High Courts11 Jul 2006
Paul Motor Store Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 10 VST 259
Punjab General Sales Tax Act, 1948 — Section 11D
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,590 of 4,620
High Courts11 Jul 2006Dismissed
Major Singh and Others Vs State of Punjab Surinderjit Singh Vs Sohan Singh and Others
Punjab And Haryana At Chandigarh · (2006) 07 P&H CK 0042
Penal Code, 1860 (IPC) — Section 302, 34
High Courts11 Jul 2006Dismissed
M/s. Ravi Organics Ltd. Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2006) 3 RCR(Criminal) 1002
Insecticides Act, 1968 — Section 29Insecticides Rules, 1971 — Rule 27(5)
High Courts11 Jul 2006Allowed
Nasir Hussan Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2007) 4 PLR 407
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10, 12, 2
High Courts11 Jul 2006
New India Assurance Co. Ltd. Vs Santra Devi and Others
Punjab And Haryana At Chandigarh · (2007) ACJ 2273
High Courts11 Jul 2006
Ganpati Shopping Mall Pvt. Ltd. Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2007) 1 PLR 43 : (2006) 4 RCR(Civil) 653
High Courts10 Jul 2006Allowed
Antu and Another Vs The Collector and Others
Punjab And Haryana At Chandigarh · (2006) 144 PLR 580 : (2006) 3 RCR(Civil) 691
Punjab Village Common Lands (Regulation) Act, 1961 — Section 7(2)
High Courts10 Jul 2006Dismissed
Commissioner of Central Excise Vs Carrier Aircon Ltd.
Punjab And Haryana At Chandigarh · (2007) 207 ELT 208
High Courts10 Jul 2006
Gulam Mohammad Beigh Vs Inspector of Customs
Punjab And Haryana At Chandigarh · (2006) 202 ELT 784
Customs Act, 1962 — Section 11, 135, 77Foreign Exchange Management (Export and Import of Currency) Regulations, 2000 — Regulation 3(1)Foreign Trade (Development and Regulation) Act, 1992 — Section 3(3)
High Courts07 Jul 2006
Harbans Singh and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Criminal) 234
Penal Code, 1860 (IPC) — Section 302, 342
High Courts07 Jul 2006Dismissed
Hardayal Singh Vs Joint Development Commissioner and Others
Punjab And Haryana At Chandigarh · (2006) 144 PLR 790 : (2006) 4 RCR(Civil) 206
Punjab Village Common Lands (Regulation) Act, 1961 — Section 7
High Courts07 Jul 2006Dismissed
Vaneet Jain Vs Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (2006) 205 CTR 92 : (2007) 294 ITR 432 : (2007) 158 TAXMAN 410
Income Tax Act, 1961 — Section 10(33)
High Courts07 Jul 2006
Rama Sarup and others Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2007) 2 LLR 223 : (2006) 4 RCR(Civil) 350
High Courts07 Jul 2006
Ajaib Singh Vs New India Assurance Co.Ltd.and others
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Civil) 559
High Courts07 Jul 2006Dismissed
Bachan Lal Vs Yogeshwar Lal Mehta
Punjab And Haryana At Chandigarh · (2007) 1 CivCC 193 : (2006) 144 PLR 865 : (2006) 4 RCR(Civil) 313 : (2006) 2 RCR(Rent) 395
East Punjab Urban Rent Restriction Act, 1949 — Section 13A, 2
High Courts06 Jul 2006Dismissed
Faquiria Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Criminal) 520
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts06 Jul 2006Dismissed
Basharat Ali and another Vs Inspector of Customs
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Criminal) 250
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 22, 23
High Courts06 Jul 2006
Pepsico India Holdings (P.) Ltd. Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2006) 148 STC 30
Punjab Value Added Tax Act, 2005 — Section 30, 62
High Courts06 Jul 2006Dismissed
Kashmir Katha Industries Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2007) 145 PLR 272 : (2006) 4 RCR(Civil) 447
Constitution of India, 1950 — Article 226, 227Land Acquisition Act, 1894 — Section 17, 4, 5A, 6
High Courts06 Jul 2006
Balbir Singh and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2006) 4 ICC 90 : (2006) 3 LLR 76 : (2006) 4 RCR(Civil) 312