High Courts02 Aug 2006
Mrs. Kanwal Kohli and Others Vs Joginder Singh and Another
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0394
Motor Vehicles Act, 1988 — Section 166
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,579 of 4,620
High Courts02 Aug 2006Dismissed
Smt. Vijay Mehta Vs Union of India (UOI) and Another
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0388
Motor Vehicles Act, 1939 — Section 110D
High Courts02 Aug 2006Allowed
Vidya Wati and Others Vs Wirsa Singh and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0387
Motor Vehicles Act, 1939 — Section 110A
High Courts02 Aug 2006Dismissed
Sandeep Rathi and Others Vs Joga Singh Pal and Others
Punjab And Haryana At Chandigarh · (2006) 2 RCR(Rent) 644
High Courts02 Aug 2006Allowed
Dharam Pal and Others Vs Darshana Devi
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0372
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 415, 420
High Courts02 Aug 2006
Chaman Lal and Another Vs Jai Bhagwan and Others
Punjab And Haryana At Chandigarh · (2007) 146 PLR 548 : (2007) 1 RCR(Civil) 813
High Courts02 Aug 2006
Charan Kaur and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0346
High Courts02 Aug 2006
Sampat Singh Vs Raja Ram and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0278
Motor Vehicles Act, 1939 — Section 110D
High Courts02 Aug 2006Allowed
Surjit Singh Vs The State of Haryana and Karamvir Singh
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0277
Motor Vehicles Act, 1988 — Section 110A, 166(3), 92A, 92B
High Courts02 Aug 2006Allowed
Gurcharan Kaur and Others Vs Darshan Singh and Others
Punjab And Haryana At Chandigarh · (2006) 144 PLR 329
Motor Vehicles Act, 1939 — Section 110D
High Courts02 Aug 2006Allowed
Zile Singh Vs Union of India (UOI) and Another
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0275
Motor Vehicles Act, 1939 — Section 110D, 80Motor Vehicles Act, 1988 — Section 163A
High Courts02 Aug 2006
United India Insurance Company Limited Vs Smt. Hargian Devi and Others
Punjab And Haryana At Chandigarh · (2008) ACJ 578 : (2007) 1 RCR(Civil) 53
Motor Vehicles Act, 1939 — Section 103AMotor Vehicles Act, 1988 — Section 157
High Courts02 Aug 2006Dismissed
Smt. Tarawanti and Others Vs Ajaib Singh and Another
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0268
High Courts02 Aug 2006
Hans Raj and Another Vs Smt. Dhanpati and Others
Punjab And Haryana At Chandigarh · (2007) 148 PLR 740 : (2007) 1 RCR(Civil) 616
Motor Vehicles Act, 1939 — Section 110A, 92
High Courts02 Aug 2006
Oriental Fire and General Insurance Company Now Known as Oriental Insurance Company Limited Vs Smt. Amrit Kaur alias Paramjit Kaur and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0230
Motor Vehicles Act, 1939 — Section 95(2)Motor Vehicles Act, 1988 — Section 174
High Courts02 Aug 2006Dismissed
Harsh Bhola Vs Smt. Jyoti
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0189
Criminal Procedure Code, 1973 (CrPC) — Section 125, 397, 397(3), 399, 482Penal Code, 1860 (IPC) — Section 494
High Courts02 Aug 2006
Savita Jaiswal and Others Vs Joginder and Others
Punjab And Haryana At Chandigarh · (2007) 4 PLR 715 : (2007) 1 RCR(Civil) 693
High Courts02 Aug 2006Allowed
Sukhdev Vs Kirpal Singh
Punjab And Haryana At Chandigarh · (2007) 145 PLR 405 : (2006) 4 RCR(Civil) 453
Limitation Act, 1963 — Section 5
High Courts02 Aug 2006Dismissed
Kulwant Singh and another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Criminal) 268
Penal Code, 1860 (IPC) — Section 397
High Courts02 Aug 2006Dismissed
Sant Ram Vs Smt. Raj Bhardwaj
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0043
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13East Punjab Urban Rent Restriction Act, 1949 — Section 15(5)