High Courts21 Nov 2006Dismissed
Commr. of C. Ex. Vs Myron Electricals Pvt. Ltd.
Punjab And Haryana At Chandigarh · (2008) 11 STR 85
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,531 of 4,620
High Courts21 Nov 2006
Santokh Singh and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2006) 20 CriminalCC 660
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 324
High Courts21 Nov 2006Allowed
A.C. Jaggi and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2006) 20 CriminalCC 931 : (2007) 1 RCR(Criminal) 752
Penal Code, 1860 (IPC) — Section 295A, 411
High Courts21 Nov 2006Dismissed
M/s Jai Shree Agro Industries Ltd. and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 20 CriminalCC 80
Insecticides Act, 1968 — Section 29
High Courts21 Nov 2006
Commissioner of Income Tax, Patiala Vs Roadmaster Industries of India
Punjab And Haryana At Chandigarh · (2006) 11 P&H CK 0012
Income Tax Act, 1961 — Section 147(a), 147(b), 148, 80HH
High Courts20 Nov 2006Dismissed
Commr. of C. Ex. Vs Avon Cycles Ltd.
Punjab And Haryana At Chandigarh · (2007) 208 ELT 492 : (2007) 5 STR 258
Central Excises and Salt Act, 1944 — Section 11A, 35G
High Courts20 Nov 2006Dismissed
Ajmer Singh Vs Punjab Singh and Another
Punjab And Haryana At Chandigarh · (2007) 3 CivCC 717 : (2007) 147 PLR 228 : (2007) 1 RCR(Civil) 436
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts20 Nov 2006Dismissed
Commissioner of C. Ex. Vs Mukerian Paper Ltd.
Punjab And Haryana At Chandigarh · (2007) 5 STR 82
Central Excises and Salt Act, 1944 — Section 35G
High Courts17 Nov 2006
Rajinder Singh and Others Vs Pirthi and Others
Punjab And Haryana At Chandigarh · (2007) 147 PLR 666 : (2007) 1 RCR(Civil) 552
Transfer of Property Act, 1882 — Section 15, 44
High Courts17 Nov 2006Dismissed
Saudagar Singh Vs Presiding Officer, Labour Court and Others
Punjab And Haryana At Chandigarh · (2007) 114 FLR 390 : (2007) 146 PLR 398
Industrial Disputes Act, 1947 — Section 11A
High Courts17 Nov 2006Dismissed
Ismail and Others Vs Sadiqan and Others
Punjab And Haryana At Chandigarh · (2007) 146 PLR 732 : (2007) 2 RCR(Civil) 144
High Courts17 Nov 2006Allowed
Anima Goel Ms. Vs Haryana State Agricultural Marketing Board
Punjab And Haryana At Chandigarh · (2007) 112 FLR 1134 : (2007) 3 LLJ 64 : (2008) 1 SLJ 121
Maternity Benefits Act, 1961 — Section 5
High Courts17 Nov 2006Allowed
Lakhbir Singh Vs Mohan Singh and Another
Punjab And Haryana At Chandigarh · (2007) 2 CivCC 233 : (2007) 1 RCR(Civil) 791
Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 16, 20
High Courts17 Nov 2006
Shashi Bala Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2007) 146 PLR 369 : (2007) 2 RCR(Civil) 232
High Courts16 Nov 2006
Commissioner of Income Tax, Jalandhar Vs Ajit Singh Jhikka
Punjab And Haryana At Chandigarh · (2006) 11 P&H CK 0115
Income Tax Act, 1961 — Section 28, 29, 30, 31, 32
High Courts16 Nov 2006Dismissed
Commissioner of C. Ex. Vs Indian Oil Corporation Ltd.
Punjab And Haryana At Chandigarh · (2007) 207 ELT 493 : (2007) 5 STR 84
Central Excises and Salt Act, 1944 — Section 11AC, 35G
High Courts16 Nov 2006Allowed
Jarnail Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2006) 19 CriminalCC 444
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 42Penal Code, 1860 (IPC) — Section 307
High Courts16 Nov 2006Dismissed
Gurcharan Singh and Others Vs Raghbir Cycles (P.) Ltd. and Another
Punjab And Haryana At Chandigarh · (2007) 135 CompCas 316
Arbitration Act, 1940 — Section 31COMPANIES ACT, 1956 — Section 155, 31, 433, 439
High Courts15 Nov 2006Allowed
Smt. Dhiro Vs Sadhu Singh
Punjab And Haryana At Chandigarh · (2007) 2 CivCC 255 : (2007) 4 PLR 11 : (2007) 1 RCR(Civil) 821
Punjab Tenancy Act, 1887 — Section 60
High Courts15 Nov 2006Dismissed
Anil Jain (Tinu) Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2007) 146 PLR 541 : (2007) 1 RCR(Civil) 778
Constitution of India, 1950 — Article 226, 227, 243T