High Courts31 Jul 2006
Sukhchain Vs Election Tribunal, Muktsar and others
Punjab And Haryana At Chandigarh · (2007) 1 PLR 446 : (2006) 4 RCR(Civil) 419
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,582 of 4,620
High Courts31 Jul 2006
Bimlla Bhagat Vs Suresh Bhagat (Dr.)
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Civil) 413
High Courts31 Jul 2006Dismissed
Surinder Kumar Shori Vs Shkuntala Devi
Punjab And Haryana At Chandigarh · (2006) 144 PLR 848 : (2006) 4 RCR(Civil) 243 : (2006) 2 RCR(Rent) 373
East Punjab Urban Rent Restriction Act, 1949 — Section 13B, 13B(3), 14(1), 18A, 18A(4)
High Courts31 Jul 2006
Haryana State Small Industries Vs Laxmi Agro Industries
Punjab And Haryana At Chandigarh · (2006) 19 CriminalCC 269
Criminal Procedure Code, 1973 (CrPC) — Section 313Negotiable Instruments Act, 1881 (NI) — Section 138, 138(b)
High Courts31 Jul 2006Dismissed
M/s. Upkar Road Lines Vs M/s. Pfizer Limited and Another
Punjab And Haryana At Chandigarh · (2007) 1 CivCC 382 : (2006) 4 RCR(Civil) 455
Limitation Act, 1963 — Section 14, 14(1), 15, 5
High Courts31 Jul 2006Dismissed
Dilbag Singh and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 20 CriminalCC 505
Penal Code, 1860 (IPC) — Section 302, 34
High Courts31 Jul 2006Dismissed
Subhash Chander Sekhri Vs Deputy Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2006) 205 CTR 620 : (2007) 290 ITR 300
Income Tax Act, 1961 — Section 260A, 68
High Courts29 Jul 2006Dismissed
State of Punjab Vs Sukhdev Singh and Others
Punjab And Haryana At Chandigarh · (2006) 19 CriminalCC 1047
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts29 Jul 2006Dismissed
State of Punjab Vs Sukhdev Singh and others
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Criminal) 703
Penal Code, 1860 (IPC) — Section 302, 34
High Courts28 Jul 2006Dismissed
State of Punjab Vs Harbans Kaur Harbans Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 18 CriminalCC 107
Criminal Procedure Code, 1973 (CrPC) — Section 366, 368
High Courts28 Jul 2006Dismissed
Baba Rangi Ram Pvt. Ltd. Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2006) 4 ARBLR 333
Arbitration and Conciliation Act, 1996 — Section 11, 12
High Courts28 Jul 2006
Roshan Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Criminal) 318
Penal Code, 1860 (IPC) — Section 354
High Courts28 Jul 2006
Amar Nath Vs Darbari Lal Garg alias D.L. Garg
Punjab And Haryana At Chandigarh · (2007) 147 PLR 639 : (2006) 2 RCR(Rent) 367
Civil Procedure Code, 1908 (CPC) — Section 35A
High Courts28 Jul 2006Dismissed
Punjab Roadways and Others Vs Dhannu Ram and Others
Punjab And Haryana At Chandigarh · (2008) ACJ 31 : (2006) 144 PLR 628 : (2007) 1 RCR(Civil) 531
High Courts28 Jul 2006Dismissed
Swadesh Karyala (P) Ltd. Vs Bakshish Kaur and Others
Punjab And Haryana At Chandigarh · (2006) 144 PLR 623 : (2007) 1 RCR(Civil) 532
High Courts28 Jul 2006Dismissed
Raj Kumar and Others Vs Hardwari and Others
Punjab And Haryana At Chandigarh · (2007) 2 CivCC 364 : (2007) 146 PLR 583 : (2007) 2 RCR(Civil) 123
Evidence Act, 1872 — Section 101
High Courts28 Jul 2006
Smt. Saroj and Others Vs Chhotu Ram and Others
Punjab And Haryana At Chandigarh · (2006) 144 PLR 632
High Courts28 Jul 2006Dismissed
Prem Singh Vs Sohan Singh
Punjab And Haryana At Chandigarh · (2007) 1 CivCC 119 : (2006) 144 PLR 799 : (2006) 4 RCR(Civil) 292
High Courts28 Jul 2006Dismissed
State of Punjab Vs Harbans Kaur
Punjab And Haryana At Chandigarh · (2006) 18 CriminalCC 107
Criminal Procedure Code, 1973 (CrPC) — Section 366, 368
High Courts28 Jul 2006Allowed
Ram Kumar and Others Vs Madan Lal Tyagi
Punjab And Haryana At Chandigarh · (2006) 4 CivCC 512 : (2006) 144 PLR 521 : (2006) 3 RCR(Civil) 811
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 14 Rule 5, Order 6 Rule 17, Order 8 Rule 10, Order 9 Rule 6