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Punjab And Haryana At Chandigarh judgments

92,400 judgments · page 2,580 of 4,620

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High Courts02 Aug 2006

Ravinder Kaur and Another Vs Roop Lal and Others

Punjab And Haryana At Chandigarh · (2007) 2 ACC 559 : (2008) ACJ 624 : (2006) 4 RCR(Civil) 329

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High Courts02 Aug 2006

Balbir Singh and another Vs Paramjit Singh and others

Punjab And Haryana At Chandigarh · (2006) 4 RCR(Civil) 417

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High Courts01 Aug 2006Allowed

Ramesh Chander Vs State of Haryana and Another

Punjab And Haryana At Chandigarh · (2006) 20 CriminalCC 351

Criminal Procedure Code, 1973 (CrPC) — Section 320(6), 320(8), 401Negotiable Instruments Act, 1881 (NI) — Section 138, 147
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High Courts01 Aug 2006Allowed

Gursharan Singh Vs Union of India (UOI) and Others

Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0402

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High Courts01 Aug 2006Dismissed

Hari Krishan Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0384

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High Courts01 Aug 2006

Dev Raj Arya and Others Vs Shri Raj Kumar, IAS and Another

Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0383

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High Courts01 Aug 2006

Tirath Singh Vs Shri Jagdish Singh and Others

Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0382

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High Courts01 Aug 2006Dismissed

Anju Rani Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2006) 144 PLR 327

Constitution of India, 1950 — Article 226
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High Courts01 Aug 2006Dismissed

Nanak Chand Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0374

Haryana Civil Services (Punishment and Appeal) Rules, 1987 — Rule 7
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High Courts01 Aug 2006

Khushia @ Happy Vs The State of Punjab

Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0373

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 394
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High Courts01 Aug 2006Dismissed

Balwinder Kaur and Others Vs State of Punjab and Another

Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0371

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High Courts01 Aug 2006Dismissed

Haryana Land Reclamation and Development Corporation Vs Commissioner of Income Tax and Another

Punjab And Haryana At Chandigarh · (2007) 209 CTR 350 : (2008) 302 ITR 218

Income Tax Act, 1961 — Section 142, 143, 14A, 32
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High Courts01 Aug 2006Allowed

Dinesh Kumar Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2006) 144 PLR 323

Criminal Procedure Code, 1973 (CrPC) — Section 46Penal Code, 1860 (IPC) — Section 323, 324, 34, 436, 437
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High Courts01 Aug 2006Dismissed

Ombir and Another Vs Mohinder and Others

Punjab And Haryana At Chandigarh · (2007) 1 CivCC 228 : (2006) 4 RCR(Civil) 798

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High Courts01 Aug 2006Dismissed

Uniroyal Textile Industries Ltd. Vs Commissioner of Customs, Group V-A, Air Cargo

Punjab And Haryana At Chandigarh · (2006) 203 ELT 45

Customs Act, 1962 — Section 128, 130, 28
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High Courts01 Aug 2006

Harwinder Singh and Another Vs Ms. Tejinder Kaur and Another

Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0334

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High Courts01 Aug 2006Dismissed

Sushil Kumar Vs Staff Selection Commission Haryana and Others

Punjab And Haryana At Chandigarh · (2007) 1 RCR(Criminal) 557 : (2007) 1 SLJ 326

Constitution of India, 1950 — Article 14, 16(1), 16(4B), 226
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High Courts01 Aug 2006

Manjeet Singh Vs Gurmeet Kaur

Punjab And Haryana At Chandigarh · (2010) 3 RCR(Civil) 351

Hindu Marriage Act, 1955 — Section 24, 25
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High Courts01 Aug 2006Dismissed

Rakesh Kumar Sharma and Others Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0281

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High Courts01 Aug 2006Dismissed

Smt. Kusum Sharma Vs Commissioner of Income Tax and Another

Punjab And Haryana At Chandigarh · (2008) 303 ITR 389

Income Tax Act, 1961 — Section 143(1)
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