High Courts11 Nov 2006Dismissed
Partap Kaur Vs Ismail Mohd
Punjab And Haryana At Chandigarh · (2007) 147 PLR 556
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,533 of 4,620
High Courts10 Nov 2006Dismissed
Manish Kumar Vs Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (2007) 114 FLR 942 : (2007) 147 PLR 226
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 25F, 25K, 25N
High Courts10 Nov 2006
Mini Gagan Cinema Vs Municipal Corporation
Punjab And Haryana At Chandigarh · (2007) 1 PLR 51 : (2007) 2 RCR(Civil) 78
High Courts09 Nov 2006Dismissed
Punjab Urban Planning and Development Authority Vs Manjit Singh and Others
Punjab And Haryana At Chandigarh · (2007) 113 FLR 182 : (2007) 2 LLJ 575 : (2007) 145 PLR 376 : (2007) 3 RCR(Civil) 806
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 25F, 25G, 25H
High Courts09 Nov 2006
Amar Singh Vs Kishan Singh
Punjab And Haryana At Chandigarh · (2006) 11 P&H CK 0106
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 10, Order 32 Rule 11, Order 32 Rule 9, Order 41 Rule 17, Order 9 Rule 3Limitation Act, 1963 — Section 5
High Courts09 Nov 2006
Rachitech Engineering Pvt. Ltd. Vs Kundan Steel Pvt.Ltd.
Punjab And Haryana At Chandigarh · (2007) 1 ILR (P&H) 129 : (2007) 3 PLR 386 : (2007) 1 RCR(Civil) 218 : (2007) 1 RCR(Civil) 218(1) : (2006) 2 RCR(Rent) 687
High Courts09 Nov 2006
Jai Narain and Others Vs Boda Ram alias Bod Raj
Punjab And Haryana At Chandigarh · (2007) 3 CivCC 232 : (2007) 146 PLR 649 : (2007) 2 RCR(Civil) 711
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3
High Courts09 Nov 2006Dismissed
Gurtej Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 20 CriminalCC 528
Penal Code, 1860 (IPC) — Section 201, 302
High Courts09 Nov 2006
State Vs Santa Singh and another
Punjab And Haryana At Chandigarh · (2006) 11 P&H CK 0009
Penal Code, 1860 (IPC) — Section 323, 34
High Courts08 Nov 2006Allowed
Paramjit Kaur and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2006) 19 CriminalCC 512
Criminal Procedure Code, 1973 (CrPC) — Section 173, 319Hindu Marriage Act, 1955 — Section 9Penal Code, 1860 (IPC) — Section 498A, 506
High Courts08 Nov 2006Allowed
Paramjit Kaur and others Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2007) 1 RCR(Criminal) 241
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 506
High Courts08 Nov 2006
R.P. Paliwal Vs M/s. Champol Engineers Pvt. Ltd.
Punjab And Haryana At Chandigarh · (2007) 3 CivCC 477 : (2007) 2 RCR(Civil) 690 : (2007) 1 RCR(Rent) 419
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
High Courts08 Nov 2006
Gram Panchayat, Karhali Math Vs Pawan Kumar and Others
Punjab And Haryana At Chandigarh · (2007) 3 CivCC 295 : (2007) 1 RCR(Rent) 412
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
High Courts08 Nov 2006
Commissioner of Income Tax Vs Shreyans Industries Ltd.
Punjab And Haryana At Chandigarh · (2007) 207 CTR 281 : (2008) 303 ITR 393
Income Tax Act, 1961 — Section 30, 31, 32, 33, 34
High Courts08 Nov 2006Allowed
Pardeep Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 20 CriminalCC 327
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 342, 376
High Courts08 Nov 2006
Balkar Singh Vs Bhagwan Singh
Punjab And Haryana At Chandigarh · (2007) 1 ILR (P&H) 361 : (2007) 1 PLR 70 : (2007) 1 RCR(Civil) 786 : (2007) 1 RCR(Rent) 195
High Courts07 Nov 2006Dismissed
Som Nath Maini Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2008) 306 ITR 414
Evidence Act, 1872 — Section 106Income Tax Act, 1961 — Section 68
High Courts07 Nov 2006Dismissed
Municipal Corporation Vs Sanjay and Others
Punjab And Haryana At Chandigarh · (2007) 4 PLR 405
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 25F
High Courts07 Nov 2006Dismissed
Mohit Stone Crusher Vs Phool Singh and Others
Punjab And Haryana At Chandigarh · (2007) 147 PLR 673 : (2007) 1 RCR(Civil) 555
Air (Prevention and Control of Pollution) Act, 1981 — Section 31AConstitution of India, 1950 — Article 227Environment (Protection) Act, 1986 — Section 3, 5, 7
High Courts07 Nov 2006
Commissioner of Income Tax (Central) Ludhiana Vs Hind Woollen and Hosiery Mills (P.) Ltd.
Punjab And Haryana At Chandigarh · (2006) 11 P&H CK 0112
Income Tax Act, 1961 — Section 28, 28(iiib)