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Punjab And Haryana At Chandigarh judgments

92,400 judgments · page 2,583 of 4,620

High Courts28 Jul 2006Allowed

Satpal Singh Vs Chuhar Singh and Others

Punjab And Haryana At Chandigarh · (2006) 144 PLR 766 : (2006) 4 RCR(Civil) 31

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 3, Order 41 Rule 4, Order 41 Rule 5(4)Limitation Act, 1963 — Section 5
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High Courts26 Jul 2006Dismissed

Lekh Raj Vs Jatinder Kumar

Punjab And Haryana At Chandigarh · (2006) 4 CivCC 238 : (2006) 144 PLR 588 : (2006) 3 RCR(Civil) 725 : (2006) 2 RCR(Rent) 233

East Punjab Urban Rent Restriction Act, 1949 — Section 13Transfer of Property Act, 1882 — Section 109
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High Courts25 Jul 2006Allowed

Harpreet Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2006) 144 PLR 685 : (2006) 4 RCR(Criminal) 719

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 61
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High Courts25 Jul 2006Dismissed

Gautam Sarup Vs Anand Sarup and Others

Punjab And Haryana At Chandigarh · (2007) 4 CivCC 424 : (2007) 147 PLR 658 : (2006) 4 RCR(Civil) 248

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 6 Rule 17Constitution of India, 1950 — Article 227
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