High Courts23 Oct 2006Dismissed
Vipan Kumar and others Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2007) 2 RCR(Criminal) 403
Penal Code, 1860 (IPC) — Section 120B, 406
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,538 of 4,620
High Courts23 Oct 2006
Hargobind Singh Vs Commissioner & Ors.
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Civil) 877
High Courts23 Oct 2006
Uttar Haryana Bijli Vitran Nigam Ltd. Vs Mehtab Singh
Punjab And Haryana At Chandigarh · (2007) 1 ILR (P&H) 127 : (2007) 1 PLR 428 : (2006) 4 RCR(Civil) 844 : (2006) 2 RCR(Rent) 613
High Courts23 Oct 2006Dismissed
Jai Kumar Jain Vs Assistant Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2007) 207 CTR 356 : (2009) 311 ITR 339
Income Tax Act, 1961 — Section 132, 143, 158B, 158BA, 158BC
High Courts23 Oct 2006Dismissed
Dr. (Mrs.) S.L. Sud Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2008) 1 SLJ 213
Constitution of India, 1950 — Article 226, 245, 246, 254, 311
High Courts23 Oct 2006Allowed
Director, State Transport Punjab and Others Vs Kulwant Singh and Another
Punjab And Haryana At Chandigarh · (2007) 147 PLR 128
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 11A
High Courts19 Oct 2006Dismissed
Subhash Chand Dhiman Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2007) 113 FLR 144 : (2007) 145 PLR 358
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25F
High Courts19 Oct 2006Dismissed
United India Insurance Company Limited Vs Lilly Uppal and Others
Punjab And Haryana At Chandigarh · (2007) 146 PLR 592
Motor Vehicles Act, 1988 — Section 170
High Courts18 Oct 2006
Rajinder Kumar Vs Niranjan Lal & Anr.
Punjab And Haryana At Chandigarh · (2007) 1 ILR (P&H) 248 : (2007) 1 PLR 443 : (2006) 4 RCR(Civil) 840 : (2006) 2 RCR(Rent) 608
High Courts18 Oct 2006Allowed
Mohinder Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2007) 1 RCR(Criminal) 535
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 427
High Courts18 Oct 2006Dismissed
Lalit Hosiery and Others Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2009) 221 CTR 692
Income Tax Act, 1961 — Section 113
High Courts18 Oct 2006
Kuldeep Singh @ Kuldeep Dass Vs Uttam Dass and Others
Punjab And Haryana At Chandigarh · (2007) 147 PLR 689 : (2007) 3 RCR(Civil) 63
High Courts18 Oct 2006Dismissed
Punjab State Cooperative Agricultural Development Bank Ltd. Vs Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (2007) 207 CTR 352
Income Tax Act, 1961 — Section 139, 143, 147, 148, 154
High Courts18 Oct 2006
Delhi Studio Colour Lab Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (2007) 2 RCR(Civil) 472 : (2007) 5 STR 184 : (2007) 7 STT 265
Constitution of India, 1950 — Article 266, 366Finance Act, 1994 — Section 65, 66, 67, 69
High Courts18 Oct 2006
Commissioner of Income Tax Vs Modern Farm Services
Punjab And Haryana At Chandigarh · (2007) 207 CTR 466 : (2009) 311 ITR 356
Income Tax Act, 1961 — Section 41
High Courts18 Oct 2006
Naranjan Singh Vs ITO
Punjab And Haryana At Chandigarh · (2009) 311 ITR 362 : (2007) 165 TAXMAN 22
Income Tax Act, 1961 — Section 143, 154, 155
High Courts18 Oct 2006Allowed
Rashid Ahmad and Others Vs Kamaludeen and Others
Punjab And Haryana At Chandigarh · (2007) 3 CivCC 614 : (2007) 147 PLR 142 : (2007) 3 RCR(Civil) 751
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227
High Courts18 Oct 2006
Commissioner of Income Tax Vs Hoshiari Lal Kewal Krishan
Punjab And Haryana At Chandigarh · (2009) 311 ITR 336
Income Tax Act, 1961 — Section 37
High Courts18 Oct 2006
Surjit Singh and Others Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (2007) 145 PLR 383 : (2007) 1 RCR(Civil) 352
Land Acquisition Act, 1894 — Section 18, 6
High Courts17 Oct 2006Dismissed
Bhupinder Singh Vs Harjnder Kaur and Another
Punjab And Haryana At Chandigarh · (2007) 147 PLR 236 : (2007) 1 RCR(Civil) 566 : (2007) 1 RCR(Civil) 506 : (2007) 1 RCR(Criminal) 591
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127, 397, 482