High Courts18 May 2006Allowed
Gurbax Singh Vs Baldev Singh and Others
Punjab And Haryana At Chandigarh · (2006) 144 PLR 718 : (2007) 1 RCR(Civil) 581
Motor Vehicles Act, 1988 — Section 140, 140(2)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,599 of 4,620
High Courts18 May 2006
Court on its own motion and etc. Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) CriLJ 3472
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 154, 156, 157, 159, 173
High Courts18 May 2006
Commissioner of Income Tax Vs JCT Electronics Ltd.
Punjab And Haryana At Chandigarh · (2006) 203 CTR 315 : (2008) 301 ITR 290
Income Tax Act, 1961 — Section 35AB, 37
High Courts18 May 2006
Ram Phal @ Ram Phool Vs State of Haryana & others
Punjab And Haryana At Chandigarh · (2006) 3 RCR(Civil) 627
High Courts18 May 2006Allowed
Jayaswals Neco Limited Vs Rita Machines (India) Ltd.
Punjab And Haryana At Chandigarh · (2007) 2 BC 143 : (2006) 143 PLR 764 : (2010) 97 SCL 342
Companies Act, 1956 — Section 434
High Courts18 May 2006Dismissed
Commissioner of Income Tax Vs Swaraj Engines Ltd.
Punjab And Haryana At Chandigarh · (2006) 203 CTR 310 : (2008) 301 ITR 284
Income Tax Act, 1961 — Section 28, 35AB, 35AB(2), 37(1)
High Courts18 May 2006Dismissed
The Customs Superintendent, Central Excise Vs Punjab Wireless System Ltd. and Another
Punjab And Haryana At Chandigarh · (2007) 4 PLR 4
COMPANIES ACT, 1956 — Section 142, 235, 237, 441, 456Customs Act, 1962 — Section 142, 64, 67, 71Employees Compensation Act, 1923 — Section 14
High Courts18 May 2006Dismissed
Sr. Supdt. of Post Offices Vs Smt. Sham Dulari and Others
Punjab And Haryana At Chandigarh · (2007) 2 SLJ 274
Constitution of India, 1950 — Article 311Payment of Gratuity Act, 1972 — Section 1, 14, 2, 5
High Courts17 May 2006
Ranjit Singh and another Vs Surinder Kaur and another
Punjab And Haryana At Chandigarh · (2006) 05 P&H CK 0224
Penal Code, 1860 (IPC) — Section 34, 406
High Courts17 May 2006
Prem Lata and others Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2006) 05 P&H CK 0223
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323
High Courts17 May 2006Dismissed
Devinder and others Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2006) 05 P&H CK 0222
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406
High Courts17 May 2006
Smt. Dalipi and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2006) 05 P&H CK 0221
High Courts17 May 2006
Anil Puri Vs Makhan Lal Vinod Kumar and Others
Punjab And Haryana At Chandigarh · (2007) 1 ALD(Cri) 5 : (2007) 3 BC 189 : (2006) 3 RCR(Criminal) 939
Criminal Procedure Code, 1973 (CrPC) — Section 245, 319Negotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts17 May 2006Allowed
Tarsem Lal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 18 CriminalCC 206
Penal Code, 1860 (IPC) — Section 406
High Courts17 May 2006
Surinder Mohan Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Criminal) 761
Penal Code, 1860 (IPC) — Section 406, 420
High Courts17 May 2006Allowed
Daljit Kaur and another Vs Sarbjeet Kaur and another
Punjab And Haryana At Chandigarh · (2006) 05 P&H CK 0181
Penal Code, 1860 (IPC) — Section 406, 498A
High Courts17 May 2006Allowed
Narinder Kumar Singla Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2006) CriLJ 4348 : (2006) 3 RCR(Criminal) 890
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts17 May 2006
New India Assurance Company Ltd. Vs Jamela and Others
Punjab And Haryana At Chandigarh · (2007) 1 ACC 290 : (2008) ACJ 798
High Courts17 May 2006
Iqbal Singh Vs Gurnam Singh and Others
Punjab And Haryana At Chandigarh · (2006) 143 PLR 645
Penal Code, 1860 (IPC) — Section 279, 337, 427
High Courts17 May 2006Dismissed
Chander Kanta and Others Vs Sunil Kumar and Others
Punjab And Haryana At Chandigarh · (2006) 144 PLR 783 : (2006) 4 RCR(Civil) 61
Penal Code, 1860 (IPC) — Section 304A