High Courts25 Jul 2006
Commissioner of Central Excise Vs Machino Montell (I) Ltd.
Punjab And Haryana At Chandigarh · (2006) 202 ELT 398 : (2006) 4 STR 177
Central Excises and Salt Act, 1944 — Section 11(1), 11(2C), 11A, 11A(2), 11A(2B)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,584 of 4,620
High Courts25 Jul 2006Allowed
Chanchal Devi Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2006) 144 PLR 315
Constitution of India, 1950 — Article 226Pension Regulations for Army, 1961 — Regulation 213, 214, 215, 216, 219
High Courts25 Jul 2006Dismissed
Ex. Constable Jagbir Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 144 PLR 313 : (2007) 1 SLJ 372
Constitution of India, 1950 — Article 226
High Courts25 Jul 2006Dismissed
Sanjhi Ram Vs Ajit Singh
Punjab And Haryana At Chandigarh · (2007) 1 CivCC 167 : (2006) 144 PLR 801 : (2006) 4 RCR(Civil) 247 : (2006) 2 RCR(Rent) 366
Civil Procedure Code, 1908 (CPC) — Section 151East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts25 Jul 2006Allowed
Ram Singh and Others Vs Punjab State Co-op. Supply and Marketing Federation Ltd. and Others
Punjab And Haryana At Chandigarh · (2007) 2 LLJ 631
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 2Factories Act, 1948 — Section 5D, 7
High Courts25 Jul 2006Allowed
Mehboob Hasan Vs Mehmood Hasan and Others
Punjab And Haryana At Chandigarh · (2007) 1 CivCC 222 : (2006) 144 PLR 838 : (2007) 1 RCR(Civil) 577
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1, Order 18 Rule 4
High Courts25 Jul 2006Dismissed
Lillu Ram Vs The Additional Civil Judge (Sr. Division) and Others
Punjab And Haryana At Chandigarh · (2007) 147 PLR 652 : (2006) 4 RCR(Civil) 107
Constitution of India, 1950 — Article 226, 227
High Courts24 Jul 2006Dismissed
The State of Punjab Vs Bachittar Singh and others Bachittar Singh and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 07 P&H CK 0256
Criminal Procedure Code, 1973 (CrPC) — Section 161
High Courts24 Jul 2006
Angrej Singh and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Criminal) 1003
Penal Code, 1860 (IPC) — Section 366, 376
High Courts24 Jul 2006Dismissed
Labh Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2006) 07 P&H CK 0207
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts24 Jul 2006Dismissed
Commissioner of Central Excise Vs Ranbaxy Labs Ltd.
Punjab And Haryana At Chandigarh · (2006) 203 ELT 213
Central Excise Rules, 1994 — Rule 57F(4)
High Courts24 Jul 2006
Raju Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 07 P&H CK 0172
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts24 Jul 2006
Baljit Singh Vs Maya Ram and others
Punjab And Haryana At Chandigarh · (2008) ISJ 542 : (2006) 4 RCR(Civil) 415
High Courts24 Jul 2006
Aggarwal Metal Inds. Vs Jeet Kaur and others
Punjab And Haryana At Chandigarh · (2006) 2 ILR (P&H) 579 : (2007) 1 PLR 135 : (2006) 4 RCR(Civil) 334 : (2006) 2 RCR(Rent) 389
High Courts24 Jul 2006
Aerizzona thru. its Proprietor S. Surinder Singh Vs Gurdarshan Singh Brar
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Civil) 71
High Courts24 Jul 2006Allowed
Gurdev Singh and Others Vs Gurmit Singh and Others
Punjab And Haryana At Chandigarh · (2007) ACJ 2518 : (2006) 144 PLR 854 : (2006) 4 RCR(Civil) 278
Motor Vehicles Act, 1988 — Section 174
High Courts24 Jul 2006Dismissed
Commissioner of Income Tax Vs Majestic Auto Ltd.
Punjab And Haryana At Chandigarh · (2006) 206 CTR 358 : (2008) 296 ITR 309
Income Tax Act, 1961 — Section 104, 256(1), 256(2)
High Courts24 Jul 2006Dismissed
Echo Shella Vs Commissioner of Income Tax-I
Punjab And Haryana At Chandigarh · (2007) 293 ITR 234 : (2007) 159 TAXMAN 20
High Courts24 Jul 2006Dismissed
Commissioner of Income Tax Vs Aggarwal Engg. Co. (Jal.)
Punjab And Haryana At Chandigarh · (2006) 206 CTR 648 : (2008) 302 ITR 246
Income Tax Act, 1961 — Section 144, 251, 263, 68, 69B
High Courts24 Jul 2006Dismissed
Eagle Forgings Vs Commissioner of Income Tax-I
Punjab And Haryana At Chandigarh · (2006) 07 P&H CK 0037
Income Tax Act, 1961 — Section 80HHC