High Courts03 Nov 2008Dismissed
Punjab Petroleum Tanker Worker Union Vs Hindustan Petroleum Corporation Limited
Punjab And Haryana At Chandigarh · (2009) 3 PLR 749 : (2009) 1 RCR(Civil) 491
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,347 of 4,622
High Courts03 Nov 2008
Rulda Singh and Others Vs Amarvir Kaur and Others
Punjab And Haryana At Chandigarh · (2010) ACJ 1242 : (2009) 3 PLR 800 : (2009) 1 RCR(Civil) 690
High Courts03 Nov 2008Dismissed
Harpreet Kaur Vs The Government of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 467
Constitution of India, 1950 — Article 14, 15(1), 15(2), 15(4), 16
High Courts03 Nov 2008Dismissed
Rajwinder Kaur and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 3 PLR 732 : (2009) 1 RCR(Civil) 462
Constitution of India, 1950 — Article 226, 227
High Courts03 Nov 2008Dismissed
Ranjit Kaur Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2008) 11 P&H CK 0019
Criminal Procedure Code, 1973 (CrPC) — Section 378(4)Penal Code, 1860 (IPC) — Section 307, 323, 324, 325, 34
High Courts03 Nov 2008
Baldev Singh and others Vs Punjab Urban Planning and Development Authority, Punjab and others
Punjab And Haryana At Chandigarh · (2009) 1 RCR(Civil) 586
High Courts31 Oct 2008Dismissed
Commissioner of Income Tax Vs Varinder Agro Chemicals Limited
Punjab And Haryana At Chandigarh · (2009) 224 CTR 326 : (2009) 309 ITR 272
Income Tax Act, 1961 — Section 260A, 43
High Courts31 Oct 2008Dismissed
Commissioner of Income Tax Vs Shri Mahesh Chandra Sharma
Punjab And Haryana At Chandigarh · (2009) 308 ITR 222
Income Tax Act, 1961 — Section 260A, 80HH, 80IA, 80IB
High Courts31 Oct 2008Dismissed
State of Haryana Vs Dharampal
Punjab And Haryana At Chandigarh · (2009) 153 PLR 166
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 50, 51
High Courts31 Oct 2008Dismissed
Commissioner of Income Tax Vs Mahesh Chandra Sharma
Punjab And Haryana At Chandigarh · (2009) 221 CTR 163 : (2009) 178 TAXMAN 22
Income Tax Act, 1961 — Section 260A, 80HH, 80IA, 80IB
High Courts31 Oct 2008Dismissed
Karan Traders and Another Vs Punjab and Sind Bank and Others
Punjab And Haryana At Chandigarh · (2009) 1 CivCC 5 : (2008) 152 PLR 608 : (2009) 2 RCR(Civil) 640
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts31 Oct 2008Dismissed
Nahar Singh Contractor Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2008) 152 PLR 689
High Courts31 Oct 2008Dismissed
Dr. A.C. Julka and Others Vs Punjab University and Others
Punjab And Haryana At Chandigarh · (2009) 1 ILR (P&H) 735
Constitution of India, 1950 — Article 2, 3, 309, 367(1), 371(E)General Clauses Act, 1897 — Section 3(7)Punjab Reorganisation Act, 1966 — Section 72, 72(4)
High Courts31 Oct 2008Dismissed
Karam Chand Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 153 PLR 196 : (2009) 5 RCR(Criminal) 442
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 60
High Courts31 Oct 2008Allowed
Partap Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 1 Crimes 376 : (2009) 153 PLR 199 : (2009) 2 RCR(Criminal) 355
Criminal Procedure Code, 1973 (CrPC) — Section 313, 386Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 50, 51
High Courts31 Oct 2008
Daya Nand Vs State Bank of India
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Civil) 224
High Courts31 Oct 2008
Century Metal Recycling Pvt. Ltd. Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2009) 234 ELT 234 : (2008) 152 PLR 684
Criminal Procedure Code, 1973 (CrPC) — Section 165Customs Act, 1962 — Section 105, 110, 12, 18
High Courts31 Oct 2008
Green Aloys Pvt. Ltd. Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2009) 235 ELT 405 : (2008) 152 PLR 687
High Courts31 Oct 2008Dismissed
Commissioner of Income Tax Vs Improvement Trust
Punjab And Haryana At Chandigarh · (2009) 308 ITR 361
Income Tax Act, 1961 — Section 10, 11, 12, 12A, 12AA
High Courts31 Oct 2008Allowed
Ramnik Kumar and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 1 ILR (P&H) 891 : (2009) 2 SLR 571
Penal Code, 1860 (IPC) — Section 148, 149, 307, 323, 324Punjab Police Rules, 1934 — Rule 12.18