High Courts12 Sept 2006
Commissioner of Income Tax Vs Avery Cycle Industries Ltd.
Punjab And Haryana At Chandigarh · (2006) 206 CTR 347 : (2008) 296 ITR 393
Income Tax Act, 1961 — Section 28, 80HHC
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,548 of 4,620
High Courts12 Sept 2006
Bhajan Singh etc. Vs Karnail Singh and others
Punjab And Haryana At Chandigarh · (2007) 2 LLR 359
High Courts12 Sept 2006Allowed
Hukam Chand Vs Hari Singh (dead) through L.Rs.
Punjab And Haryana At Chandigarh · (2007) 1 CivCC 298 : (2007) 5 RCR(Civil) 403
Specific Relief Act, 1963 — Section 20
High Courts12 Sept 2006Allowed
Panchayat Mohalla Sudan Ludhiana Dharamshala Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2006) 20 CriminalCC 759
Penal Code, 1860 (IPC) — Section 420, 471
High Courts12 Sept 2006Dismissed
Beni Parshad and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2006) 20 CriminalCC 866
Criminal Procedure Code, 1973 (CrPC) — Section 401, 482
High Courts11 Sept 2006Allowed
Om Parkash and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 19 CriminalCC 1090
Criminal Procedure Code, 1973 (CrPC) — Section 319Evidence Act, 1872 — Section 59, 60Penal Code, 1860 (IPC) — Section 120B, 302, 34
High Courts11 Sept 2006Dismissed
Vijender Singh Vs Kailash Sharma and Others
Punjab And Haryana At Chandigarh · (2008) ACJ 1093
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts11 Sept 2006Allowed
Suresh Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 144 PLR 695
Constitution of India, 1950 — Article 226Punjab Civil Services (Executive Branch) Rules, 1930 — Rule 1, 21
High Courts11 Sept 2006Dismissed
New Mehtab Radio Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2007) 8 VST 472
Income Tax Act, 1961 — Section 133A
High Courts11 Sept 2006
Commissioner of Income Tax Vs Avet Chemicals P. Ltd.
Punjab And Haryana At Chandigarh · (2007) 288 ITR 310
Income Tax Act, 1961 — Section 269T, 271D, 271E, 273B
High Courts11 Sept 2006
Partap Kaur Vs Ismail Mohd.
Punjab And Haryana At Chandigarh · (2007) 4 CCC 370 : (2007) 4 CivCC 370 : (2007) 3 ICC 549 : (2007) 3 PLR 556 : (2007) 3 RCR(Civil) 36
High Courts11 Sept 2006
Manjit Singh Vs Maya Wati and others
Punjab And Haryana At Chandigarh · (2007) 1 PLR 467 : (2006) 4 RCR(Civil) 737
High Courts11 Sept 2006
Sant Ram Bhatia Vs State Bank of Patiala & Anr.
Punjab And Haryana At Chandigarh · (2007) ISJ 388 : (2007) 1 PLR 457 : (2006) 4 RCR(Civil) 757
High Courts11 Sept 2006
Parmod alias Bittu Vs Krishna alias Reena
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Civil) 766
High Courts11 Sept 2006
State of Punjab and another Vs Rajinder Pal Garg and another
Punjab And Haryana At Chandigarh · (2007) 1 PLR 463 : (2006) 4 RCR(Civil) 767
High Courts11 Sept 2006
Bishamber Singh Vs Rekha Devi
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Civil) 736
High Courts11 Sept 2006Dismissed
Om Parkash and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 1 RCR(Criminal) 632
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 34
High Courts11 Sept 2006Allowed
Devinder Singh Vs Darshan Singh
Punjab And Haryana At Chandigarh · (2007) 146 PLR 823 : (2007) 1 RCR(Civil) 390
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts11 Sept 2006Dismissed
Commr. of C. Ex. Vs Electrolus Kelvinator Ltd.
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0042
Central Excises and Salt Act, 1944 — Section 11AC
High Courts11 Sept 2006Dismissed
Amarjit Singh Vs Charan Singh and Others
Punjab And Haryana At Chandigarh · (2007) 2 CivCC 384 : (2007) 1 RCR(Civil) 389
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10