High Courts01 Nov 2006Allowed
Dr. R.K. Goel Vs Dharam Singh
Punjab And Haryana At Chandigarh · (2006) 20 CriminalCC 544 : (2007) 1 RCR(Criminal) 548
Penal Code, 1860 (IPC) — Section 304A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,536 of 4,620
High Courts01 Nov 2006
ION Exchange India Ltd. Vs Satpal Singh Grover
Punjab And Haryana At Chandigarh · (2007) 3 ICC 124 : (2007) 1 PLR 748 : (2007) 1 RCR(Civil) 524
High Courts31 Oct 2006
Jagjit Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2007) 147 PLR 736 : (2007) 3 RCR(Civil) 100
Constitution of India, 1950 — Article 226, 227
High Courts31 Oct 2006Dismissed
Kuldeep Singh Vs Presiding Officer Labour Court and Others
Punjab And Haryana At Chandigarh · (2007) 113 FLR 1039
Constitution of India, 1950 — Article 226, 227
High Courts30 Oct 2006Allowed
Hoshiarpur National Transporters (P) Ltd. and Another Vs Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (2007) 4 PLR 373
Constitution of India, 1950 — Article 226, 227Evidence Act, 1872 — Section 106
High Courts30 Oct 2006
Commissioner of Income Tax Vs Markanda Vanaspati Mills Ltd.
Punjab And Haryana At Chandigarh · (2009) 311 ITR 306
Income Tax Act, 1961 — Section 41(1)
High Courts30 Oct 2006
Oriental Insurance Company Ltd. Vs Ved Pal and Others
Punjab And Haryana At Chandigarh · (2007) 2 ACC 123
Constitution of India, 1950 — Article 227Motor Vehicles Act, 1988 — Section 163A
High Courts30 Oct 2006Dismissed
Khushwinder Singh and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 1 RCR(Criminal) 531
Penal Code, 1860 (IPC) — Section 120B, 302
High Courts30 Oct 2006
Ashok Kumar alias Ravinder Singh and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 7
Punjab Excise Act, 1914 — Section 61(1)(a)
High Courts30 Oct 2006Allowed
Khushwinder singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 19 CriminalCC 1055
Arms Act, 1959 — Section 25, 27, 30Criminal Procedure Code, 1973 (CrPC) — Section 161, 311, 386(b)(1)Dowry Prohibition Act, 1961 — Section 2
High Courts30 Oct 2006
Commissioner of Income Tax Vs Porrits and Spencer (Asia) Ltd.
Punjab And Haryana At Chandigarh · (2008) 304 ITR 186
Income Tax Act, 1961 — Section 80VV
High Courts30 Oct 2006Dismissed
Paramjit Singh etc. Vs Kewal Krishan
Punjab And Haryana At Chandigarh · (2011) 3 RCR(Civil) 718 : (2011) 2 RCR(Rent) 26
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts28 Oct 2006Dismissed
Roop Singh Vs District Development and Panchayat Officer
Punjab And Haryana At Chandigarh · (2008) 149 PLR 383 : (2007) 5 RCR(Civil) 837
Punjab Public Premises and Land (Eviction and Rent Recovery) Act, 1973 — Section 4
High Courts28 Oct 2006
Commissioner of Income Tax Vs Sona Woollen Mills (P) Ltd.
Punjab And Haryana At Chandigarh · (2008) 300 ITR 202
Income Tax Act, 1961 — Section 115J
High Courts28 Oct 2006
Rakesh Verma Vs Gurbachan Singh and Others
Punjab And Haryana At Chandigarh · (2007) 145 PLR 374 : (2007) 2 RCR(Civil) 279
High Courts27 Oct 2006
Commissioner of Income Tax Vs Nahar Spg. Mills Ltd.
Punjab And Haryana At Chandigarh · (2006) 10 P&H CK 0113
Income Tax Act, 1961 — Section 143(2), 80HHC
High Courts27 Oct 2006Dismissed
Rajiv Kumar and Another Vs Kanta Devi
Punjab And Haryana At Chandigarh · (2007) 146 PLR 778
Constitution of India, 1950 — Article 227Transfer of Property Act, 1882 — Section 53A
High Courts27 Oct 2006Allowed
Jagdish Rai Vs Manohar Lal and Others
Punjab And Haryana At Chandigarh · (2007) 145 PLR 310 : (2007) 2 RCR(Civil) 50
Waqf Act, 1995 — Section 83, 85
High Courts27 Oct 2006
Tara Devi Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2007) 147 PLR 234 : (2007) 1 RCR(Civil) 493
Land Acquisition Act, 1894 — Section 18, 4
High Courts27 Oct 2006
Honey Sweets and others Vs Kulwinder Singh and another
Punjab And Haryana At Chandigarh · (2007) 1 PLR 593