High Courts25 Sept 2006
Balbir Singh and Another Vs Sunita
Punjab And Haryana At Chandigarh · (2008) ACJ 622 : (2007) 1 RCR(Civil) 782
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,543 of 4,620
High Courts25 Sept 2006
Inderjeet Kaur and others Vs Bikkar Singh and others
Punjab And Haryana At Chandigarh · (2007) 1 PLR 581 : (2007) 1 RCR(Civil) 171
High Courts25 Sept 2006Allowed
Krishan Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 144 PLR 686 : (2007) 1 RCR(Criminal) 281
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 201, 302, 328, 34
High Courts25 Sept 2006
Sukhdev Singh and Another Vs Baldev Kaur and Another
Punjab And Haryana At Chandigarh · (2006) 4 ACC 533
High Courts25 Sept 2006
Commissioner of Income Tax Vs Vijay Yarn and Textiles P. Ltd.
Punjab And Haryana At Chandigarh · (2008) 303 ITR 219
Income Tax Act, 1961 — Section 292B
High Courts22 Sept 2006Allowed
Ramesh Chand Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Criminal) 718
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 182
High Courts22 Sept 2006
Faridabad Forgings Vs International Core Oils Limited
Punjab And Haryana At Chandigarh · (2007) 145 PLR 275 : (2006) 4 RCR(Civil) 693
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32
High Courts22 Sept 2006Allowed
Pargat Singh Vs Union of India (UOI) and Another
Punjab And Haryana At Chandigarh · (2006) 144 PLR 744
Entitlement for Casualty, Pension any Award for Armed Forces Personals Rules, 1982 — Rule 173, 2Pension Regulations for Army, 1961 — Regulation 173, 175
High Courts22 Sept 2006Dismissed
Dharam Pal Goyal and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2006) 144 PLR 682
Criminal Procedure Code, 1973 (CrPC) — Section 178, 179, 482Penal Code, 1860 (IPC) — Section 406, 498A, 506
High Courts22 Sept 2006
Commissioner of Income Tax Vs Sohana Woollen Mills
Punjab And Haryana At Chandigarh · (2007) 207 CTR 178 : (2008) 296 ITR 238
Income Tax Act, 1961 — Section 147, 263, 41, 63
High Courts22 Sept 2006Allowed
Ranjit Kaur Vs Chhinder Pal Singh and Others
Punjab And Haryana At Chandigarh · (2007) 1 ACC 610 : (2007) 145 PLR 279 : (2006) 4 RCR(Civil) 702
Motor Vehicles Act, 1988 — Section 166
High Courts22 Sept 2006Dismissed
Harpreet Singh Vs Smt. Sudershan Berry
Punjab And Haryana At Chandigarh · (2007) 3 CivCC 483 : (2007) 145 PLR 311 : (2007) 3 RCR(Civil) 182 : (2007) 1 RCR(Civil) 218 : (2006) 2 RCR(Rent) 687 : (2006) 2 RCR(Rent) 672 : (2007) 1 RCR(Rent) 618
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts22 Sept 2006Dismissed
Liberty India Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2007) 207 CTR 243 : (2007) 293 ITR 520
Income Tax Act, 1961 — Section 260A, 28, 80HH, 80IB
High Courts22 Sept 2006
Dalima Biscuits P. Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2008) 304 ITR 181
Income Tax Act, 1961 — Section 80VV
High Courts22 Sept 2006Dismissed
National Legguard Works Vs Commissioner of Income Tax (Appeals) and Another
Punjab And Haryana At Chandigarh · (2007) 207 CTR 581 : (2007) 288 ITR 18
Income Tax Act, 1961 — Section 133A, 260A, 80HHC
High Courts22 Sept 2006Allowed
Joga Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2007) CriLJ 1306 : (2007) 1 RCR(Criminal) 770
Criminal Procedure Code, 1973 (CrPC) — Section 200, 201, 202, 203, 204Penal Code, 1860 (IPC) — Section 323, 34, 379, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts21 Sept 2006Allowed
Gurnam Singh Vs State of U.T. Chandigarh
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Criminal) 713
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts21 Sept 2006Dismissed
Bhalinder Singh Grewal Vs Col. (Retd.) Makhan Singh Gill and Another
Punjab And Haryana At Chandigarh · (2007) 146 PLR 779 : (2007) 1 RCR(Civil) 98 : (2007) 1 RCR(Civil) 98(1)
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts21 Sept 2006Allowed
Ram Narain Dua Vs Dakshin Haryana Bijli Vitran Nigam Ltd. and Others
Punjab And Haryana At Chandigarh · (2006) 144 PLR 733
High Courts21 Sept 2006Dismissed
Mehnga Singh Ghag and Others Vs Mohali Steels P. Ltd.
Punjab And Haryana At Chandigarh · (2007) 135 CompCas 287 : (2007) 80 SCL 185
COMPANIES ACT, 1956 — Section 397, 398, 433, 439