High Courts13 Sept 2006
Ram Partap Vs Radhey Shyam and Others
Punjab And Haryana At Chandigarh · (2007) 1 ACC 645
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,547 of 4,620
High Courts13 Sept 2006
Parshotam Kumar Vs Sadhu Khan and Others
Punjab And Haryana At Chandigarh · (2007) ACJ 2538
High Courts13 Sept 2006
National Insurance Co. Ltd. Vs Sammi Bai and Others
Punjab And Haryana At Chandigarh · (2007) 1 ACC 661
High Courts13 Sept 2006
Sant Lal Vs Sanjay Yadav and Others
Punjab And Haryana At Chandigarh · (2006) 4 ACC 739
Penal Code, 1860 (IPC) — Section 279, 337
High Courts13 Sept 2006
Kamla Devi and Others Vs Nand Lal and Others
Punjab And Haryana At Chandigarh · (2006) 4 ACC 785
High Courts13 Sept 2006
Chaman Lal Vs Anil Kumar and others
Punjab And Haryana At Chandigarh · (2007) 1 PLR 719 : (2007) 1 RCR(Civil) 395
High Courts13 Sept 2006
Northern India Stock Exchange Limited and others Vs Tarsem Diwan and others
Punjab And Haryana At Chandigarh · (2007) 1 PLR 459 : (2006) 4 RCR(Civil) 763
High Courts13 Sept 2006
Mangal Singh and others Vs Kehar Singh and others
Punjab And Haryana At Chandigarh · (2007) 2 ICC 177 : (2007) 2 Marr.LJ 322 : (2007) 1 PLR 498 : (2007) 1 RCR(Civil) 157
High Courts13 Sept 2006
Sat Parkash and etc. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) CriLJ 4787 : (2006) 4 RCR(Criminal) 924
Penal Code, 1860 (IPC) — Section 323, 324, 325, 326, 34
High Courts13 Sept 2006Dismissed
Kuldeep Singh and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2006) 144 PLR 681 : (2006) 4 RCR(Criminal) 716
Arms Act, 1959 — Section 25, 27Penal Code, 1860 (IPC) — Section 120B, 148, 149, 379, 382
High Courts13 Sept 2006
Hindustan National Glass Company Vs Khem Chand and Others
Punjab And Haryana At Chandigarh · (2006) 4 ACC 730
High Courts13 Sept 2006
Santosh Kumari and Others Vs Madan Lal and Others
Punjab And Haryana At Chandigarh · (2006) 4 ACC 749
Motor Vehicles Act, 1939 — Section 110A
High Courts13 Sept 2006
Geeta Vs Punjab State and Others
Punjab And Haryana At Chandigarh · (2006) 4 ACC 754
High Courts13 Sept 2006Allowed
Devi Sarup and Others Vs Smt. Veena Nirwani and Others
Punjab And Haryana At Chandigarh · (2007) 1 CivCC 109 : (2007) 1 CivCC 109 : (2006) 144 PLR 454 : (2006) 4 RCR(Civil) 738 : (2007) 1 RCR(Civil) 286
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 22 Rule 3, Order 23 Rule 1(1), Order 23 Rule 3Limitation Act, 1963 — Section 10, 11, 12, 13, 14Registration Act, 1908 — Section 17(2)
High Courts13 Sept 2006Dismissed
B.B. Singhal Vs Central Bureau of Investigation
Punjab And Haryana At Chandigarh · (2007) 1 RCR(Criminal) 93
Prevention of Corruption Act, 1988 — Section 5(1)(d), 5(2)
High Courts12 Sept 2006
Neel Kamal Narender Mohan Vs State of Haryana thru. Govt. Food Inspector, Rohtak
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Criminal) 532
Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)
High Courts12 Sept 2006
Gurmit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Criminal) 536
Penal Code, 1860 (IPC) — Section 279, 338
High Courts12 Sept 2006Dismissed
Beni Parshad and others Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2007) 1 RCR(Criminal) 759
Criminal Procedure Code, 1973 (CrPC) — Section 401, 482
High Courts12 Sept 2006Allowed
Panchayat Mohalla Sudan Ludhiana Dharamshala Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2007) 1 RCR(Criminal) 391
Penal Code, 1860 (IPC) — Section 420, 468
High Courts12 Sept 2006Allowed
Srikantam Talkies Vs Employees' State Insurance Corporation and Another
Punjab And Haryana At Chandigarh · (2007) 113 FLR 184
Employees State Insurance Act, 1948 — Section 82