High Courts12 Jul 2006Allowed
Manjit Sahdev and Another Vs State of U.T. Chandigarh and Another
Punjab And Haryana At Chandigarh · (2006) 3 RCR(Criminal) 774
Penal Code, 1860 (IPC) — Section 120B, 353
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,589 of 4,620
High Courts12 Jul 2006Dismissed
Kuldeep Singh Vs Joginder Kaur and Another
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Civil) 572
Criminal Procedure Code, 1973 (CrPC) — Section 127Evidence Act, 1872 — Section 112
High Courts12 Jul 2006
Rupinder Kaur and Others Vs Himachal Road Transport Corporation and Another
Punjab And Haryana At Chandigarh · (2006) 4 ACC 64
High Courts12 Jul 2006Dismissed
Kuldeep Singh Vs Joginder Kaur and another
Punjab And Haryana At Chandigarh · (2007) 1 CivCC 493 : (2006) 4 RCR(Criminal) 502
Criminal Procedure Code, 1973 (CrPC) — Section 127Evidence Act, 1872 — Section 112
High Courts12 Jul 2006Allowed
Inderjit Kaur and Others Vs Somnath and Others
Punjab And Haryana At Chandigarh · (2007) ACJ 2865
Motor Vehicles Act, 1988 — Section 110A
High Courts12 Jul 2006Dismissed
Sunil Kumar Vs Smt. Reshmi
Punjab And Haryana At Chandigarh · (2007) 1 CivCC 185 : (2006) 144 PLR 755 : (2006) 4 RCR(Civil) 300
Hindu Marriage Act, 1955 — Section 13(1)
High Courts11 Jul 2006Allowed
Sukhdev Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 18 CriminalCC 459
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts11 Jul 2006Allowed
Phuman Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Criminal) 226
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts11 Jul 2006
Bhola Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 07 P&H CK 0240
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 61
High Courts11 Jul 2006Dismissed
Ranbir @ Fauji and another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 1 RCR(Criminal) 339
Penal Code, 1860 (IPC) — Section 148, 149, 353
High Courts11 Jul 2006
Ishwar Chand Bansal Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2006) 156 TAXMAN 424
Income Tax Act, 1961 — Section 144A, 69
High Courts11 Jul 2006Dismissed
Haryana State Agricultural Marketing Board and Another Vs Harish Chander and Others
Punjab And Haryana At Chandigarh · (2006) 144 PLR 606 : (2006) 3 RCR(Civil) 699
Land Acquisition Act, 1894 — Section 6
High Courts11 Jul 2006Allowed
Sukhdev Singh and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Criminal) 263
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts11 Jul 2006Dismissed
Ishwar Chand Bansal Vs Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (2006) 206 CTR 125 : (2007) 294 ITR 95
Income Tax Act, 1961 — Section 144A, 69
High Courts11 Jul 2006Allowed
Charan Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2007) 1 SLJ 322
High Courts11 Jul 2006
New India Assurance Company Vs Santra Devi and Others
Punjab And Haryana At Chandigarh · (2007) 2 ACC 73 : (2006) 4 RCR(Civil) 316
High Courts11 Jul 2006Dismissed
Joginder and another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 07 P&H CK 0069
Penal Code, 1860 (IPC) — Section 302, 34
High Courts11 Jul 2006Dismissed
Ranbir @ Fauji and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 20 CriminalCC 317
Penal Code, 1860 (IPC) — Section 353, 506
High Courts11 Jul 2006Dismissed
Commr. of C. Ex. Vs Jai Forgings and Stamping (P) Ltd.
Punjab And Haryana At Chandigarh · (2008) 11 STR 423
Central Excises and Salt Act, 1944 — Section 35H
High Courts11 Jul 2006Allowed
Rajinder Lal Capoor Vs UCO Bank and Another
Punjab And Haryana At Chandigarh · (2007) 2 SLJ 289
Constitution of India, 1950 — Article 14