High Courts31 Jul 2006Allowed

Sujan Singh and Others Vs Amar Singh and Others

Punjab And Haryana At Chandigarh · (2007) 2 ACC 474 : (2007) ACJ 1005 : (2006) 144 PLR 639 : (2007) 1 RCR(Civil) 582

Criminal Procedure Code, 1973 (CrPC) — Section 174English Road Traffic Act, 1960 — Section 149, 149(1), 149(2), 149(7), 168Motor Vehicles Act, 1939 — Section 108, 108(1), 108(2), 95