Maharaja Agarsain Institute of Medical Research and Education Vs Presiding Officer, Industrial Tribunal-cum-Labour Court and Another
Punjab And Haryana At Chandigarh · (2007) 146 PLR 614
COURT ARCHIVE
92,400 judgments · page 2,529 of 4,620
Punjab And Haryana At Chandigarh · (2007) 146 PLR 614
Punjab And Haryana At Chandigarh · (2008) ACJ 58 : (2007) 145 PLR 305 : (2007) 2 RCR(Civil) 288
Punjab And Haryana At Chandigarh · (2008) 225 ELT 406 : (2007) 2 RCR(Civil) 7 : (2007) 5 VST 354
Punjab And Haryana At Chandigarh · (2007) 147 PLR 153 : (2007) 2 RCR(Civil) 479
Punjab And Haryana At Chandigarh · (2007) 1 PLR 794 : (2007) 1 RCR(Civil) 521
Punjab And Haryana At Chandigarh · (2008) ACJ 2432 : (2007) 146 PLR 750 : (2007) 2 RCR(Civil) 190
Punjab And Haryana At Chandigarh · (2007) 147 PLR 616 : (2007) 3 RCR(Civil) 303
Punjab And Haryana At Chandigarh · (2007) 1 RCR(Criminal) 808
Punjab And Haryana At Chandigarh · (2007) 2 RCR(Civil) 207 : (2007) 5 VST 363
Punjab And Haryana At Chandigarh · (2008) 2 RCR(Criminal) 24
Punjab And Haryana At Chandigarh · (2008) 2 RCR(Criminal) 22
Punjab And Haryana At Chandigarh · (2008) 1 RCR(Criminal) 998
Punjab And Haryana At Chandigarh · (2007) 1 PLR 769 : (2007) 1 RCR(Civil) 426
Punjab And Haryana At Chandigarh · (2007) 2 DMC 273
Punjab And Haryana At Chandigarh · (2007) 207 ELT 511 : (2007) 5 STR 81
Punjab And Haryana At Chandigarh · (2006) 11 P&H CK 0155
Punjab And Haryana At Chandigarh · (2006) 11 P&H CK 0133
Punjab And Haryana At Chandigarh · (2007) 1 RCR(Criminal) 706
Punjab And Haryana At Chandigarh · (2007) 146 PLR 554 : (2007) 1 RCR(Civil) 831
Punjab And Haryana At Chandigarh · (2007) 211 CTR 482