High Courts10 Oct 2006
Sanjeev Kumar Pandhi Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2007) 211 CTR 476 : (2008) 305 ITR 128 : (2007) 161 TAXMAN 21
Income Tax Act, 1961 — Section 133, 29, 32, 34, 69
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,541 of 4,620
High Courts10 Oct 2006Dismissed
Liberty Shoes Limited Vs Harish Kumar Gupta and Another
Punjab And Haryana At Chandigarh · (2006) 4 ARBLR 225 : (2007) 1 RCR(Civil) 3
Arbitration and Conciliation Act, 1996 — Section 11, 16, 16(5), 2(1), 31(6)Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts10 Oct 2006
Vijay Bansal Vs Manjit Singh
Punjab And Haryana At Chandigarh · (2007) 2 PLR 42 : (2007) 1 RCR(Civil) 811 : (2007) 1 RCR(Rent) 204
High Courts10 Oct 2006
State of Punjab Vs Jarnail Singh and others Jarnail Singh and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 10 P&H CK 0025
Penal Code, 1860 (IPC) — Section 148, 302, 326
High Courts10 Oct 2006Dismissed
Punjab Cotton Factories and Ginners Association Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2007) 147 PLR 754 : (2007) 3 RCR(Civil) 90
Constitution of India, 1950 — Article 19
High Courts10 Oct 2006Dismissed
Rajinder Partap Garg Vs H.S. Randhawa
Punjab And Haryana At Chandigarh · (2007) 1 RCR(Criminal) 794
Penal Code, 1860 (IPC) — Section 419, 420
High Courts09 Oct 2006
Kshetriya Punjab Khadi Mandal Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2007) 8 VST 34
Punjab General Sales Tax Act, 1948 — Section 22(2)(b)
High Courts09 Oct 2006
Gram Panchayat, Banwala Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2007) 1 PLR 532 : (2007) 1 RCR(Civil) 355
High Courts09 Oct 2006Dismissed
Balraj Singh Vs Pritam Singh
Punjab And Haryana At Chandigarh · (2007) 2 CivCC 758 : (2007) 146 PLR 655 : (2007) 2 RCR(Civil) 714
Constitution of India, 1950 — Article 227Registration Act, 1908 — Section 49Transfer of Property Act, 1882 — Section 53A
High Courts09 Oct 2006Dismissed
Aameet Puri Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (2007) 208 CTR 450 : (2007) 5 STR 188 : (2007) 7 STT 237
Cable Television Networks (Regulation) Act, 1995 — Section 2Finance Act, 1994 — Section 65
High Courts09 Oct 2006Allowed
Smt. Phoola Devi Vs Ram Bhagat Fauji
Punjab And Haryana At Chandigarh · (2007) 2 CivCC 199 : (2007) 146 PLR 558 : (2007) 1 RCR(Civil) 807
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Adoptions and Maintenance Act, 1956 — Section 18
High Courts09 Oct 2006Dismissed
M/s Narinder Kumar Shiv Kumar Dhawan Vs Sunita Chopra
Punjab And Haryana At Chandigarh · (2007) 2 CivCC 164 : (2007) 1 RCR(Civil) 867 : (2007) 1 RCR(Rent) 233
High Courts09 Oct 2006Allowed
United Vanaspati Limited Vs Shri Vardhman Solvex Private Limited
Punjab And Haryana At Chandigarh · (2007) 1 CivCC 611 : (2007) 145 PLR 352 : (2007) 1 RCR(Civil) 179
Civil Procedure Code, 1908 (CPC) — Section 151, 20
High Courts09 Oct 2006
Sanjeev Jaitly Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 10 P&H CK 0024
Penal Code, 1860 (IPC) — Section 34, 406
High Courts09 Oct 2006
Baldev Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 10 P&H CK 0019
Penal Code, 1860 (IPC) — Section 323, 34
High Courts07 Oct 2006
Jawala Parshad and Others Vs Jiwan Ram and Others
Punjab And Haryana At Chandigarh · AIR 2006 P&H 22
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35(2), Order 21 Rule 36
High Courts07 Oct 2006Dismissed
Jawala Parshad and others Vs Jiwan Ram and others
Punjab And Haryana At Chandigarh · AIR 2006 P&H 22
High Courts29 Sept 2006Dismissed
Mohinder Singh alias Mahender Singh and another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Criminal) 904
Penal Code, 1860 (IPC) — Section 306, 34
High Courts29 Sept 2006
Surjit Singh and Others Vs Jagtar Singh and Others
Punjab And Haryana At Chandigarh · AIR 2007 P&H 1 : (2007) 2 CivCC 115 : (2007) 1 RCR(Civil) 537
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3
High Courts29 Sept 2006Dismissed
Lal Jhanda Rockman Cycle Industries Workers' Union Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2007) 113 FLR 171 : (2007) 145 PLR 359
Constitution of India, 1950 — Article 19, 226, 227Industrial Disputes Act, 1947 — Section 12, 25O