High Courts15 Nov 2006Dismissed
Renu Chaudhary Vs Hindustan Petroleum Corporation and Others
Punjab And Haryana At Chandigarh · AIR 2007 P&H 114
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,532 of 4,620
High Courts15 Nov 2006
Mukhtiar Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2007) 2 RCR(Civil) 474 : (2007) 2 SCT 6
High Courts15 Nov 2006
Nand Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) CriLJ 716 : (2007) 1 RCR(Criminal) 801
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 326
High Courts15 Nov 2006
Hazara Singh and Others Vs Banta Singh and Others
Punjab And Haryana At Chandigarh · (2007) 2 CivCC 532 : (2007) 146 PLR 747 : (2007) 2 RCR(Civil) 182
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts15 Nov 2006Dismissed
State of Punjab and Another Vs Nirmal Singh and Another
Punjab And Haryana At Chandigarh · (2007) 147 PLR 246 : (2007) 1 RCR(Civil) 535
High Courts15 Nov 2006Allowed
The Jalandhar Improvement Trust Vs Phaggu Ram (Dead) through L.R.
Punjab And Haryana At Chandigarh · (2007) 147 PLR 601 : (2007) 3 RCR(Civil) 401
Punjab Town Improvement Act, 1922 — Section 36
High Courts15 Nov 2006
Commissioner of Income Tax Vs Smt. Pukhraj Wati Bubber
Punjab And Haryana At Chandigarh · (2008) 296 ITR 290
Income Tax Act, 1961 — Section 37
High Courts14 Nov 2006Allowed
Arjan Singh Vs Surjit Singh and Others
Punjab And Haryana At Chandigarh · (2007) 4 CivCC 794 : (2007) 147 PLR 664 : (2007) 1 RCR(Civil) 522
Civil Procedure Code, 1908 (CPC) — Section 21
High Courts14 Nov 2006Dismissed
Mahender Singh Vs Managing Director, The Hisar District Central Co-operative Bank Limited and Another
Punjab And Haryana At Chandigarh · (2007) 114 FLR 386 : (2007) 146 PLR 401
Constitution of India, 1950 — Article 226, 227Penal Code, 1860 (IPC) — Section 11, 408, 468, 471
High Courts14 Nov 2006
Commissioner of Income Tax, Patiala Vs Justice Kuldip Singh
Punjab And Haryana At Chandigarh · (2006) 11 P&H CK 0114
Income Tax Act, 1961 — Section 176(4)
High Courts14 Nov 2006
Sushil Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) CriLJ 609 : (2007) 2 RCR(Criminal) 415
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 399, 402
High Courts14 Nov 2006
V.K. Ratti Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2007) 212 CTR 552 : (2008) 299 ITR 295 : (2007) 165 TAXMAN 177
Income Tax Act, 1961 — Section 168, 2, 5, 6, 92
High Courts14 Nov 2006
Commissioner of Wealth Tax Vs Mrs. Manjit Kaur
Punjab And Haryana At Chandigarh · (2007) 209 CTR 163
High Courts14 Nov 2006
Commissioner of Income Tax Vs Shri Ram Niwas
Punjab And Haryana At Chandigarh · (2009) 311 ITR 370 : (2007) 165 TAXMAN 25
Income Tax Act, 1961 — Section 143, 154, 155, 250, 254
High Courts14 Nov 2006
Commissioner of Income Tax, Patiala Vs Chandika Press (P.) Ltd.
Punjab And Haryana At Chandigarh · (2006) 11 P&H CK 0011
Income Tax Act, 1961 — Section 37(3A)
High Courts13 Nov 2006
Commissioner of Income Tax Vs Five Star Rugs
Punjab And Haryana At Chandigarh · (2007) 207 CTR 246 : (2007) 293 ITR 553
Income Tax Act, 1961 — Section 80HH, 80IB
High Courts13 Nov 2006Dismissed
Archna Kumari Vs Meenakshi Kaushik and others
Punjab And Haryana At Chandigarh · (2007) 1 RCR(Criminal) 563
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 366
High Courts13 Nov 2006Allowed
Kulwant Singh Vs Balhar Singh
Punjab And Haryana At Chandigarh · (2007) 3 BC 692 : (2007) 1 CivCC 601 : (2007) 1 RCR(Criminal) 283
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts13 Nov 2006Allowed
Zora Singh Vs Presiding Officer Labour Court and Others
Punjab And Haryana At Chandigarh · (2007) 113 FLR 1037
Constitution of India, 1950 — Article 226, 227
High Courts13 Nov 2006Allowed
Punjab State and Others Vs Bakshish Singh
Punjab And Haryana At Chandigarh · (2007) 2 CivCC 541 : (2007) 1 RCR(Civil) 428