High Courts07 Dec 2006
Mohinder Singh Vs New India Assurance Co. Ltd. and Others
Punjab And Haryana At Chandigarh · (2007) 146 PLR 718 : (2007) 2 RCR(Civil) 27
Motor Vehicles Act, 1988 — Section 166
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,527 of 4,620
High Courts07 Dec 2006
Commissioner of Wealth-tax Vs Mehnga Singh
Punjab And Haryana At Chandigarh · (2008) 299 ITR 287
High Courts06 Dec 2006
Kiran Rani and other Vs Pepsu Road Transport Corporation and others
Punjab And Haryana At Chandigarh · (2007) 1 PLR 507 : (2007) 2 RCR(Civil) 486
High Courts06 Dec 2006Dismissed
Commissioner of Income Tax Vs Oswal Woollen Mills
Punjab And Haryana At Chandigarh · (2009) 311 ITR 230
Income Tax Act, 1961 — Section 37(3A), 37(3B)
High Courts06 Dec 2006Allowed
Smt. Ratni Devi Vs Chankanda Ram and Another
Punjab And Haryana At Chandigarh · (2007) 146 PLR 736 : (2007) 2 RCR(Civil) 142
High Courts06 Dec 2006Dismissed
Banarsi Dass Vs Neel Kanth and Others
Punjab And Haryana At Chandigarh · (2007) 146 PLR 735 : (2007) 2 RCR(Civil) 126
High Courts06 Dec 2006
Praveen Kaur Vs Gurmej Singh & Ors.
Punjab And Haryana At Chandigarh · (2006) 1 Marr.LJ 8 : (2006) 1 RCR(Civil) 663 : (2006) 2 RCR(Criminal) 280
High Courts06 Dec 2006
State of Punjab Vs Navjot Singh Sidhu and Another
Punjab And Haryana At Chandigarh · (2007) 1 RCR(Criminal) 374
Constitution of India, 1950 — Article 134Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 313, 321, 389(3)Penal Code, 1860 (IPC) — Section 300, 302, 304, 307, 323
High Courts06 Dec 2006Dismissed
Bharat Pal Singh Vs Jasbir Kaur Johal
Punjab And Haryana At Chandigarh · (2007) 3 CivCC 106 : (2007) 146 PLR 344 : (2007) 3 RCR(Civil) 324 : (2007) 1 RCR(Rent) 671
High Courts06 Dec 2006Dismissed
Kartar Singh Vs Surjit Kaur
Punjab And Haryana At Chandigarh · (2007) 3 CivCC 459 : (2007) 147 PLR 573 : (2007) 3 RCR(Civil) 197
High Courts06 Dec 2006Allowed
Gurnam Singh Vs Smt. Satwant Kaur
Punjab And Haryana At Chandigarh · AIR 2007 P&H 79 : (2007) 146 PLR 669 : (2007) 2 RCR(Civil) 23
Hindu Marriage Act, 1955 — Section 13
High Courts06 Dec 2006Dismissed
Jai Bharat Stone Crushing Company Vs Ismile and Others
Punjab And Haryana At Chandigarh · (2007) 2 ACC 901 : (2007) 145 PLR 334 : (2007) 2 RCR(Civil) 286
High Courts06 Dec 2006
National Insurance Company Ltd. Vs Smt. Dharmi Devi and Others
Punjab And Haryana At Chandigarh · (2007) 146 PLR 752 : (2007) 2 RCR(Civil) 192
High Courts06 Dec 2006
United India Insurance Co. Ltd. Vs Kashmiri and Others
Punjab And Haryana At Chandigarh · (2007) 1 ACC 559 : (2008) ACJ 138 : (2007) 146 PLR 550 : (2007) 1 RCR(Civil) 815
Motor Vehicles Act, 1988 — Section 110, 163, 163A, 92
High Courts06 Dec 2006Dismissed
Union of India (UOI) and Others Vs Neelam Engineering and Construction Co.
Punjab And Haryana At Chandigarh · (2007) 146 PLR 677 : (2007) 2 RCR(Civil) 39
Arbitration Act, 1940 — Section 14, 17, 29, 30, 33Limitation Act, 1963 — Section 14
High Courts06 Dec 2006
Union of India (UOI) Vs Dilbagh Singh and Others
Punjab And Haryana At Chandigarh · (2007) 1 ACC 573 : (2008) ACJ 523
Motor Vehicles Act, 1988 — Section 163A
High Courts05 Dec 2006
Arjan Singh and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 1 RCR(Criminal) 758
Penal Code, 1860 (IPC) — Section 148, 149, 325
High Courts05 Dec 2006Dismissed
Commissioner of Income Tax Vs Virsa Singh and Co.
Punjab And Haryana At Chandigarh · (2008) 307 ITR 30 : (2009) 180 TAXMAN 551
Income Tax Act, 1961 — Section 206C(6)
High Courts05 Dec 2006
Arjan Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 20 CriminalCC 817
Penal Code, 1860 (IPC) — Section 148, 149
High Courts04 Dec 2006
Chanan Singh Mehar Singh Vs Sham Lal Ramji Dass and another
Punjab And Haryana At Chandigarh · AIR 2006 P&H 34
Evidence Act, 1872 — Section 91Registration Act, 1908 — Section 48, 49, 50Transfer of Property Act, 1882 — Section 10, 17, 53A