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Punjab And Haryana At Chandigarh judgments

92,400 judgments · page 2,535 of 4,620

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High Courts03 Nov 2006

New India Assurance Co. Ltd. and others Vs Binu Sidhu and another

Punjab And Haryana At Chandigarh · (2007) 1 PLR 764 : (2007) 1 RCR(Civil) 421

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High Courts03 Nov 2006

Jangli Vs State of Haryana and others

Punjab And Haryana At Chandigarh · (2007) 1 PLR 71 : (2007) 2 RCR(Civil) 67

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High Courts03 Nov 2006Allowed

Hawa Singh and Others Vs Bishamber Dayal

Punjab And Haryana At Chandigarh · (2006) 20 CriminalCC 450

Criminal Procedure Code, 1973 (CrPC) — Section 482
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High Courts03 Nov 2006

Commissioner of Income Tax, (Central), Ludhiana Vs Punjab Beverages (P.) Ltd.

Punjab And Haryana At Chandigarh · (2006) 11 P&H CK 0044

Income Tax Act, 1961 — Section 32(1)(ii)
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High Courts03 Nov 2006

Commissioner of Income Tax Vs Ashwani Kumar Garg

Punjab And Haryana At Chandigarh · (2006) 11 P&H CK 0042

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High Courts03 Nov 2006

Sanjeev Kumar and Another Vs State of Haryana and Another

Punjab And Haryana At Chandigarh · (2006) 19 CriminalCC 537

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 34, 363, 366, 376, 506
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High Courts03 Nov 2006

Commissioner of Income Tax, Amritsar Vs Anju Ahuja

Punjab And Haryana At Chandigarh · (2006) 11 P&H CK 0010

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High Courts03 Nov 2006Dismissed

Nispal Kaur and Another Vs Kulwant Singh and Others

Punjab And Haryana At Chandigarh · (2007) 4 PLR 728 : (2007) 1 RCR(Civil) 562

Specific Relief Act, 1963 — Section 28
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High Courts02 Nov 2006Allowed

State of Punjab and Another Vs Bhola Singh and Another

Punjab And Haryana At Chandigarh · (2007) 4 PLR 176

Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 25F
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High Courts02 Nov 2006Dismissed

Brij Mohan Bansal Vs Income Tax Officer

Punjab And Haryana At Chandigarh · (2007) 213 CTR 171 : (2009) 311 ITR 317

Income Tax Act, 1961 — Section 143, 145, 256
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High Courts02 Nov 2006Allowed

Executive Engineer, Provincial Division No. II PWD (B and R) Branch Vs Jai Bhagwan and Another

Punjab And Haryana At Chandigarh · (2007) 114 FLR 770

Constitution of India, 1950 — Article 226, 227
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High Courts02 Nov 2006

Commissioner of Income Tax (Central), Ludhiana Vs Oswal Woollen Mills Ltd.

Punjab And Haryana At Chandigarh · (2006) 11 P&H CK 0020

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High Courts02 Nov 2006

Sabrullah Vs Assistant Commissioner of Customs, Raja Sansi Airport, Amritsar

Punjab And Haryana At Chandigarh · (2006) 19 CriminalCC 658

Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Evidence Act, 1872 — Section 25Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 22, 23, 42, 50
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High Courts01 Nov 2006

Sukhpal Singh Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2006) 19 CriminalCC 952

Contempt of Courts Act, 1971 — Section 12Penal Code, 1860 (IPC) — Section 34, 37, 447, 506
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High Courts01 Nov 2006Dismissed

Commissioner of Income Tax Vs Rajindra Rosin and Turpentine Industries

Punjab And Haryana At Chandigarh · (2008) 305 ITR 161

Income Tax Act, 1961 — Section 147, 148
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High Courts01 Nov 2006

Sukhpal Singh Vs State of Punjab and others

Punjab And Haryana At Chandigarh · (2007) 1 RCR(Criminal) 398

Penal Code, 1860 (IPC) — Section 34, 447
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High Courts01 Nov 2006

Basakha Singh Vs Mani Ram Bhatia

Punjab And Haryana At Chandigarh · (2007) 147 PLR 1

Transfer of Property Act, 1882 — Section 106
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High Courts01 Nov 2006

New India Assurance Co. Ltd. Vs Jagdev Singh and Others

Punjab And Haryana At Chandigarh · (2007) 2 ACC 447

Motor Vehicles Act, 1939 — Section 110D
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High Courts01 Nov 2006

Commissioner of Income Tax Vs Punjab Wireless System Ltd.

Punjab And Haryana At Chandigarh · (2008) 296 ITR 489

Income Tax Act, 1961 — Section 32A, 32AB
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High Courts01 Nov 2006

Commissioner of Income Tax Vs Cine Payal Jalandhar

Punjab And Haryana At Chandigarh · (2006) 11 P&H CK 0043

Income Tax Act, 1961 — Section 184(7), 185, 185(1), 185(1)(a), 185(1)(b)
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