High Courts22 May 2006Dismissed
Daulat Ram and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 144 PLR 734
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,598 of 4,620
High Courts22 May 2006Dismissed
Oriental Insurance Co. Ltd. Vs Saroj and Others
Punjab And Haryana At Chandigarh · (2008) ACJ 594 : (2007) 1 RCR(Civil) 152
Motor Vehicles Act, 1988 — Section 149, 163A, 166, 170
High Courts22 May 2006Allowed
Shyam and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 17 CriminalCC 884
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts22 May 2006Allowed
Kedar Nath Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2006) 144 PLR 194 : (2006) 4 RCR(Criminal) 582
Criminal Procedure Code, 1973 (CrPC) — Section 29, 357(2)Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 53
High Courts22 May 2006
Commissioner of Income Tax Vs Vardhman Polytex Ltd.
Punjab And Haryana At Chandigarh · (2006) 203 CTR 397 : (2008) 296 ITR 382
Income Tax Act, 1961 — Section 143(1), 143(3), 28, 288(2), 80HHC
High Courts22 May 2006Dismissed
Rajesh Chawla Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2006) 203 CTR 209
Income Tax Act, 1961 — Section 131, 139(5), 143(1), 147, 148
High Courts22 May 2006Dismissed
Ajit Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2006) 144 PLR 594 : (2006) 3 RCR(Civil) 622
Constitution of India, 1950 — Article 226, 227Punjab Village Common Lands (Regulation) Act, 1961 — Section 7
High Courts22 May 2006
Suresh Kumar and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2006) 144 PLR 608 : (2006) 3 RCR(Civil) 624
Limitation Act, 1963 — Section 5
High Courts22 May 2006
Roop Singh (Ex-Hav.) Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (2007) 1 SLJ 309
High Courts22 May 2006
Gurnam Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 3 RCR(Criminal) 205
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts22 May 2006Allowed
Sudh Ram Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 3 RCR(Criminal) 550
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts19 May 2006Dismissed
Ramesh Kumar Vs Kamal Deep Bhutani and Others
Punjab And Haryana At Chandigarh · (2006) 144 PLR 762 : (2006) 4 RCR(Civil) 35
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20A, Order 9 Rule 13, Order 9 Rule 7Hindu Succession Act, 1956 — Section 14, 15, 21, 8Limitation Act, 1963 — Article 123
High Courts19 May 2006
Dhian Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) CriLJ 3177 : (2006) 3 RCR(Criminal) 493
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 34, 392, 397
High Courts19 May 2006Dismissed
Smt. Nando Vs Sher Singh
Punjab And Haryana At Chandigarh · (2006) 4 CivCC 34 : (2006) 144 PLR 36
Evidence Act, 1872 — Section 90, 91
High Courts19 May 2006Dismissed
Commissioner of Income Tax Vs Sehgal Oil and General Mills
Punjab And Haryana At Chandigarh · (2006) 203 CTR 215 : (2008) 303 ITR 102
Income Tax Act, 1961 — Section 139(2), 147, 148Partnership Act, 1932 — Section 42
High Courts19 May 2006Dismissed
Matta Fer and Another Vs Paramjit Bharath and Another
Punjab And Haryana At Chandigarh · (2006) 144 PLR 38
East Punjab Urban Rent Restriction Act, 1949 — Section 13B
High Courts19 May 2006Allowed
Krishan Dutt and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Criminal) 344
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 34
High Courts19 May 2006Allowed
Lal Singh @ Lali Vs Punjab State
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Criminal) 223
Penal Code, 1860 (IPC) — Section 363, 366
High Courts18 May 2006Dismissed
Sat Pal Joshi Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 193
Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Corruption Act, 1988 — Section 7
High Courts18 May 2006
Jagdish alias Raju Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Criminal) 490
Penal Code, 1860 (IPC) — Section 34, 404