High Courts11 Dec 2006Allowed
Miss Meera Sharma Vs Jagjit Singh
Punjab And Haryana At Chandigarh · (2007) 145 PLR 366 : (2007) 2 RCR(Civil) 281 : (2007) 2 RCR(Civil) 44
Civil Procedure Code, 1908 (CPC) — Section 11, 151
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,526 of 4,620
High Courts11 Dec 2006Allowed
Dharambir Singh Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2007) 2 RCR(Criminal) 125
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts11 Dec 2006Allowed
Amarjit Kaur Vs Bhupinder Singh
Punjab And Haryana At Chandigarh · (2007) 3 CivCC 229 : (2007) 146 PLR 534 : (2007) 1 RCR(Civil) 834
Constitution of India, 1950 — Article 142Hindu Marriage Act, 1955 — Section 13B, 23Penal Code, 1860 (IPC) — Section 406, 498A
High Courts11 Dec 2006Allowed
Smt. Anita Teneja and Others Vs Santosh Pandey and Others
Punjab And Haryana At Chandigarh · (2007) 146 PLR 587 : (2007) 2 RCR(Civil) 32
Criminal Procedure Code, 1973 (CrPC) — Section 173Motor Vehicles Act, 1988 — Section 14, 140, 141, 166Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts11 Dec 2006
Charanjit Kaur and Others Vs Prem Singh and Others
Punjab And Haryana At Chandigarh · (2007) 1 ACC 880 : (2008) ACJ 715 : (2007) 146 PLR 545 : (2007) 1 RCR(Civil) 783
Motor Vehicles Act, 1988 — Section 166
High Courts11 Dec 2006Allowed
Sham Lal Vs Raj Kumar
Punjab And Haryana At Chandigarh · (2007) 1 CivCC 306 : (2007) 1 RCR(Civil) 568 : (2007) 1 RCR(Rent) 83
East Punjab Urban Rent Restriction Act, 1949 — Section 12, 13
High Courts11 Dec 2006
Commissioner of Income Tax Vs Lakhani Rubber Udyog Ltd.
Punjab And Haryana At Chandigarh · (2007) 209 CTR 397 : (2007) 290 ITR 111
Income Tax Act, 1961 — Section 154, 32AB, 35
High Courts11 Dec 2006Dismissed
Rajnish Sehgal Vs Suresh Pal and Others
Punjab And Haryana At Chandigarh · (2007) 3 CivCC 403 : (2007) 146 PLR 717 : (2007) 2 RCR(Civil) 25
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts08 Dec 2006Dismissed
Sat Pal Vs Om Parkash
Punjab And Haryana At Chandigarh · (2007) 2 CivCC 309 : (2007) 2 RCR(Civil) 131 : (2007) 1 RCR(Rent) 278
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13B, 13B(1), 13B(3), 19(2B)
High Courts08 Dec 2006Allowed
Joginder Singh Puar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 2 RCR(Criminal) 557
Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts08 Dec 2006
New India Assurance Co. Ltd. Vs Ram Kali and Others
Punjab And Haryana At Chandigarh · (2007) 2 ACC 59
Motor Vehicles Act, 1988 — Section 2
High Courts08 Dec 2006Dismissed
Harsimrat Singh and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 2007 P&H 70 : (2007) 147 PLR 730 : (2007) 1 RCR(Civil) 821
High Courts08 Dec 2006Dismissed
The Executive Engineer, Provincial Division, PWD, B and R Vs Umed Singh and Others
Punjab And Haryana At Chandigarh · (2007) 146 PLR 606
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25F
High Courts08 Dec 2006
Commissioner of Income Tax Vs Rameshwar Dass Suresh Pal Cheeka
Punjab And Haryana At Chandigarh · (2007) 208 CTR 459
Income Tax Act, 1961 — Section 131, 68
High Courts08 Dec 2006Dismissed
Oriental Insurance Co. Ltd. Vs Ramesh and Others
Punjab And Haryana At Chandigarh · (2008) ACJ 150
Motor Vehicles Act, 1988 — Section 163A
High Courts08 Dec 2006Dismissed
Baldev Singh Mann Vs Surjit Singh Dhiman
Punjab And Haryana At Chandigarh · AIR 2007 P&H 92
Penal Code, 1860 (IPC) — Section 14, 21Representation of the People Act, 1951 — Section 100, 123, 80, 81, 98
High Courts07 Dec 2006
In re V.Mahadevan, 1964(2) Mad.L.J.587.
Punjab And Haryana At Chandigarh · (2007) 1 RCR(Criminal) 992
High Courts07 Dec 2006Allowed
New Krishi Sewak Vs Smt. Bhagwati and Others
Punjab And Haryana At Chandigarh · (2007) 3 CivCC 148 : (2007) 146 PLR 528 : (2007) 1 RCR(Rent) 318
High Courts07 Dec 2006Dismissed
Commissioner of Customs Vs Kamal Kapoor
Punjab And Haryana At Chandigarh · (2007) 5 STR 251
Customs Act, 1962 — Section 111, 112, 125, 130A
High Courts07 Dec 2006Allowed
Harnam Singh Vs M/s. Bhushan Metallics Ltd.
Punjab And Haryana At Chandigarh · (2006) 21 CriminalCC 235
Criminal Procedure Code, 1973 (CrPC) — Section 311