High Courts05 Jul 2006
Himachal Road Transport Corporation and Another Vs Harbans Kaur and Others
Punjab And Haryana At Chandigarh · (2007) ACJ 2242
Penal Code, 1860 (IPC) — Section 279, 304A, 337
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,592 of 4,620
High Courts05 Jul 2006Dismissed
All K.G. Khosla Karamchari Union Vs Kirloskar Pneumatics Ltd. and Another
Punjab And Haryana At Chandigarh · (2007) 4 PLR 724 : (2007) 1 RCR(Civil) 683
Industrial Disputes Act, 1947 — Section 2A
High Courts05 Jul 2006Dismissed
Gill Sandhu Transport Co. and Another Vs Ram Piari and Others
Punjab And Haryana At Chandigarh · (2007) ACJ 2725 : (2006) 4 RCR(Civil) 337
Penal Code, 1860 (IPC) — Section 279, 304A, 427
High Courts05 Jul 2006
Jai Parkash Vs Bal Mukand and others
Punjab And Haryana At Chandigarh · (2007) 1 PLR 626 : (2007) 1 RCR(Civil) 367
High Courts05 Jul 2006
United India Insurance Company Ltd. Vs Joginder Kaur and others
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Civil) 745
High Courts04 Jul 2006Allowed
Smt. Santosh Vs Vinod
Punjab And Haryana At Chandigarh · (2006) 07 P&H CK 0247
Hindu Marriage Act, 1955 — Section 13, 9Penal Code, 1860 (IPC) — Section 498A
High Courts04 Jul 2006Dismissed
Hari Singh Vs Chander Parkash and others
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Criminal) 686
Penal Code, 1860 (IPC) — Section 149, 494
High Courts04 Jul 2006Allowed
Rajwinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Criminal) 231
Penal Code, 1860 (IPC) — Section 420, 467
High Courts04 Jul 2006Dismissed
Gurjeet Singh Vs Amarjit Kaur
Punjab And Haryana At Chandigarh · (2007) 146 PLR 673 : (2007) 2 RCR(Civil) 36
Penal Code, 1860 (IPC) — Section 406, 498A
High Courts04 Jul 2006Dismissed
State of Haryana Vs Munim
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Criminal) 245
Criminal Procedure Code, 1973 (CrPC) — Section 378(3)
High Courts04 Jul 2006Allowed
Hari Singh Vs Chander Parkash and Others
Punjab And Haryana At Chandigarh · (2006) 20 CriminalCC 87
Penal Code, 1860 (IPC) — Section 149, 494
High Courts04 Jul 2006Allowed
Suraj Parkash Vs Presiding Officer and Another
Punjab And Haryana At Chandigarh · (2006) 144 PLR 626
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 17A, 17A(1), 2, 20, 20(3)
High Courts04 Jul 2006
Sandeep Singh and others Vs U.T., Chandigarh
Punjab And Haryana At Chandigarh · (2006) 20 CriminalCC 232
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21
High Courts04 Jul 2006Allowed
Major Singh Vs Balwant Singh and Others
Punjab And Haryana At Chandigarh · (2006) 144 PLR 498 : (2006) 3 RCR(Civil) 810
Civil Procedure Code, 1908 (CPC) — Section 96Limitation Act, 1963 — Section 5
High Courts04 Jul 2006
Nahar Spinning Mills Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2006) 07 P&H CK 0163
Income Tax Act, 1961 — Section 254, 35, 80HHC, 80IA, 80M
High Courts04 Jul 2006
Shri Krishan Goyal Vs Haryana Urban Development Authority and another
Punjab And Haryana At Chandigarh · (2006) 3 ICC 673 : (2007) 1 PLR 84 : (2006) 4 RCR(Civil) 492
High Courts04 Jul 2006
Advance Oils Private Limited Vs Punjab Financial Corporation and others
Punjab And Haryana At Chandigarh · (2007) ISJ 116 : (2007) 2 PLR 115 : (2006) 4 RCR(Civil) 425
High Courts04 Jul 2006
Royal Industries Ltd. Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (2006) 204 ELT 564 : (2006) 4 STR 425
Customs Act, 1962 — Section 111, 112, 114A, 129E, 28(1)
High Courts04 Jul 2006Allowed
Mukhtiar Singh and Another Vs Nishan Singh and Others
Punjab And Haryana At Chandigarh · (2006) 144 PLR 788 : (2006) 4 RCR(Civil) 133 : (2006) 2 RCR(Rent) 319
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 43 Rule 1, 100, 96
High Courts04 Jul 2006Dismissed
Nahar Exports Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2006) 204 CTR 464 : (2007) 288 ITR 494
Income Tax Act, 1961 — Section 80HH, 80I, 80IA