High Courts27 Oct 2006
Sawinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 20 CriminalCC 17
Criminal Procedure Code, 1973 (CrPC) — Section 482
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,537 of 4,620
High Courts27 Oct 2006Dismissed
Smt. Swaran Bawa Vs Home Secretary (UT) Administration and Others
Punjab And Haryana At Chandigarh · (2007) 145 PLR 377
Limitation Act, 1963 — Section 5
High Courts26 Oct 2006
Gurmail Kaur Vs Darbara Singh and another
Punjab And Haryana At Chandigarh · (2007) 3 PLR 393 : (2007) 1 RCR(Civil) 350
High Courts26 Oct 2006Dismissed
Khushminder Singh Vs Harbhajan Kaur
Punjab And Haryana At Chandigarh · (2006) 10 P&H CK 0121
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts26 Oct 2006Dismissed
M/s. Shirdi Overseas Imports and Exports and another Vs M/s. Serve Overseas and another
Punjab And Haryana At Chandigarh · (2006) 20 CriminalCC 1057
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts26 Oct 2006Dismissed
Davinder Singh Vs Sukhjinder Kaur
Punjab And Haryana At Chandigarh · (2007) 145 PLR 401 : (2006) 4 RCR(Civil) 874(1) : (2006) 4 RCR(Civil) 874
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts26 Oct 2006Allowed
Chhaju Ram Vs Mahender Singh and Others
Punjab And Haryana At Chandigarh · (2007) 1 CivCC 721 : (2007) 145 PLR 401(1) : (2006) 4 RCR(Civil) 874
Constitution of India, 1950 — Article 227
High Courts26 Oct 2006
Avtar Singh & Anr. Vs Charanjit Kaur & Anr.
Punjab And Haryana At Chandigarh · (2006) 10 P&H CK 0069
High Courts26 Oct 2006
Balbir Kaur & Ors. Vs Ranjit Singh & Ors.
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Civil) 878
High Courts26 Oct 2006Allowed
Salwan Properties Pvt. Ltd. and Another Vs Gian Chand and Others
Punjab And Haryana At Chandigarh · (2007) 145 PLR 403 : (2006) 4 RCR(Civil) 875
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts26 Oct 2006Dismissed
M/s. Shirdi Overseas Imports and Exports and Another Vs M/s. Serve Overseas and Another
Punjab And Haryana At Chandigarh · (2006) 20 CriminalCC 1057
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts26 Oct 2006
Chhabag Singh and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 4 PLR 421 : (2007) 2 RCR(Criminal) 568
High Courts24 Oct 2006
Shiv Mandir Prabandhak Committee, Jalandhar Cantt. Vs Hukam Chand & Ors.
Punjab And Haryana At Chandigarh · (2007) 2 CivCC 140 : (2006) 4 RCR(Civil) 876
High Courts24 Oct 2006Dismissed
Punjab State Cooperative Supply and Marketing Federation Limited Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2006) 206 CTR 194 : (2007) 290 ITR 15
Income Tax Act, 1961 — Section 139, 143, 143(2), 147, 148
High Courts24 Oct 2006
Jai pal Vs Bharta and Another
Punjab And Haryana At Chandigarh · (2007) 2 CivCC 172 : (2007) 2 RCR(Civil) 179
Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Act, 1963 — Section 12(2), 3, 6, 7(1)
High Courts24 Oct 2006Allowed
Pakhar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 1 RCR(Criminal) 396
Punjab Excise Act, 1914 — Section 61(1)(c)
High Courts24 Oct 2006Dismissed
Shiv Rice and General Mills Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2007) 208 CTR 453 : (2008) 300 ITR 19
Income Tax Act, 1961 — Section 260A, 68
High Courts24 Oct 2006Dismissed
State of Punjab Vs Rakesh Kumar
Punjab And Haryana At Chandigarh · (2006) 20 CriminalCC 598
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts24 Oct 2006
National Insurance Co. Ltd. Vs Amarjit Kaur and Others
Punjab And Haryana At Chandigarh · (2007) 145 PLR 371 : (2007) 2 RCR(Civil) 277
High Courts23 Oct 2006Dismissed
The Municipal Council Vs The Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (2007) 145 PLR 381
Industrial Disputes Act, 1947 — Section 2, 25F