High Courts29 Sept 2006
Commissioner of Income Tax Vs Dhir and Co. Colonisers (P) Ltd.
Punjab And Haryana At Chandigarh · (2007) 207 CTR 239 : (2007) 288 ITR 561
Transfer of Property Act, 1882 — Section 53A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,542 of 4,620
High Courts29 Sept 2006
Baldev Singh and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Criminal) 727
Penal Code, 1860 (IPC) — Section 120B, 406
High Courts29 Sept 2006
Ranbaxy Holding Company Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2007) 208 CTR 413
High Courts29 Sept 2006Allowed
V.M. Spinning Mills Vs Oriental Bank of Commerce and Another
Punjab And Haryana At Chandigarh · (2007) 146 PLR 568 : (2007) 2 RCR(Civil) 185
High Courts29 Sept 2006Allowed
Surjit Singh and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 1 RCR(Criminal) 547
Penal Code, 1860 (IPC) — Section 148, 149
High Courts29 Sept 2006
Commissioner of Income Tax Vs Punjab Tractors Ltd. (No. 2)
Punjab And Haryana At Chandigarh · (2007) 289 ITR 130
Income Tax Act, 1961 — Section 37, 43
High Courts29 Sept 2006Dismissed
Ashok Barpujari and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Criminal) 896
Insecticides Act, 1968 — Section 17, 3(k)(i)
High Courts29 Sept 2006
Prem Narain and Co. Vs Commissioner of Income Tax (C) , Ludhiana
Punjab And Haryana At Chandigarh · (2007) 161 TAXMAN 361
Income Tax Act, 1961 — Section 52, 52(2)
High Courts29 Sept 2006Dismissed
Labh Singh and Another Vs Damyanti Devi and Another
Punjab And Haryana At Chandigarh · (2007) 146 PLR 354 : (2007) 2 RCR(Civil) 230
Criminal Procedure Code, 1973 (CrPC) — Section 145, 65, 67
High Courts29 Sept 2006Allowed
Surjit Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 20 CriminalCC 160
Penal Code, 1860 (IPC) — Section 149, 324, 506
High Courts28 Sept 2006
Harpreet Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0121
High Courts28 Sept 2006Dismissed
Pasupati Spinning and Weaving Mills Ltd. Vs Industrial Finance Corporation of India and Others
Punjab And Haryana At Chandigarh · (2006) 134 CompCas 600
COMPANIES ACT, 1956 — Section 15, 16, 17, 18, 19Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15, 16, 17, 18, 19
High Courts28 Sept 2006
Gowardhan Das and Sons Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2007) 207 CTR 471 : (2007) 288 ITR 481
Income Tax Act, 1961 — Section 19, 22
High Courts27 Sept 2006
Sunam Rice and Dal Mills Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2008) 304 ITR 189 : (2009) 177 TAXMAN 353
Income Tax Act, 1961 — Section 144B
High Courts27 Sept 2006
Savitri Devi and Another Vs Ram Kumar
Punjab And Haryana At Chandigarh · (2007) 1 ACC 792
High Courts27 Sept 2006Allowed
Gian Kaur Vs Krishna Anand
Punjab And Haryana At Chandigarh · (2007) 1 CivCC 144 : (2006) 4 RCR(Civil) 842 : (2006) 2 RCR(Rent) 610
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(2)(iii)
High Courts27 Sept 2006
Panwar Timbers Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 8 VST 211
Central Sales Tax Act, 1956 — Section 9
High Courts26 Sept 2006
Super Tech Agro Oils Private Limited Vs Government of India
Punjab And Haryana At Chandigarh · (2007) 207 ELT 343
Customs Act, 1962 — Section 108
High Courts26 Sept 2006Dismissed
Bajaj Steel Traders Vs Income Tax Appellate Tribunal
Punjab And Haryana At Chandigarh · (2008) 303 ITR 448
Income Tax Act, 1961 — Section 145, 254
High Courts26 Sept 2006
Commissioner of Income Tax Vs Haryana State Co-operative Marketing Federation Ltd.
Punjab And Haryana At Chandigarh · (2008) 297 ITR 370
Income Tax Act, 1961 — Section 80P, 81