High Courts07 Nov 2006
Prem Gupta @ Prem Kumar Vs Bank of Maharashtra and ors.
Punjab And Haryana At Chandigarh · (2007) 1 PLR 57 : (2007) 2 RCR(Civil) 256
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,534 of 4,620
High Courts07 Nov 2006
Kanwaljit Singh Vs Jarnail Singh
Punjab And Haryana At Chandigarh · (2007) 1 CivCC 462 : (2007) 2 RCR(Civil) 79
Partnership Act, 1932 — Section 43, 69Presidency Small Cause Courts Act, 1882 — Section 19
High Courts07 Nov 2006Allowed
Harmel Singh and Another Vs State of U.T. Chandigarh and Another
Punjab And Haryana At Chandigarh · (2006) 20 CriminalCC 93
Criminal Procedure Code, 1973 (CrPC) — Section 173
High Courts07 Nov 2006Allowed
Harmel Singh and another Vs State of U.T. Chandigarh and another
Punjab And Haryana At Chandigarh · (2007) 1 RCR(Criminal) 789
Criminal Procedure Code, 1973 (CrPC) — Section 173
High Courts06 Nov 2006Allowed
Joga Singh Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2007) 1 RCR(Criminal) 282
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420
High Courts06 Nov 2006Dismissed
Raju Vs Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (2007) 115 FLR 270
Constitution of India, 1950 — Article 226, 227
High Courts06 Nov 2006
Commissioner of Income Tax, Jalandhar Vs Kakkar Complex Steels (P.) Ltd.
Punjab And Haryana At Chandigarh · (2006) 11 P&H CK 0113
Income Tax Act, 1961 — Section 40A(8)
High Courts06 Nov 2006
Sanjay Gandhi Memorial Co-operative House Buldg. Society Ltd. Vs Virender Kumar and others
Punjab And Haryana At Chandigarh · (2007) 1 PLR 775 : (2007) 1 RCR(Civil) 435
High Courts06 Nov 2006
Gurdip Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 11 P&H CK 0064
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts06 Nov 2006Dismissed
Malti Vs Kalyan Singh and Others
Punjab And Haryana At Chandigarh · (2007) 4 PLR 717 : (2007) 1 RCR(Civil) 559
Constitution of India, 1950 — Article 227Land Acquisition Act, 1894 — Section 18
High Courts06 Nov 2006Allowed
Harmesh Singh Vs Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (2007) 113 FLR 1147
Industrial Disputes Act, 1947 — Section 25, 25G
High Courts06 Nov 2006Dismissed
Jagat Singh Vs Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (2007) 113 FLR 1148
Constitution of India, 1950 — Article 226, 227
High Courts06 Nov 2006
Jagtar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 4 PLR 638
High Courts06 Nov 2006Dismissed
Commissioner of Income Tax Vs Metal and Metals of India
Punjab And Haryana At Chandigarh · (2007) 208 CTR 457
High Courts06 Nov 2006
Commissioner of Income Tax, Patiala Vs Punjab State Cooperative Supply and Marketing Federation
Punjab And Haryana At Chandigarh · (2006) 11 P&H CK 0021
Income Tax Act, 1961 — Section 154, 2(45), 5, 80B(5), 80P
High Courts06 Nov 2006Allowed
Joga Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2006) 20 CriminalCC 302
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420
High Courts03 Nov 2006Allowed
Vijay Kumar Vs Anand Parkash Goel and Another
Punjab And Haryana At Chandigarh · (2007) 1 CivCC 416 : (2007) 2 RCR(Civil) 71 : (2007) 1 RCR(Rent) 242
Criminal Procedure Code, 1973 (CrPC) — Section 148, 151
High Courts03 Nov 2006
Sanjeev Kumar and another Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2007) 1 RCR(Criminal) 157
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 34, 363
High Courts03 Nov 2006Allowed
Hawa Singh and others Vs Bishamber Dayal
Punjab And Haryana At Chandigarh · (2007) 1 RCR(Criminal) 325
Criminal Procedure Code, 1973 (CrPC) — Section 482Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(ix)
High Courts03 Nov 2006Allowed
Jai Bhagwan Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 11 P&H CK 0139
Penal Code, 1860 (IPC) — Section 302, 324