High Courts07 Nov 2008
Main Pal and others Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Civil) 834
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,345 of 4,622
High Courts07 Nov 2008
Indian Oil Corporation Ltd. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 19 VST 529
Haryana Value Added Tax Act, 2003 — Section 33(8)
High Courts07 Nov 2008Dismissed
Astra Lighting Limited Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 19 VST 100
Punjab Value Added Tax Act, 2005 — Section 68
High Courts06 Nov 2008Allowed
Amandeep Singh Gill Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 3 PLR 737 : (2009) 1 RCR(Civil) 466
Constitution of India, 1950 — Article 226, 227
High Courts06 Nov 2008
Divisional Forest Officer Vs Jagat Singh and Another
Punjab And Haryana At Chandigarh · (2009) 154 PLR 586 : (2010) 2 RCR(Civil) 196 : (2010) 4 SLR 390
Industrial Disputes Act, 1947 — Section 25F, 25G
High Courts06 Nov 2008
Champa Rani & another Vs Dhandev Singh & others
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Civil) 716
High Courts06 Nov 2008Dismissed
Pawan Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 3 PLR 726 : (2009) 1 RCR(Civil) 415
High Courts06 Nov 2008
Kirpal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 11 P&H CK 0029
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 411
High Courts06 Nov 2008
District Town Planner and another Vs Hukam Singh and another
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Civil) 835
High Courts05 Nov 2008Dismissed
Ajit Kumar Jain (deceased, through L.Rs.) Vs Atul Kumar Jain
Punjab And Haryana At Chandigarh · (2009) 2 CivCC 123 : (2009) 1 RCR(Civil) 67 : (2008) 2 RCR(Rent) 581
High Courts05 Nov 2008Dismissed
Amarbir Singh Walia Vs Union Territory of Chandigarh and Others
Punjab And Haryana At Chandigarh · AIR 2009 P&H 62
High Courts05 Nov 2008Dismissed
Mohali Auto Craft Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2008) 152 PLR 699
Stamp Act, 1899 — Section 47A
High Courts05 Nov 2008Dismissed
Bharat Petroleum Corporation Limited Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2009) 19 VST 118
Punjab Value Added Tax Rules, 2005 — Rule 21(1), 21(2)
High Courts05 Nov 2008Allowed
Major Bhupinder Singh Grewal Vs Punjab Roadyways Pathankot and Others
Punjab And Haryana At Chandigarh · (2009) ACJ 2437 : (2009) 153 PLR 164 : (2009) 4 RCR(Civil) 485
High Courts05 Nov 2008
Raghu Nath Gupta and Others Vs Punjab Urban Development and Planing Authority and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 95 : (2009) 1 RCR(Civil) 770
High Courts05 Nov 2008Allowed
Bahadur Singh Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Criminal) 774
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 51, 52, 55, 57
High Courts05 Nov 2008Allowed
Commissioner of Income Tax Vs Mahavir Spinning Mills Ltd.
Punjab And Haryana At Chandigarh · (2009) 308 ITR 445
Income Tax Act, 1961 — Section 260A, 80HHC, 80M
High Courts04 Nov 2008
Mamo Devi Vs Sushil Kumar & Others
Punjab And Haryana At Chandigarh · (2009) 1 AICJ 598 : (2009) 1 RCR(Civil) 734
High Courts04 Nov 2008Allowed
M/s. Kohinoor Seeds Fields India Pvt. Ltd. Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2008) 11 P&H CK 0157
Punjab Agricultural Produce Markets Act, 1961 — Section 6(3)
High Courts04 Nov 2008Dismissed
State Vs Surender and another
Punjab And Haryana At Chandigarh · (2009) 2 RCR(Criminal) 8
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(4)Dowry Prohibition Act, 1961 — Section 2Evidence Act, 1872 — Section 113B, 114