High Courts21 Sept 2006Dismissed
Pal Singh Vs Ranjit Singh
Punjab And Haryana At Chandigarh · (2007) 145 PLR 284 : (2006) 4 RCR(Civil) 707(1)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,544 of 4,620
High Courts21 Sept 2006Dismissed
Parkash Ram Vs Yashpal Sharma
Punjab And Haryana At Chandigarh · (2006) 144 PLR 834
High Courts21 Sept 2006
Joginder Paul, Smt. Kartar Kaur and Subhash Chander Vs Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (2008) 296 ITR 257
Constitution of India, 1950 — Article 265Income Tax Act, 1961 — Section 139, 143, 144, 153, 220
High Courts21 Sept 2006Dismissed
Phool Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 144 PLR 747
Penal Code, 1860 (IPC) — Section 223, 302
High Courts20 Sept 2006
Luxmi Devi Vs Puran Chand
Punjab And Haryana At Chandigarh · (2006) 19 CriminalCC 33
Negotiable Instruments Act, 1881 (NI) — Section 138, 14, 141
High Courts20 Sept 2006
Kulwant Kaur and Others Vs Om Prakash and Others
Punjab And Haryana At Chandigarh · (2006) 4 ACC 722
Motor Vehicles Act, 1939 — Schedule 2, 110D
High Courts20 Sept 2006Allowed
Naresh Kumar Vs Sarabjit Kaur alias Vandana
Punjab And Haryana At Chandigarh · AIR 2007 P&H 47
Hindu Marriage Act, 1955 — Section 13, 23
High Courts20 Sept 2006Allowed
Mansa Co-Operative Spinning Mills Ltd. Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2007) 8 VST 311
Punjab General Sales Tax Act, 1948 — Section 5(1)
High Courts20 Sept 2006Dismissed
Dharam Dass Alias Chela Mansa Dass Udasi Sadhu Vs Didar Dass and Didar Puri
Punjab And Haryana At Chandigarh · (2007) 147 PLR 143 : (2007) 2 RCR(Civil) 635
Civil Procedure Code, 1908 (CPC) — Section 35ACriminal Procedure Code, 1973 (CrPC) — Section 145
High Courts20 Sept 2006
Thakurdawara Kheri Naga and others Vs District Collector, Sangrur and others
Punjab And Haryana At Chandigarh · (2007) 2 PLR 160 : (2006) 4 RCR(Civil) 649
High Courts20 Sept 2006
M.S. Ahluwalia Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2007) 2 LLR 360 : (2006) 4 RCR(Civil) 768
High Courts20 Sept 2006
Harbhajan Singh & Ors. Vs Niranjan Singh & Ors.
Punjab And Haryana At Chandigarh · (2008) 2 LLR 247
High Courts20 Sept 2006
Mukhtiar Singh and others Vs Dev Raj and others
Punjab And Haryana At Chandigarh · (2007) 1 PLR 791 : (2007) 1 RCR(Civil) 507
High Courts20 Sept 2006
Anguri Devi Vs Jasmer Singh
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Civil) 707
High Courts20 Sept 2006
Karnail Singh and Others Vs Wasakha Singh and Others
Punjab And Haryana At Chandigarh · (2006) 4 ACC 710
High Courts20 Sept 2006
Bhim Singh Vs Sukhbir and Others
Punjab And Haryana At Chandigarh · (2006) 4 ACC 832
Penal Code, 1860 (IPC) — Section 337, 427
High Courts20 Sept 2006Dismissed
State of Haryana Vs Surender @ Mithan Surender @ Mithan Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 1 RCR(Criminal) 702
Penal Code, 1860 (IPC) — Section 201, 302
High Courts20 Sept 2006Dismissed
State of Haryana Vs Surender @ Mithan
Punjab And Haryana At Chandigarh · (2006) 20 CriminalCC 345
Criminal Procedure Code, 1973 (CrPC) — Section 366, 368
High Courts20 Sept 2006Dismissed
Jagtar Singh Vs Kulwant Kaur alias Balwinder Kaur
Punjab And Haryana At Chandigarh · (2007) 3 CivCC 446 : (2007) 146 PLR 680 : (2007) 2 RCR(Civil) 48
Hindu Marriage Act, 1955 — Section 13
High Courts20 Sept 2006
Commissioner of Income Tax, Patiala Vs Smt. Vidya Wati
Punjab And Haryana At Chandigarh · (2007) 159 TAXMAN 86
Constitution of India, 1950 — Article 265Income Tax Act, 1961 — Section 144, 146(1)(ii), 4, 4(1)