High Courts15 Sept 2006
Sangrur Vanaspati Mills Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2007) 288 ITR 222
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,546 of 4,620
High Courts15 Sept 2006Dismissed
Anil Kumar Vig Vs Deputy Commissioner, Central Excise Division and Others
Punjab And Haryana At Chandigarh · (2007) 145 PLR 397 : (2006) 4 RCR(Civil) 776
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts15 Sept 2006Allowed
Commissioner of Income Tax Vs O.K. Hosiery Mills
Punjab And Haryana At Chandigarh · (2008) 304 ITR 110
Income Tax Act, 1961 — Section 35B
High Courts15 Sept 2006Dismissed
New India Construction Co. Ltd. and Others Vs Desh Raj and Others
Punjab And Haryana At Chandigarh · (2007) 1 CivCC 801 : (2007) 146 PLR 822 : (2007) 1 RCR(Civil) 387
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts15 Sept 2006Dismissed
Paramjit Singh Vs Amarjit Singh Walia and Others
Punjab And Haryana At Chandigarh · (2007) 1 CivCC 391 : (2007) 1 RCR(Civil) 192 : (2006) 2 RCR(Rent) 663
East Punjab Urban Rent Restriction Act, 1949 — Section 13A, 18A
High Courts15 Sept 2006
Commissioner of Income Tax Vs Oswal Woollen Mills Ltd. (No. 3)
Punjab And Haryana At Chandigarh · (2007) 289 ITR 270
Income Tax Act, 1961 — Section 80J
High Courts14 Sept 2006
Mohinder Singh Vs Bharat Sanchar Nigam Ltd.& Anr.
Punjab And Haryana At Chandigarh · (2007) 1 PLR 439 : (2006) 4 RCR(Civil) 773
High Courts14 Sept 2006
Deepak Narang : R.K.Sood Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2007) 2 ISJ 64 : (2007) 2 PLR 285
High Courts14 Sept 2006
Inderjit Singh Bansal Vs Ajit Singh & Ors.
Punjab And Haryana At Chandigarh · (2007) 1 PLR 434 : (2006) 4 RCR(Civil) 757(1)
High Courts14 Sept 2006
Madan Lal and sons Vs Yoginder Sharma and others
Punjab And Haryana At Chandigarh · (2007) 1 PLR 763 : (2007) 1 RCR(Civil) 388
High Courts14 Sept 2006
Nini Kumar Jain Vs Neena Devi and others
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Civil) 770
High Courts14 Sept 2006Allowed
Jagir Singh and Another Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2006) 144 PLR 671 : (2006) 4 RCR(Criminal) 559
Criminal Procedure Code, 1973 (CrPC) — Section 156, 156(3), 202, 202(1), 203Penal Code, 1860 (IPC) — Section 323, 406, 419, 420, 467
High Courts14 Sept 2006Dismissed
Jagjit Singh Katara Vs P.O.L.C. Bathinda and Others
Punjab And Haryana At Chandigarh · (2007) 147 PLR 9
Industrial Disputes Act, 1947 — Section 2
High Courts14 Sept 2006Dismissed
Tirath Ram Gupta Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2008) 304 ITR 145 : (2009) 177 TAXMAN 294
High Courts14 Sept 2006Dismissed
Paramjit Singh Vs Mindo and Others
Punjab And Haryana At Chandigarh · (2007) 145 PLR 292(1) : (2006) 4 RCR(Civil) 730(1)
Constitution of India, 1950 — Article 227
High Courts14 Sept 2006Allowed
Baldev Singh and Others Vs Rajinder Kumar and Others
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Civil) 762(1)
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5
High Courts14 Sept 2006Dismissed
Gurcharan Singh Vs Presiding Officer, Labour Court and Others
Punjab And Haryana At Chandigarh · (2007) 146 PLR 399
Industrial Disputes Act, 1947 — Section 17, 17A
High Courts14 Sept 2006Dismissed
Chander Mohan Vs Raj Kumar and Others
Punjab And Haryana At Chandigarh · (2007) 2 CivCC 447 : (2007) 1 RCR(Civil) 386
High Courts13 Sept 2006Allowed
Jai Singh Vs Soma @ Som Nath and others
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Criminal) 547
Criminal Procedure Code, 1973 (CrPC) — Section 311, 482
High Courts13 Sept 2006Dismissed
Gurdev Singh Vs Raghbir Singh
Punjab And Haryana At Chandigarh · (2008) 1 CivCC 29 : (2008) 2 PLR 167 : (2007) 4 RCR(Civil) 625
Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 52