 2006Allowed
Sombir Vs Financial Commissioner and Another
Punjab And Haryana At Chandigarh · (2008) 152 PLR 435 : (2009) 1 RCR(Civil) 280
High Courts11 May 2006Dismissed
Sampuran Singh and Others Vs Union Territory and Others
Punjab And Haryana At Chandigarh · (2007) 145 PLR 349 : (2007) 2 RCR(Civil) 65
Capital of Punjab (Development and Regulation) Act, 1952 — Section 4, 6
High Courts11 May 2006
Kitply Industries Limited Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2007) 5 VST 400
High Courts11 May 2006Allowed
National Insurance Company Ltd. Vs Baljit Kaur and Others
Punjab And Haryana At Chandigarh · (2007) ACJ 1799 : (2006) 144 PLR 709 : (2007) 1 RCR(Civil) 579
Motor Vehicles Act, 1988 — Section 163A, 166Penal Code, 1860 (IPC) — Section 207, 279, 304, 356