CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Punjab And Haryana At Chandigarh

COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments

92,400 judgments · page 2,591 of 4,620

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
  • 1949
  • 1948
  • 1933
  • 1885
High Courts06 Jul 2006Dismissed

Unique Rice Private Ltd. and Another Vs State Bank of Patiala and Others

Punjab And Haryana At Chandigarh · (2006) 4 BC 393

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2)
Read judgment
High Courts06 Jul 2006

Oriental Insurance Company Ltd. Vs Harvinder Kaur and Others

Punjab And Haryana At Chandigarh · (2007) 2 ACC 538 : (2006) 4 RCR(Civil) 502

Motor Vehicles Act, 1988 — Section 165Penal Code, 1860 (IPC) — Section 279, 304A, 337, 338
Read judgment
High Courts06 Jul 2006Allowed

Naresh Kumar Vs Haryana State

Punjab And Haryana At Chandigarh · (2006) 4 RCR(Criminal) 238

Penal Code, 1860 (IPC) — Section 406, 498A
Read judgment
High Courts06 Jul 2006

Harbhajan Singh Vs State of Punjab and others

Punjab And Haryana At Chandigarh · (2007) 1 ILR (P&H) 130 : (2007) 2 PLR 182 : (2006) 4 RCR(Civil) 917 : (2006) 2 RCR(Rent) 630

Read judgment
High Courts05 Jul 2006Dismissed

Sher Singh Vs Parsanni Devi and Others

Punjab And Haryana At Chandigarh · (2006) 4 CivCC 327 : (2006) 4 RCR(Civil) 1

Hindu Adoptions and Maintenance Act, 1956 — Section 10
Read judgment
High Courts05 Jul 2006Allowed

Baljinder Singh and others Vs The State of Punjab

Punjab And Haryana At Chandigarh · (2006) 07 P&H CK 0242

Penal Code, 1860 (IPC) — Section 148, 149
Read judgment
High Courts05 Jul 2006

Hukam Singh Vs Janak Steel Tubes Ltd.

Punjab And Haryana At Chandigarh · (2008) ACJ 644 : (2006) 4 RCR(Civil) 327

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
Read judgment
High Courts05 Jul 2006

Sham Lal and Another Vs Chhote Ram

Punjab And Haryana At Chandigarh · (2006) 3 ACC 859

Read judgment
High Courts05 Jul 2006

Paramjit Singh Ahuja Vs Punjab State Industrial Dev.Corpn.Ltd.and others

Punjab And Haryana At Chandigarh · (2006) 4 ICC 753 : (2006) 4 RCR(Civil) 95

Read judgment
High Courts05 Jul 2006

Jagdish Parkash Vs Competent Authority Powers of Special Land Acquisition Collector, Jalandhar

Punjab And Haryana At Chandigarh · (2006) 3 LLR 658 : (2006) 4 RCR(Civil) 711

Read judgment
High Courts05 Jul 2006

Sarho Devi and others Vs Madan Lal and another

Punjab And Haryana At Chandigarh · (2006) 4 RCR(Civil) 288

Read judgment
High Courts05 Jul 2006

Gurnek Singh Vs Surinder Singh and Others

Punjab And Haryana At Chandigarh · (2006) 144 PLR 512 : (2006) 3 RCR(Civil) 820

Punjab Panchayati Raj Act, 1994 — Section 76, 89
Read judgment
High Courts05 Jul 2006Allowed

Veerpal Kaur Vs Rashpal Singh

Punjab And Haryana At Chandigarh · (2006) 4 CivCC 92 : (2006) 144 PLR 796 : (2006) 4 RCR(Civil) 277

Hindu Marriage Act, 1955 — Section 13
Read judgment
High Courts05 Jul 2006Allowed

Darshan kaur and Others Vs Parkash Chand and Others

Punjab And Haryana At Chandigarh · (2006) 3 ACC 421 : (2006) 144 PLR 847 : (2006) 4 RCR(Civil) 315

Read judgment
High Courts05 Jul 2006Allowed

Vidya Rani and Others Vs Pepsu Road Transport Corporation and Another

Punjab And Haryana At Chandigarh · (2007) 2 ACC 115 : (2007) ACJ 2728 : AIR 2007 P&H 40 : (2006) 4 RCR(Civil) 348

Read judgment
High Courts05 Jul 2006

Mahant Jeeta Nand Chela Mahant Keshva Nand Vs Shiromani Gurdwara Prabandhak Committee

Punjab And Haryana At Chandigarh · (2007) 146 PLR 652 : (2007) 2 RCR(Civil) 709

Sikh Gurdwaras Act, 1925 — Section 7(1), 7(3)
Read judgment
High Courts05 Jul 2006

State of Haryana and Others Vs Sukhpal and Others

Punjab And Haryana At Chandigarh · (2006) 4 ACC 690 : (2008) ACJ 158

Motor Vehicles Act, 1988 — Section 158, 166
Read judgment
High Courts05 Jul 2006

Gautam Sarup Vs Anand Sarup and Others

Punjab And Haryana At Chandigarh · (2006) 07 P&H CK 0034

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
Read judgment
High Courts05 Jul 2006

Nirmal and Others Vs Ram Kanwar and Others

Punjab And Haryana At Chandigarh · (2007) ACJ 2766

Read judgment
High Courts05 Jul 2006

Gill Sandhu Transport Company and Another Vs Ram Piari and Others

Punjab And Haryana At Chandigarh · (2007) 2 ACC 635

Penal Code, 1860 (IPC) — Section 279, 304A, 427
Read judgment
Previous1…2,5892,5902,5912,5922,593…4,620Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions