High Courts13 Oct 2006Dismissed
Ram Sarup and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 20 CriminalCC 994
Penal Code, 1860 (IPC) — Section 149, 302
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,540 of 4,620
High Courts13 Oct 2006
Unitex Steels Pvt. Ltd. Vs Bank of India and Others
Punjab And Haryana At Chandigarh · (2007) 2 BC 325
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(4)
High Courts12 Oct 2006
Commissioner of Income Tax Vs OCM India Ltd.
Punjab And Haryana At Chandigarh · (2008) 170 TAXMAN 150
Income Tax Act, 1961 — Section 143(3), 153(2)
High Courts12 Oct 2006
Vinod Krishan Khanna and Others Vs Amritsar Swadeshi Textile Corporation P. Ltd. and Others
Punjab And Haryana At Chandigarh · (2006) 134 CompCas 828 : (2007) 145 PLR 391 : (2007) 78 SCL 136
COMPANIES ACT, 1956 — Section 433
High Courts12 Oct 2006
Jaipal Vs Gram Panchayat, Mingni Khera and others
Punjab And Haryana At Chandigarh · (2007) 1 RCR(Civil) 351
High Courts12 Oct 2006
State of Haryana Vs Lajwanti
Punjab And Haryana At Chandigarh · (2007) 1 PLR 534 : (2007) 1 RCR(Civil) 362
High Courts12 Oct 2006
Ashnoor Textiles Mills Ltd. Vs Commissioner of C. Ex. (Adjudication)
Punjab And Haryana At Chandigarh · (2007) 207 ELT 179 : (2008) 11 STR 321
Constitution of India, 1950 — Article 226
High Courts12 Oct 2006Dismissed
Mohinder Singh Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2007) 4 PLR 563
Constitution of India, 1950 — Article 14, 15, 16, 166, 226Criminal Procedure Code, 1973 (CrPC) — Section 195, 340Evidence Act, 1872 — Section 78, 81
High Courts12 Oct 2006
Commissioner of Income Tax Vs Munjal Sales Corporation
Punjab And Haryana At Chandigarh · (2008) 298 ITR 294
Evidence Act, 1872 — Section 106Income Tax Act, 1961 — Section 36
High Courts11 Oct 2006Allowed
Dalip Singh and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Criminal) 900
Penal Code, 1860 (IPC) — Section 306
High Courts11 Oct 2006Allowed
Gandharb Raj Sharma Vs Daulat Singh and Others
Punjab And Haryana At Chandigarh · (2007) 146 PLR 776 : (2007) 1 RCR(Civil) 91
Punjab Municipal Act, 1911 — Section 13
High Courts11 Oct 2006
Raj Kumari and Others Vs Ravinder Kumar and Others
Punjab And Haryana At Chandigarh · (2007) 2 ACC 415 : (2007) 1 RCR(Civil) 528
Penal Code, 1860 (IPC) — Section 277, 304A, 337
High Courts11 Oct 2006Allowed
Punjab National Bank, Phase-I, Mohali Vs R.R. Bhardwaj
Punjab And Haryana At Chandigarh · (2008) 2 CivCC 396
High Courts11 Oct 2006
Shardha Nand and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2007) 1 ACC 178 : (2008) ACJ 319
High Courts11 Oct 2006
United India Insurance Co. Ltd. Vs Santosh Kumari and others
Punjab And Haryana At Chandigarh · (2007) 1 PLR 117 : (2007) 1 RCR(Civil) 787
High Courts11 Oct 2006
Chand Kaur Vs Tulsi Ram (Dead) through L.Rs.and others
Punjab And Haryana At Chandigarh · (2007) 1 ILR (P&H) 251 : (2006) 4 Law Herald 3178 : (2007) 1 PLR 500 : (2007) 1 RCR(Civil) 92
High Courts11 Oct 2006
Mukat Kumar Vs Jiwan Ram and another
Punjab And Haryana At Chandigarh · (2007) 1 ILR (P&H) 207 : (2007) 1 PLR 109 : (2007) 1 RCR(Civil) 561 : (2007) 1 RCR(Rent) 87
High Courts11 Oct 2006
Kartar Singh Vs Mukha Singh (since deceased) through L.R.-Tarlochan Singh
Punjab And Haryana At Chandigarh · (2007) 1 PLR 115 : (2007) 1 RCR(Civil) 789 : (2007) 1 RCR(Civil) 91 : (2007) 1 RCR(Rent) 193
High Courts10 Oct 2006Dismissed
J.R. Sharma and others Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2007) 2 RCR(Criminal) 418
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406
High Courts10 Oct 2006Allowed
Mrs. Kalpana Vs Hemendra Pratap Singh
Punjab And Haryana At Chandigarh · (2007) 4 CivCC 221 : (2007) 1 RCR(Civil) 365
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, Order 8 Rule 9