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Punjab And Haryana At Chandigarh judgments

92,400 judgments · page 2,545 of 4,620

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High Courts20 Sept 2006

Amar Singh and Another Vs Natha Ram and Others

Punjab And Haryana At Chandigarh · (2007) 1 ACC 634

Criminal Procedure Code, 1973 (CrPC) — Section 161Motor Vehicles Act, 1988 — Section 140, 166Penal Code, 1860 (IPC) — Section 279, 304A, 337, 338
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High Courts20 Sept 2006

Industrial Cables (India) Ltd. Vs Commissioner of Income Tax

Punjab And Haryana At Chandigarh · (2007) 209 CTR 352 : (2008) 304 ITR 272

Income Tax Act, 1961 — Section 32AB
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High Courts20 Sept 2006Dismissed

Vidya Sagar Vs Income Tax Officer and Another

Punjab And Haryana At Chandigarh · (2008) 305 ITR 124

Constitution of India, 1950 — Article 226, 227
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High Courts19 Sept 2006

Commissioner of Income Tax Vs Mahavir Spg. Mills Ltd.

Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0314

Income Tax Act, 1961 — Section 37(4)
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High Courts19 Sept 2006

Denso Haryana Private Limited Vs Anshu Mishra & Anr.

Punjab And Haryana At Chandigarh · (2007) 1 PLR 541 : (2007) 1 RCR(Civil) 184 : (2007) 1 SCT 105

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High Courts19 Sept 2006

Rachhpal Singh Vs Balwant Kaur

Punjab And Haryana At Chandigarh · (2007) 1 PLR 606 : (2007) 1 RCR(Civil) 1

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High Courts19 Sept 2006

Swadesh Kumar Gupta Vs Manohar Lal Gupta & Ors.

Punjab And Haryana At Chandigarh · (2007) 1 ILR (P&H) 5 : (2007) 1 PLR 440 : (2006) 4 RCR(Civil) 796 : (2006) 2 RCR(Rent) 503

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High Courts19 Sept 2006

Commissioner of Income Tax Vs Bee Pee Poultries

Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0027

Income Tax Act, 1961 — Section 32A, 33, 80I, 80J
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High Courts18 Sept 2006

Commissioner of Wealth-tax Vs Mohan Lal Kapur

Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0262

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High Courts18 Sept 2006

Commissioner of Income Tax Vs Punjab Tractors (No. 1)

Punjab And Haryana At Chandigarh · (2007) 289 ITR 125

Income Tax Act, 1961 — Section 30, 31, 32, 36, 37
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High Courts18 Sept 2006

Partap Steel Rolling Mills Ltd. Vs State of Punjab

Punjab And Haryana At Chandigarh · (2007) 9 VST 629

Central Sales Tax Act, 1956 — Section 8Constitution of India, 1950 — Article 286
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High Courts18 Sept 2006

Jeet and Another Vs Poonam and Others

Punjab And Haryana At Chandigarh · (2008) ACJ 38 : (2006) 4 RCR(Civil) 640

Motor Vehicles Act, 1988 — Section 2
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High Courts16 Sept 2006Dismissed

Gurdev Singh and another Vs Mt. Chinto and others

Punjab And Haryana At Chandigarh · AIR 2006 P&H 6

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High Courts16 Sept 2006

Gurdev Singh and Another Vs Mt. Chinto and Others

Punjab And Haryana At Chandigarh · AIR 2006 P&H 6

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High Courts15 Sept 2006

Jaswant Singh Vs State of Punjab & ors.

Punjab And Haryana At Chandigarh · (2007) 2 LLR 361 : (2007) 1 PLR 436 : (2006) 4 RCR(Civil) 769

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High Courts15 Sept 2006Allowed

Jagdish Vs Brij Lal

Punjab And Haryana At Chandigarh · (2007) 145 PLR 398

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High Courts15 Sept 2006Dismissed

Parmodh Kumar and Others Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2007) 2 SLJ 500

Constitution of India, 1950 — Article 14, 16, 226
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High Courts15 Sept 2006Dismissed

Shri Gurudev Photo Color Vs Commissioner of Customs (Import)

Punjab And Haryana At Chandigarh · (2007) 207 ELT 176

Customs Act, 1962 — Section 110, 111, 142Land Acquisition Act, 1894 — Section 6
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High Courts15 Sept 2006

Leena Dutta Vs Gurnam Singh and others

Punjab And Haryana At Chandigarh · (2007) 1 CivCC 219 : (2006) 4 RCR(Civil) 777 : (2006) 4 RCR(Civil) 777(1)

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High Courts15 Sept 2006

Satpal Singh Vs Hardev Singh and others

Punjab And Haryana At Chandigarh · (2006) 4 Law Herald 3029 : (2006) 3 LLR 641 : (2007) 1 PLR 464 : (2006) 4 RCR(Civil) 774

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