High Courts04 Jul 2006
Gurcharan Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2007) 145 PLR 261
Land Acquisition Act, 1894 — Section 17, 4, 5A, 6
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,593 of 4,620
High Courts04 Jul 2006
Tarlok Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Criminal) 229
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146
High Courts04 Jul 2006
Commissioner of Income Tax Vs Gurcharan Singh
Punjab And Haryana At Chandigarh · (2007) 212 CTR 420
Income Tax Act, 1961 — Section 2
High Courts04 Jul 2006
Ranjit Singh and Others Vs State of Punjab etc.
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Criminal) 230
Criminal Procedure Code, 1973 (CrPC) — Section 173
High Courts04 Jul 2006
Narinder Kumar Sood and others Vs Rakesh Kumar Verma and others
Punjab And Haryana At Chandigarh · (2007) 2 ICC 52 : (2007) 1 PLR 593
High Courts03 Jul 2006Allowed
Pawan Kumar and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Criminal) 219
Penal Code, 1860 (IPC) — Section 460
High Courts03 Jul 2006Dismissed
The Jalandhar Central Cooperative Bank Ltd. Vs The Additional Registrar Cooperative Societies (I) and Another
Punjab And Haryana At Chandigarh · (2007) 145 PLR 268 : (2006) 4 RCR(Civil) 441
Punjab Co-operative Societies Act, 1961 — Section 69
High Courts03 Jul 2006
Surinder Kumar and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 07 P&H CK 0152
High Courts03 Jul 2006Dismissed
Sanjya Devi Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 07 P&H CK 0151
High Courts03 Jul 2006
Swapna Singh Vs U.T. Chandigarh
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Criminal) 218
Penal Code, 1860 (IPC) — Section 201, 302
High Courts03 Jul 2006
Piara Singh and others Vs Satpal Kumar and others
Punjab And Haryana At Chandigarh · (2007) 2 PLR 143 : (2006) 4 RCR(Civil) 546
High Courts03 Jul 2006Dismissed
Sushila Devi Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 07 P&H CK 0120
High Courts03 Jul 2006
Bhupinder Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 07 P&H CK 0116
High Courts03 Jul 2006Allowed
Parkash Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Criminal) 437
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
High Courts03 Jul 2006Dismissed
Jarnail Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Criminal) 232
Criminal Procedure Code, 1973 (CrPC) — Section 384(1)
High Courts09 Jun 2006Dismissed
Noor Aga Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2006) 18 CriminalCC 653 : (2006) 4 RCR(Criminal) 151
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 22, 23
High Courts09 Jun 2006Dismissed
Noor Aga Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2006) 18 CriminalCC 653
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 22, 23
High Courts07 Jun 2006Dismissed
Karnail Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 06 P&H CK 0003
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts07 Jun 2006Dismissed
Ranjit Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2006) 3 RCR(Criminal) 639
High Courts06 Jun 2006Allowed
Som Nath etc. Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Criminal) 707
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15