High Courts24 May 2006Allowed
Mukta Devi Vs Prasandi and Others
Punjab And Haryana At Chandigarh · (2006) 3 RCR(Criminal) 212
Penal Code, 1860 (IPC) — Section 498A, 506
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,597 of 4,620
High Courts24 May 2006
Sarwan Ram and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2006) 3 RCR(Criminal) 923
Penal Code, 1860 (IPC) — Section 354, 498A
High Courts24 May 2006Allowed
Anu Joshi Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2007) 1 RCR(Criminal) 567
Penal Code, 1860 (IPC) — Section 420, 467
High Courts24 May 2006Allowed
Milkha Singh Vs Parshotam Dass
Punjab And Haryana At Chandigarh · (2007) 2 CivCC 319 : (2007) 1 RCR(Civil) 495
Civil Procedure Code, 1908 (CPC) — Section 35BConstitution of India, 1950 — Article 227
High Courts24 May 2006Allowed
Sigma Diagnostics Ltd. and Others Vs Gurjeet Singh Kohli
Punjab And Haryana At Chandigarh · (2007) 1 ALD(Cri) 6 : (2007) 2 BC 283 : (2006) 3 RCR(Criminal) 691
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts24 May 2006Dismissed
Manoj and Others Vs Prem Lal
Punjab And Haryana At Chandigarh · (2006) 18 CriminalCC 187
Criminal Procedure Code, 1973 (CrPC) — Section 133
High Courts24 May 2006Allowed
M/s. Jaishree Agro Inds. Pvt. Ltd. and another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) 2 RCR(Criminal) 932
Essential Commodities Act, 1955 — Section 7
High Courts24 May 2006Allowed
Sant Ram Munish Kumar and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 2 RCR(Criminal) 930
High Courts23 May 2006Dismissed
Mohd. Sardar Dara and Others Vs C.B.I., Chandigarh
Punjab And Haryana At Chandigarh · (2006) 17 CriminalCC 1026
Penal Code, 1860 (IPC) — Section 307, 323, 326
High Courts23 May 2006Allowed
Ghanshyam Vs Vikram and Others
Punjab And Haryana At Chandigarh · AIR 2007 P&H 14 : (2006) 2 RCR(Rent) 389
Constitution of India, 1950 — Article 227
High Courts23 May 2006Allowed
Anita Nanda Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2006) 18 CriminalCC 789
Criminal Procedure Code, 1973 (CrPC) — Section 205, 251, 305, 313, 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts23 May 2006Allowed
Smt. Anita Nanda Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2007) 1 CivCC 151 : (2006) 4 RCR(Criminal) 257
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts23 May 2006Allowed
Balwinder Singh and Others Vs The Financial Commissioner Cooperation and Others
Punjab And Haryana At Chandigarh · (2006) 144 PLR 52 : (2006) 3 RCR(Civil) 702
High Courts23 May 2006Dismissed
Metal Products of India Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2006) 204 CTR 389
Income Tax Act, 1961 — Section 143(1), 148
High Courts23 May 2006Dismissed
Sukh Ram Jakhar and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 05 P&H CK 0055
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts23 May 2006Allowed
Sanjay Aggarwal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 3 RCR(Criminal) 800
High Courts23 May 2006Dismissed
Ashwani Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 3 RCR(Criminal) 488
Penal Code, 1860 (IPC) — Section 201, 302
High Courts23 May 2006Dismissed
Mohd. Sardar Dara and others Vs C.B.I., Chandigarh Mohd. Shakil and others Vs C.B.I., Chandigarh
Punjab And Haryana At Chandigarh · (2006) 3 RCR(Criminal) 645
Penal Code, 1860 (IPC) — Section 148, 307
High Courts22 May 2006Dismissed
Joga Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 17 CriminalCC 973 : (2006) 3 RCR(Criminal) 480
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts22 May 2006Allowed
Pehalwan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 3 RCR(Criminal) 755
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15