High Courts27 Nov 2006Allowed
Ram Karan alias Roda and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 20 CriminalCC 468
Criminal Procedure Code, 1973 (CrPC) — Section 319
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,530 of 4,620
High Courts27 Nov 2006
Commissioner of Income Tax, Patiala Vs Roadmaster Industries of India
Punjab And Haryana At Chandigarh · (2006) 11 P&H CK 0041
Income Tax Act, 1961 — Section 32AB, 80HHC, 80HHC, 80HHC(4)
High Courts27 Nov 2006Allowed
Ram Karan alias Roda and another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 1 RCR(Criminal) 977
Criminal Procedure Code, 1973 (CrPC) — Section 319
High Courts25 Nov 2006
Surjan Singh Vs Punjab Singh and another
Punjab And Haryana At Chandigarh · AIR 2006 P&H 49
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 25
High Courts25 Nov 2006
Surjan Singh Vs Punjab Sing and Another
Punjab And Haryana At Chandigarh · AIR 2006 P&H 49
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 25
High Courts23 Nov 2006
Lillu Ram Vs Additional Civil Judge (Sr.Division), Gurgaon and others
Punjab And Haryana At Chandigarh · (2007) 1 PLR 480 : (2007) 2 RCR(Civil) 323
High Courts23 Nov 2006Dismissed
Smt. Jaswinder Kaur Kooner Vs Commissioner of Income Tax (Appeals)
Punjab And Haryana At Chandigarh · (2007) 291 ITR 80
Constitution of India, 1950 — Article 14, 19, 226, 32Income Tax Act, 1961 — Section 127, 5
High Courts22 Nov 2006Allowed
Xcell Automation Vs Government of Punjab and Another
Punjab And Haryana At Chandigarh · (2007) 146 PLR 685 : (2007) 2 RCR(Civil) 158 : (2007) 5 VST 308
Central Sales Tax Act, 1956 — Section 14, 6Constitution of India, 1950 — Article 12, 14, 19, 20, 21
High Courts22 Nov 2006
Prabha Kanta Sharma Vs Gian Mala Verma
Punjab And Haryana At Chandigarh · (2007) 1 PLR 711 : (2007) 2 RCR(Civil) 683 : (2007) 1 RCR(Rent) 410
High Courts22 Nov 2006Allowed
Rani Vs Kaushalya Devi and Others
Punjab And Haryana At Chandigarh · (2007) 146 PLR 644 : (2007) 2 RCR(Civil) 695 : (2007) 1 RCR(Rent) 425
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts22 Nov 2006
Commissioner of Income Tax Vs Sangrur Vanaspati Mills Ltd.
Punjab And Haryana At Chandigarh · (2008) 214 CTR 432 : (2009) 311 ITR 345
Income Tax Act, 1961 — Section 32A, 32AB, 80B, 80HH
High Courts22 Nov 2006
Hori Lal and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 1 RCR(Criminal) 551
Penal Code, 1860 (IPC) — Section 395, 397
High Courts22 Nov 2006Dismissed
Vijay Kumar Vs State (U.T.)
Punjab And Haryana At Chandigarh · (2007) CriLJ 704
Criminal Procedure Code, 1973 (CrPC) — Section 173Evidence Act, 1872 — Section 114APenal Code, 1860 (IPC) — Section 34, 361, 363, 366, 376
High Courts22 Nov 2006
Hori Lal and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 20 CriminalCC 1096
Penal Code, 1860 (IPC) — Section 395, 397
High Courts21 Nov 2006
Commissioner of Income Tax Vs Vadhbag Paper and Board Mills (P.) Ltd.
Punjab And Haryana At Chandigarh · (2006) 11 P&H CK 0154
Income Tax Act, 1961 — Section 271(1)(a), 80J, 80J
High Courts21 Nov 2006Allowed
A.C. Jaggi and others Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2006) 20 CriminalCC 931
Penal Code, 1860 (IPC) — Section 411
High Courts21 Nov 2006
Santokh Singh and others Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2007) 1 RCR(Criminal) 346
Penal Code, 1860 (IPC) — Section 304, 506
High Courts21 Nov 2006
Dhamija TV Centre Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2007) 10 VST 193
Punjab General Sales Tax Act, 1948 — Section 12
High Courts21 Nov 2006Dismissed
Vaish Aggarwal Panchayat (Regd.) Vs Yogesh Kumar and Others
Punjab And Haryana At Chandigarh · (2007) 3 CivCC 603 : (2007) 147 PLR 238 : (2007) 1 RCR(Civil) 425
Criminal Procedure Code, 1973 (CrPC) — Section 151, 47
High Courts21 Nov 2006Dismissed
M/s. Jai Shree Agro Inds. Ltd. and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 1 RCR(Criminal) 555
Insecticides Act, 1968 — Section 29